High Courts28 Nov 2019Disposed Of
Harish Singh Bisht Vs District Magistrate, Almora And Others
Uttarakhand High Court · (2019) 11 UK CK 0212
COURT ARCHIVE
Uttarakhand High Court judgments
21,173 judgments · page 456 of 1,059
High Courts28 Nov 2019Allowed
U.P. Hill Electronics Corporation Ltd Vs Public Services Tribunal, Uttarakhand And Others
Uttarakhand High Court · (2019) 11 UK CK 0211
Uttar Pradesh Public Services (Tribunal) Act, 1976 — Section 5A, 5A(c)(i)(1)Constitution Of India, 1950 — Article 226
High Courts28 Nov 2019Disposed Of
Brijesh Kumar Gupta Vs State Of Uttarakhand And Others
Uttarakhand High Court · (2019) 11 UK CK 0210
Uttarakhand Government Servants (Discipline And Appeal) Rules, 2003 — Rule 14
High Courts28 Nov 2019Disposed Of
M/s Sri Sai Stone Industries Through Its Partner Mr. Ashish Bansal & Others Vs State Of Uttarakhand & Others
Uttarakhand High Court · (2019) 11 UK CK 0209
Constitution Of India, 1950 — Article 226
High Courts28 Nov 2019Disposed Of
Devendra And Others Vs State Of Uttarakhand & Others
Uttarakhand High Court · (2019) 11 UK CK 0208
Code Of Criminal Procedure, 1973 — Section 320, 482Indian Penal Code, 1860 — Section 323, 325, 504, 506
High Courts28 Nov 2019Disposed Of/ Allowed
Avinash Bagadwal Vs State Of Uttarakhand And Others
Uttarakhand High Court · (2019) 11 UK CK 0207
Indian Penal Code, 1860 — Section 420, 506Code Of Criminal Procedure, 1973 — Section 320, 482
High Courts27 Nov 2019Allowed
Ashraf & Others Vs State Of Uttarakhand
Uttarakhand High Court · (2019) 11 UK CK 0206
Code Of Criminal Procedure, 1973 — Section 313, 374Indian Penal Code, 1860 — Section 272, 353, 506
High Courts27 Nov 2019Allowed
Trilok Singh Gandhi Vs State Of Uttarakhand And Another
Uttarakhand High Court · (2019) 11 UK CK 0205
Code Of Criminal Procedure, 1973 — Section 313, 378, 378(4)Negotiable Instruments Act, 1881 — Section 138
High Courts27 Nov 2019Dismissed
Sumeet Sofat Vs State Of Uttarakhand
Uttarakhand High Court · (2019) 11 UK CK 0204
Indian Penal Code, 1860 — Section 376, 377Code Of Criminal Procedure, 1973 — Section 315, 397, 397(2), 401, 482
High Courts27 Nov 2019Allowed
Sandeep Kumar Vs Public Information Officer, Indira Gandhi National Forest Academy & Others
Uttarakhand High Court · (2019) 11 UK CK 0203
Right To Information Act, 2005 — Section 2(f), 8(1)(j)
High Courts27 Nov 2019Dismissed
Bhagwati Prasad & Others Vs State Of Uttarakhand & Another
Uttarakhand High Court · (2019) 11 UK CK 0202
High Courts27 Nov 2019Disposed Of
M/s Acoustic Arts Pvt. Ltd. Vs Indian Institute Of Technology Roorkee And Others
Uttarakhand High Court · (2019) 11 UK CK 0201
Purchase And Store Rules, 2018 — Rule 7(2)
High Courts27 Nov 2019Dismissed
Mohit Kumar Vs District Magistrate Haridwar & Others
Uttarakhand High Court · (2019) 11 UK CK 0200
Food Safety And Standards (Licensing And Registration Of Food Businesses) Regulations, 2011 — Rule 2.5.1
High Courts27 Nov 2019Dismissed
C.P. Constable No. 1400 Sushil Kumar Vs State Of Uttarakhand And Others
Uttarakhand High Court · (2019) 11 UK CK 0199
Uttar Pradesh Police Officers Of The Subordinate Ranks (Punishment & Appeal) Rules, 1991 — Rule 382Constitution Of India, 1950 — Article 226, 311
High Courts27 Nov 2019Dismissed
Kishan Chand Vs State Of Uttarakhand And Others
Uttarakhand High Court · (2019) 11 UK CK 0198
Administrative Tribunals Act, 1985 — Section 3(q), 5(6), 14(1)(a), 14(1)(b), 28Constitution Of India, 1950 — Article 32, 226, 227, 323A, 323B
High Courts27 Nov 2019Dismissed
Shashi Vs Principal, Govt. Postgraduate Degree College Tehri Garhwal & Others
Uttarakhand High Court · (2019) 11 UK CK 0197
High Courts27 Nov 2019Dismissed
Ashok Kumar Vs State Of Uttarakhand & Others
Uttarakhand High Court · (2019) 11 UK CK 0196
Code Of Criminal Procedure, 1973 — Section 156(3), 482
High Courts27 Nov 2019Disposed Of
Akshit Pandey Vs State Of Uttarakhand & Another
Uttarakhand High Court · (2019) 11 UK CK 0195
Code Of Criminal Procedure, 1973 — Section 320, 482Indian Penal Code, 1860 — Section 186, 504, 506
High Courts27 Nov 2019Disposed Of
Youth Bar Association Of India And Another Vs Union Of India And Others
Uttarakhand High Court · (2019) 11 UK CK 0194
High Courts27 Nov 2019Allowed
Pravesh Sharma And Others Vs State Of Uttarakhand And Others
Uttarakhand High Court · (2019) 11 UK CK 0193
Indian Penal Code, 1860 — Section 34, 147, 148, 323, 354, 452, 504, 506Code Of Criminal Procedure, 1973 — Section 320, 482Constitution Of India, 1950 — Article 226