High Courts04 Dec 2019Disposed Of
Dushyant Kumar Vs State Of Uttarakhand And Others
Uttarakhand High Court · (2019) 12 UK CK 0013
Societies Registration Act, 1860 — Section 25(1), 25(2)Uttarakhand School Education Act, 2006 — Section 34(4)
COURT ARCHIVE
Uttarakhand High Court judgments
21,173 judgments · page 455 of 1,059
High Courts04 Dec 2019Allowed/ Disposed Of
Aman Vs State Of Uttarakhand & Others
Uttarakhand High Court · (2019) 12 UK CK 0012
Code Of Criminal Procedure, 1973 — Section 482Indian Penal Code, 1860 — Section 147, 149, 308, 323, 504, 506
High Courts04 Dec 2019Disposed Of
Chandra Prakash Vs State Of Uttarakhand & Another
Uttarakhand High Court · (2019) 12 UK CK 0011
Code Of Criminal Procedure, 1973 — Section 155(2), 156(1), 482Indian Penal Code, 1860 — Section 376Constitution Of India, 1950 — Article 226
High Courts04 Dec 2019Dismissed
Abhishek Bhardwaj Vs State Of Uttarakhand And Another
Uttarakhand High Court · (2019) 12 UK CK 0010
Code Of Criminal Procedure, 1973 — Section 311, 482Indian Penal Code, 1860 — Section 302
High Courts03 Dec 2019Allowed
Yagya Bhushan Sharma Vs Chancellor Doon University Uttarakhand, Dehradun And Others
Uttarakhand High Court · (2019) 12 UK CK 0115
Doon University Act, 2005 — Section 2(1)(y), 2(5), 8, 8(i), 8(1), 9(b), 11, 11(1), 11(2), 11(3), 11(4), 11(5), 11(6), 23, 23(3), 23(5)University Grants Commission Act, 1956 — Section 2(f), 2(1)(u), 2(1)(v), 2(1)(w), 2(1)(y), 3, 4, 4(2), 12, 13, 14, 20, 20(2), 25(2)(e), 25(2)(f), 25(2)(g), 26, 26(1), 26(1)(e), 26(1)(f), 26(1)(g), 26(1)(h), 26(2), 28General Clauses Act, 1897 — Section 8
High Courts03 Dec 2019Dismissed
Om Pal Singh Vs Rajesh Kumar Kaura
Uttarakhand High Court · (2019) 12 UK CK 0009
Provincial Small Cause Courts Act, 1887 — Section 23, 25Limitation Act, 1963 — Article 27Code Of Civil Procedure, 1908 — Section 115, 151, Order 6 Rule 17, Order 18, Rule 4
High Courts03 Dec 2019Dismissed
State Of Uttarakhand And Another Vs Shekhar Chandra Tiwari
Uttarakhand High Court · (2019) 12 UK CK 0008
Constitution Of India, 1950 — Article 227
High Courts03 Dec 2019Dismissed
Maha Nand And Others Vs Gurbaz Singh & Another
Uttarakhand High Court · (2019) 12 UK CK 0007
Code Of Civil Procedure, 1908 — Order 7 Rule 11Limitation Act, 1963 — Article 59
High Courts03 Dec 2019Dismissed
Maha Nand & Others Vs Gurbaz Singh & Another
Uttarakhand High Court · (2019) 12 UK CK 0006
Code Of Civil Procedure, 1908 — Section 11
High Courts03 Dec 2019Disposed Of
Devender Kumar & Others Vs State Of Uttarakhand
Uttarakhand High Court · (2019) 12 UK CK 0005
High Courts03 Dec 2019Disposed Of
M/s Solitaire Enterprises Vs Punjab National Bank, SIDCUL Branch, Haridwar
Uttarakhand High Court · (2019) 12 UK CK 0004
Securitization And Reconstruction Of Financial Assets And Enforcement Of Security Interest Act, 2002 — Section 13(2), 13(4)Arbitration And Conciliation Act, 1996 — Section 7(4)(c), 11Security Interest (Enforcement) Rules, 2002 — Rule 8(6)
High Courts02 Dec 2019Allowed
Satyadev & Others Vs State Of Uttarakhand & Others
Uttarakhand High Court · (2019) 12 UK CK 0003
Indian Penal Code, 1860 — Section 302Arms Act, 1959 — Section 25Code Of Criminal Procedure, 1973 — Section 161, 293, 293(2), 313, 437A
High Courts02 Dec 2019Allowed
Pradeep Singh & Others Vs State Of Uttarakhand
Uttarakhand High Court · (2019) 12 UK CK 0002
Indian Penal Code, 1860 — Section 34, 201, 302Code Of Criminal Procedure, 1973 — Section 313, 437A
High Courts02 Dec 2019Dismissed
Bahadur Ram And Another Vs State Of Uttarakhand & Another
Uttarakhand High Court · (2019) 12 UK CK 0001
Wild Life (Protection) Act, 1972 — Section 39(2), 50, 51, 55, 55(b)Code Of Criminal Procedure, 1973 — Section 313, 437AEvidence Act, 1872 — Section 25
High Courts29 Nov 2019Disposed Of
Devendra Prasad Arya Vs Managing Director, Kumaun Mandal Vikas Nigam Limited, Nainital And Others
Uttarakhand High Court · (2019) 11 UK CK 0218
Constitution Of India, 1950 — Article 226
High Courts29 Nov 2019Disposed Of
Chandra Mohan Arora Vs Uttarakhand State Co-Operative Federation Dehradun And Others
Uttarakhand High Court · (2019) 11 UK CK 0217
High Courts29 Nov 2019Dismissed
Rajkumar And Another Vs State Of Uttarakhand And Others
Uttarakhand High Court · (2019) 11 UK CK 0216
Uttar Pradesh Public Services Tribunal (Procedure) Rules, 1992 — Rule 17(1)
High Courts29 Nov 2019Disposed Of
Manoj Alias Billu Vs State Of Uttarakhand
Uttarakhand High Court · (2019) 11 UK CK 0215
Indian Penal Code, 1860 — Section 72, 279, 300, 302, 304, 304A, 304(2)Code Of Criminal Procedure, 1973 — Section 313
High Courts29 Nov 2019Dismissed
Ashok Kumar Chauhan Vs State Of Uttarakhand And Others
Uttarakhand High Court · (2019) 11 UK CK 0214
Indian Penal Code, 1860 — Section 409, 420, 467, 468, 471Constitution Of India, 1950 — Article 226
High Courts28 Nov 2019Allowed
Sushila Devi And Others Vs Yashpal Jain
Uttarakhand High Court · (2019) 11 UK CK 0213
Code Of Civil Procedure, 1908 — Order 1 Rule 10, Order 1 Rule 10(2), Order 22 Rule 3, Order 22 Rule 4, Order 22 Rule 9