COURT ARCHIVE

Uttarakhand High Court judgments

21,173 judgments · page 458 of 1,059

High Courts21 Nov 2019Dismissed

Sumitra Devi Vs Gauri Shankar

Uttarakhand High Court · (2019) 11 UK CK 0168

Code Of Civil Procedure, 1908 — Section 11, Order 7 Rule 11Hindu Marriage Act, 1955 — Section 13(1)(ib)
High Courts21 Nov 2019Allowed

Mahendra Bhatt Vs State Of Uttarakhand & Another

Uttarakhand High Court · (2019) 11 UK CK 0165

Indian Penal Code, 1860 — Section 147, 148, 149, 302, 323, 427, 452, 504, 506Scheduled Castes And The Scheduled Tribes (Prevention Of Atrocities) Act, 1989 — Section 3(1)(x)Code Of Criminal Procedure, 1973 — Section 482