High Courts09 Jan 2020Allowed/ Disposed Of
Kunal Kapoor & Another Vs State Of Uttarakhand And Others
Uttarakhand High Court · (2020) 01 UK CK 0042
Indian Penal Code, 1860 — Section 420Code Of Criminal Procedure, 1973 — Section 320, 482
COURT ARCHIVE
Uttarakhand High Court judgments
21,173 judgments · page 447 of 1,059
High Courts08 Jan 2020Dismissed
Umesh Kumar Pahwa & Others Vs Board Of Directors & Others
Uttarakhand High Court · (2020) 01 UK CK 0044
Code Of Civil Procedure, 1908 — Section 90, 114, Order 47 Rule 1Constitution Of India, 1950 — Article 32, 136
High Courts08 Jan 2020Disposed Of
Sunil Singh Vs State Of Uttarakhand And Others
Uttarakhand High Court · (2020) 01 UK CK 0043
High Courts08 Jan 2020Allowed
Dasrath Kumar & Others Vs Jagjeet Singh
Uttarakhand High Court · (2020) 01 UK CK 0041
Code Of Civil Procedure, 1908 — Section 115, Order 8 Rule 6A, Order 8 Rule 6A(2)Evidence Act, 1872 — Section 101, 137
High Courts08 Jan 2020Disposed Of
Premvati & Another Vs Rakesh Kumar & Others
Uttarakhand High Court · (2020) 01 UK CK 0040
Code Of Civil Procedure, 1908 — Section 115, Order 9 Rule 13
High Courts08 Jan 2020Allowed
Gaje Singh And Another Vs State Of Uttarakhand
Uttarakhand High Court · (2020) 01 UK CK 0039
Indian Penal Code, 1860 — Section 120B, 363, 366, 376Code Of Criminal Procedure, 1973 — Section 313
High Courts08 Jan 2020Dismissed
Mahadevi Kanya Pathshala College Society & Others Vs Commissioner, Garhwal Mandal, Pauri Garhwal And Others
Uttarakhand High Court · (2020) 01 UK CK 0038
Societies Registration Act, 1860 — Section 1, 2, 2(7), 3, 3(2), 3(2)(5), 3A, 3A(2), 4, 4(1), 4(2), 4(5), 4A, 4B, 12, 12A, 12B, 12B(1), 12C, 12D, 12D(1)(c), 12D(3), 12(2), 13B, 15, 15(2)(7), 19, 22, 23(1), 23(3), 24, 24(1), 24(2), 24(3), 24(5), 25, 25(2), 27General Clauses Act, 1897 — Section 21Societies Registration (Uttar Pradesh Amendment) Act, 1979 — Section 21
High Courts08 Jan 2020Disposed Of
Dr. Kumkum Pandey Vs G.B. Pant University Of Agriculture & Technology & Others
Uttarakhand High Court · (2020) 01 UK CK 0037
High Courts08 Jan 2020Allowed
Union Of India & Another Vs Associations Of Class I (Group ‘A’) Officer & Others
Uttarakhand High Court · (2020) 01 UK CK 0036
Administrative Tribunals Act, 1985 — Section 14, 19, 19(1), 19(3)Rice Milling Industry (Regulation) Act, 1958 — Section 8(3)(c)Survey Of India (Group ‘A’) Posts) Service Rules, 1989 — Rule 3, 3(1), 9(C)
High Courts08 Jan 2020Disposed Of
P.K. Ahluvalia Vs State Of Uttarakhand & Others
Uttarakhand High Court · (2020) 01 UK CK 0035
Constitution Of India, 1950 — Article 300A
High Courts08 Jan 2020Dismissed
Jawahar Lal Vs State Of Uttarakhand And Others
Uttarakhand High Court · (2020) 01 UK CK 0034
Uttarakhand Annual Transfer For Public Servants Act, 2017 — Section 3(d), 15, 17Constitution Of India, 1950 — Article 162
High Courts08 Jan 2020Dismissed
Parvez And Others Vs State Of Uttarakhand & Others
Uttarakhand High Court · (2020) 01 UK CK 0033
Code Of Criminal Procedure, 1973 — Section 482Indian Penal Code, 1860 — Section 307, 323, 324, 498ADowry Prohibition Act, 1961 — Section 3, 4
High Courts08 Jan 2020Disposed Of
Akhtar Ali & Others Vs State Of Uttarakhand & Another
Uttarakhand High Court · (2020) 01 UK CK 0032
Code Of Criminal Procedure, 1973 — Section 482Indian Penal Code, 1860 — Section 147, 148, 307, 323, 324, 452, 504, 506
High Courts08 Jan 2020Disposed Of
Anand Pal & Others Vs State Of Uttarakhand & Others
Uttarakhand High Court · (2020) 01 UK CK 0031
Code Of Criminal Procedure, 1973 — Section 482Indian Penal Code, 1860 — Section 147, 148, 149, 323, 324, 325, 504, 506
High Courts08 Jan 2020Disposed Of
Amarjeet Kaur & Another Vs Mahesh Kumar & Others
Uttarakhand High Court · (2020) 01 UK CK 0030
Code Of Criminal Procedure, 1973 — Section 482Indian Penal Code, 1860 — Section 323, 324, 392, 452, 504, 506
High Courts08 Jan 2020Disposed Of
In Re In The Matter Of To Restart Prisoner Inmate Calling System (PICS) Vs State Of Uttarakhand And Others
Uttarakhand High Court · (2020) 01 UK CK 0029
High Courts08 Jan 2020Allowed
Harish Singh Adhikari Vs State Of Uttarakhand
Uttarakhand High Court · (2020) 01 UK CK 0028
Indian Penal Code, 1860 — Section 34, 302Constitution Of India, 1950 — Article 14, 21
High Courts07 Jan 2020Disposed Of
Dr. Kedar Palariya Vs Union Of India & Others
Uttarakhand High Court · (2020) 01 UK CK 0027
High Courts07 Jan 2020Disposed Of
State Of Uttarakhand And Others Vs Gambhir Das
Uttarakhand High Court · (2020) 01 UK CK 0026
Uttar Pradesh Lower Subordinate Forest Service Rules, 1980 — Rule 3(j), 5, 5(b), 5(b)(2), 5(1)(b)Uttarakhand Subordinate Forest Service Rules, 2016 — Rule 8
High Courts07 Jan 2020Disposed Of
Shamim Ahmad And Others Vs State Of Uttarakhand & Another
Uttarakhand High Court · (2020) 01 UK CK 0025
Code Of Criminal Procedure, 1973 — Section 320, 482Indian Penal Code, 1860 — Section 147, 307, 323, 452, 504