High Courts10 Feb 2020Allowed
Munna Lal & Others Vs Chief General Manager & Others
Uttarakhand High Court · (2020) 02 UK CK 0006
Constitution Of India, 1950 — Article 14, 16, 226
COURT ARCHIVE
Uttarakhand High Court judgments
21,173 judgments · page 445 of 1,059
High Courts10 Feb 2020Disposed Of
Uttarakhand Cooperative Sugar Factories Federation Limited & Another Vs Suman & Others
Uttarakhand High Court · (2020) 02 UK CK 0005
High Courts10 Feb 2020Partly Allowed
Ganga Ram Vs State Of Uttarakhand
Uttarakhand High Court · (2020) 02 UK CK 0004
Indian Penal Code, 1860 — Section 201, 300, 302, 304, 304(1)Code Of Criminal Procedure, 1973 — Section 164, 313
High Courts07 Feb 2020
Aasim @ Sonu And Others Vs State Of Uttarakhand And Another
Uttarakhand High Court · (2020) 02 UK CK 0003
Code Of Criminal Procedure, 1973 — Section 482Indian Penal Code, 1860 — Section 323, 452, 504, 506Scheduled Castes And The Scheduled Tribes (Prevention Of Atrocities) Act, 1989 — Section 3(1)(v), 3(1)(x)
High Courts06 Feb 2020Dismissed
Brahmwati And Another Vs Vineet Kumar And Others
Uttarakhand High Court · (2020) 02 UK CK 0002
Code Of Civil Procedure, 1908 — Section 151, Order 18 Rule 3, Order 41 Rule 24, Order 41 Rule 25
High Courts05 Feb 2020Allowed
Bal Chand Vs State Of Uttarakhand
Uttarakhand High Court · (2020) 02 UK CK 0001
Narcotics, Drugs And Psychotropic Substances Act, 1985 — Section 8, 18
High Courts03 Feb 2020Dismissed
Vineet Kumar Vs State Of Uttarakhand
Uttarakhand High Court · (2020) 02 UK CK 0024
Indian Penal Code, 1860 — Section 376, 376A, 376B, 511Protection Of Children From Sexual Offences Act, 2012 — Section 5(m), 6, 9, 10Code Of Criminal Procedure, 1973 — Section 164
High Courts31 Jan 2020Allowed
Rajesh Kumar Vs State Of Uttarakhand
Uttarakhand High Court · (2020) 01 UK CK 0077
Indian Penal Code, 1860 — Section 34, 114, 307, 333, 353
High Courts30 Jan 2020Allowed
Manoj Bachkheti Vs State Of Uttarakhand
Uttarakhand High Court · (2020) 01 UK CK 0076
Wild Life (Protection) Act, 1972 — Section 51
High Courts30 Jan 2020Allowed
Desh Deepak Malda Vs State Of Uttarakhand
Uttarakhand High Court · (2020) 01 UK CK 0075
Wild Life (Protection) Act, 1972 — Section 51
High Courts30 Jan 2020Allowed
Shubham Kumar Vs State Of Uttarakhand
Uttarakhand High Court · (2020) 01 UK CK 0074
Indian Penal Code, 1860 — Section 120B, 420, 467, 468, 471
High Courts30 Jan 2020Disposed Of
Rupesh Biswas And Others Vs State Of Uttarakhand And Others
Uttarakhand High Court · (2020) 01 UK CK 0073
Constitution Of India, 1950 — Article 226
High Courts29 Jan 2020Dismissed
Deepali Sharma Vs High Court Of Uttarakhand Through Its Registrar General And Another
Uttarakhand High Court · (2020) 01 UK CK 0072
Indian Penal Code, 1860 — Section 323, 370, 504Juvenile Justice (Care And Protection Of Children) Act, 2015 — Section 75Constitution Of India, 1950 — Article 226
High Courts29 Jan 2020Dismissed
Abdul Sahil And Others Vs State Of Uttarakhand & Others
Uttarakhand High Court · (2020) 01 UK CK 0071
Indian Penal Code, 1860 — Section 498A, 506Dowry Prohibition Act, 1961 — Section 3, 4Code Of Criminal Procedure, 1973 — Section 156(1), 155(2), 482
High Courts29 Jan 2020Dismissed
Vijaykant Singh And Another Vs State Of Uttarakhand And Others
Uttarakhand High Court · (2020) 01 UK CK 0070
Indian Penal Code, 1860 — Section 304BDowry Prohibition Act, 1961 — Section 3, 4Code Of Criminal Procedure, 1973 — Section 155(2), 156(1), 482
High Courts28 Jan 2020Disposed Of
Vinod Singh Rana And Another Vs Bhartiya Chiktsa Parishad Uttarakhand And Another
Uttarakhand High Court · (2020) 01 UK CK 0069
Constitution Of India, 1950 — Article 226
High Courts24 Jan 2020Disposed Of/ Allowed
Prakash Singh & Another Vs State Of Uttarakhand & Another
Uttarakhand High Court · (2020) 01 UK CK 0068
Code Of Criminal Procedure, 1973 — Section 320, 482Indian Penal Code, 1860 — Section 420Uttaranchal Protection Of Interests Of Depositors In Financial Establishments Act, 2005 — Section 3
High Courts24 Jan 2020Disposed Of/ Allowed
Pawan Sharma & Others Vs State Of Uttarakhand & Another
Uttarakhand High Court · (2020) 01 UK CK 0067
Code Of Criminal Procedure, 1973 — Section 320, 482Indian Penal Code, 1860 — Section 323, 325, 364, 504, 506, 511
High Courts24 Jan 2020Disposed Of/ Allowed
Simmi Dhawan & Others Vs State Of Uttarakhand And Others
Uttarakhand High Court · (2020) 01 UK CK 0066
Indian Penal Code, 1860 — Section 120B, 420, 467, 468, 471Information Technology Act, 2000 — Section 66C, 66D
High Courts22 Jan 2020Disposed Of/ Allowed
Santosh & Others Vs State Of Uttarakhand & Another
Uttarakhand High Court · (2020) 01 UK CK 0065
Code Of Criminal Procedure, 1973 — Section 320, 482Indian Penal Code, 1860 — Section 498ADowry Prohibition Act, 1961 — Section 3, 4