High Courts14 Feb 2020Dismissed
Rajendra Singh Negi Vs State Of Uttarakhand & Others
Uttarakhand High Court · (2020) 02 UK CK 0027
Code Of Civil Produre, 1908 — Order 47 Rule 1
COURT ARCHIVE
Uttarakhand High Court judgments
21,173 judgments · page 444 of 1,059
High Courts14 Feb 2020Dismissed
Alok Verma Vs Vinod Kumar
Uttarakhand High Court · (2020) 02 UK CK 0026
Code Of Criminal Procedure, 1973 — Section 155(2), 156(1), 200, 482Negotiable Instruments Act, 1881 — Section 118, 138, 138(b), 139Income Tax Act, 1961 — Section 269SS, 271D
High Courts14 Feb 2020Disposed Of
Zanders Vs War Memorial Girls And Boys Hostel Society And Another
Uttarakhand High Court · (2020) 02 UK CK 0025
Arbitration And Conciliation Act, 1996 — Section 11, 11(6), 11(6)(A), 11(8), 12(5)
High Courts14 Feb 2020Dismissed
Jalam Singh Rana Vs State Of Uttarakhand And Others
Uttarakhand High Court · (2020) 02 UK CK 0023
Indian Penal Code, 1860 — Section 120B, 420, 467, 468, 471Code Of Criminal Procedure, 1973 — Section 41, 156(1), 155(2), 173(2), 482Constitution Of India, 1950 — Article 226
High Courts13 Feb 2020Disposed Of
Sushil Kumar Srivastava And Another Vs State Of Uttarakhand And Another
Uttarakhand High Court · (2020) 02 UK CK 0022
High Courts13 Feb 2020Allowed
Mamta Devi & Others Vs State Of Uttarakhand And Others
Uttarakhand High Court · (2020) 02 UK CK 0021
Constitution Of India, 1950 — Article 226
High Courts13 Feb 2020Disposed Of
Kerala Ayurvedic Co-Operative Society Ltd Vs State Of Uttarakhand And Others
Uttarakhand High Court · (2020) 02 UK CK 0020
Kerala Co-Operative Societies Act, 1969 — Section 8
High Courts12 Feb 2020Allowed
Balwant Singh Bisht @ Bablu Bisht Vs State Of Uttarakhand And Another
Uttarakhand High Court · (2020) 02 UK CK 0019
Indian Penal Code, 1860 — Section 376(2)Protection Of Children From Sexual Offences Act, 2012 — Section 5, 6
High Courts12 Feb 2020Allowed/ Dismissed
United India Insurance Co. Ltd & Others Vs Anita Devi & Others
Uttarakhand High Court · (2020) 02 UK CK 0018
Motor Vehicles Act, 1988 — Section 173
High Courts12 Feb 2020Dismissed
United India Insurance Co. Ltd Vs Nasma Begum & Others
Uttarakhand High Court · (2020) 02 UK CK 0017
Motor Vehicles Act, 1988 — Section 173
High Courts12 Feb 2020Allowed/ Dismissed
National Insurance Co. Ltd & Others Vs Bhuwan Chandra Gunwant & Others
Uttarakhand High Court · (2020) 02 UK CK 0016
Motor Vehicles Act, 1988 — Section 173
High Courts12 Feb 2020Disposed Of
Shyam Lata Verma Vs State Of Uttarakhand & Others
Uttarakhand High Court · (2020) 02 UK CK 0015
High Courts12 Feb 2020Dismissed
Surjeet Singh & Others Vs Uttarakhand Public Service Commission & Others
Uttarakhand High Court · (2020) 02 UK CK 0014
Uttar Pradesh Public Services (Reservation For Physically Handicapped, Dependents Of Freedom Fighters And Ex-Servicemen) Act, 1993 — Section 3(1)(ia), 3(4)
High Courts12 Feb 2020Dismissed
Kailash Chandra Tewari Vs State Of Uttarakhand And Others
Uttarakhand High Court · (2020) 02 UK CK 0013
High Courts12 Feb 2020Dismissed
Kuldeep Singh & Others Vs State Of Uttarakhand And Others
Uttarakhand High Court · (2020) 02 UK CK 0012
Constitution Of India, 1950 — Article 14, 226
High Courts12 Feb 2020Disposed Of
Hema Devi And Others Vs State Of Uttarakhand And Others
Uttarakhand High Court · (2020) 02 UK CK 0011
Constitution Of India, 1950 — Article 300A
High Courts12 Feb 2020Disposed Of
L.K. Pant & Another Vs State Of Uttarakhand & Others
Uttarakhand High Court · (2020) 02 UK CK 0010
Uttarakhand Procurement Rules, 2008 — Rule 13(1)
High Courts11 Feb 2020Dismissed
Satya Prakash Chauhan Vs Union Of India And Others
Uttarakhand High Court · (2020) 02 UK CK 0009
High Courts11 Feb 2020Allowed
State Of Uttarakhand And Others Vs Janki Bartwal
Uttarakhand High Court · (2020) 02 UK CK 0008
High Courts10 Feb 2020Allowed
Kamlesh Saini & Another Vs Aswani Kumar Saini
Uttarakhand High Court · (2020) 02 UK CK 0007
Code Of Civil Procedure, 1908 — Section 115