High Courts25 Feb 2020Allowed
Ganesh Singh Vs State Of Uttarakhand
Uttarakhand High Court · (2020) 02 UK CK 0067
Indian Penal Code, 1860 — Section 34, 380, 411, 457Constitution Of India, 1950 — Article 21
COURT ARCHIVE
Uttarakhand High Court judgments
21,173 judgments · page 442 of 1,059
High Courts25 Feb 2020Allowed
Kamalpal Vs State Of Uttarakhand
Uttarakhand High Court · (2020) 02 UK CK 0066
Wildlife Protection Act, 1972 — Sections 39, 51Indian Forest Act, 1927 — Section 26(Ch)
High Courts25 Feb 2020Allowed
Jasvinder Singh Alias Bindar Vs State Of Uttarakhand
Uttarakhand High Court · (2020) 02 UK CK 0065
Indian Penal Code, 1860 — Section 34, 120B, 366, 370(3), 420, 511Constitution Of India, 1950 — Article 21
High Courts25 Feb 2020Allowed
Ankesh Shukla Vs State Of Uttarakhand
Uttarakhand High Court · (2020) 02 UK CK 0064
Indian Penal Code, 1860 — Section 120B, 420, 467, 468Constitution Of India, 1950 — Article 21
High Courts25 Feb 2020Partly Allowed
Kisan Ram Vs State Of Uttarakhand
Uttarakhand High Court · (2020) 02 UK CK 0063
Indian Penal Code, 1860 — Section 307, 323Code Of Criminal Procedure, 1973 — Section 313, 437A
High Courts25 Feb 2020Dismissed
Anshu Jain Vs State Of Uttarakhand & Another
Uttarakhand High Court · (2020) 02 UK CK 0062
Code Of Criminal Procedure, 1973 — Section 311, 313, 391Negotiable Instruments Act, 1881 — Section 138Code Of Civil Produre, 1908 — Order 41 Rule 27
High Courts25 Feb 2020Dismissed
Sohan Lal Vs Chandani Mathur & Others
Uttarakhand High Court · (2020) 02 UK CK 0061
Code Of Civil Produre, 1908 — Section 115, Order 1 Rule 10Constitution Of India, 1950 — Article 227
High Courts25 Feb 2020Disposed Of
Veerendra Singh Pundir Vs State Of Uttarakhand And Others
Uttarakhand High Court · (2020) 02 UK CK 0060
General Clauses Act, 1897 — Section 21Uttarakhand Procurement Rules, 2017 — Rule 20Uttarakhand Government Servants (Discipline And Appeal) Rules, 2003 — Rule 4, 4(1)
High Courts25 Feb 2020Dismissed
Manju Arya Vs State Of Uttarakhand And Others
Uttarakhand High Court · (2020) 02 UK CK 0059
Constitution Of India, 1950 — Article 226
High Courts25 Feb 2020Disposed Of
Manjulata Vs State Of Uttarakhand And Others
Uttarakhand High Court · (2020) 02 UK CK 0058
High Courts25 Feb 2020Disposed Of
M/s High Way Construction And Crusher Vs State Of Uttarakhand And Others
Uttarakhand High Court · (2020) 02 UK CK 0057
Constitution Of India, 1950 — Article 226
High Courts25 Feb 2020Dismissed
Shashi Vs Principal, Govt. Post Graduate Degree College, Tehri Garhwal And Others
Uttarakhand High Court · (2020) 02 UK CK 0056
High Courts25 Feb 2020Disposed Of
M/s New Sethi Furniture & Interior Decorator Vs State Bank Of India
Uttarakhand High Court · (2020) 02 UK CK 0055
Securitisation And Reconstruction Of Financial Assets And Enforcement Of Security Interest Act, 2002 — Section 13(2)
High Courts25 Feb 2020Dismissed
Sujeet Kumar Vikas Vs Uttarakhand Information Commission & Others
Uttarakhand High Court · (2020) 02 UK CK 0054
Allahabad High Court Rules, 1952 — Rule 5Constitution Of India, 1950 — Article 226
High Courts25 Feb 2020Dismissed
Krishna Shamsher JB Rana Vs State Of Uttarkhand And Others
Uttarakhand High Court · (2020) 02 UK CK 0053
Code Of Criminal Procedure, 1973 — Section 2(h), 154, 482Indian Penal Code, 1860 — Section 120B, 419, 420, 467, 468, 471Constitution Of India, 1950 — Article 226
High Courts25 Feb 2020Dismissed
Rajendra And Four Others Vs Ganga Devi
Uttarakhand High Court · (2020) 02 UK CK 0052
Code Of Criminal Procedure, 1973 — Section 156(3), 200, 202, 482Indian Penal Code, 1860 — Section 325, 354, 452, 504, 506
High Courts25 Feb 2020Allowed
Chirag Mathur & Another Vs State Of Uttarakhand & Others
Uttarakhand High Court · (2020) 02 UK CK 0051
Indian Penal Code, 1860 — Section 34, 120B, 406, 420, 465, 467, 468, 471Code Of Criminal Procedure, 1973 — Section 320
High Courts24 Feb 2020Allowed
Omveer Singh Vs State Of Uttarakhand
Uttarakhand High Court · (2020) 02 UK CK 0050
Indian Penal Code, 1860 — Section 392, 411Constitution Of India, 1950 — Article 21
High Courts24 Feb 2020Dismissed
Rajat Rajput Vs State Of Uttarakhand
Uttarakhand High Court · (2020) 02 UK CK 0049
Indian Penal Code, 1860 — Section 376Code Of Criminal Procedure, 1973 — Section 161, 164
High Courts24 Feb 2020Dismissed
M/s Mankiewicz Singapore LLP Vs M/s ACT Fibreglass Ltd
Uttarakhand High Court · (2020) 02 UK CK 0048
Code Of Civil Produre, 1908 — Section 115, Order 12 Rule 6