High Courts02 Mar 2020Allowed
Anand Singh Manral @ Annu Vs State Of Uttarakhand
Uttarakhand High Court · (2020) 03 UK CK 0003
Indian Penal Code, 1860 — Section 186, 323, 336, 341, 353, 504, 506Constitution Of India, 1950 — Article 21
COURT ARCHIVE
Uttarakhand High Court judgments
21,173 judgments · page 441 of 1,059
High Courts02 Mar 2020Allowed
Priya Ranjan Vs State Of Uttarakhand
Uttarakhand High Court · (2020) 03 UK CK 0002
Indian Penal Code, 1860 — Section 420Constitution Of India, 1950 — Article 21
High Courts02 Mar 2020Dismissed
Mohit Negi Vs State Of Uttarakhand & Others
Uttarakhand High Court · (2020) 03 UK CK 0001
Uttar Pradesh Public Services (Reservation For Scheduled Castes,. Scheduled Tribes And Other Backward Classes) Act, 1994 — Rule 3Constitution Of India, 1950 — Article 226, 243D, 243D(1)(b), 243D(4)
High Courts28 Feb 2020Allowed
Usman Vs State Of Uttarakhand
Uttarakhand High Court · (2020) 02 UK CK 0084
Indian Penal Code, 1860 — Section 363, 366, 376, 506Protection Of Children From Sexual Offences Act, 2012 — Section 5, 6
High Courts28 Feb 2020Allowed
Prasana Dileep Rao Desh Pandey Vs State Of Uttarakhand
Uttarakhand High Court · (2020) 02 UK CK 0083
Indian Penal Code, 1860 — Section 409, 420, 504, 506Constitution Of India, 1950 — Article 21
High Courts28 Feb 2020Dismissed
Central Bank Of India Vs Regional Labour Commissioner (Central) Dehradun & Others
Uttarakhand High Court · (2020) 02 UK CK 0082
Payment Of Gratuity Act, 1972 — Section 4(1), 4(6), 7
High Courts28 Feb 2020Dismissed
Ashok Chandra Tamta Vs State Of Uttarakhand And Others
Uttarakhand High Court · (2020) 02 UK CK 0081
Constitution Of India, 1950 — Article 226
High Courts28 Feb 2020Disposed Of
Gopal Agarwal Vs State Of Uttarakhand And Another
Uttarakhand High Court · (2020) 02 UK CK 0080
High Courts27 Feb 2020Allowed
Paramjeet Singh & Others Vs State Of Uttarakhand
Uttarakhand High Court · (2020) 02 UK CK 0079
Indian Penal Code, 1860 — Section 34, 120B, 366, 370(3), 420Constitution Of India, 1950 — Article 21
High Courts27 Feb 2020Dismissed
Narayan Singh Bisht Vs State Of Uttarakhand
Uttarakhand High Court · (2020) 02 UK CK 0078
Narcotic Drugs And Psychotropic Substances Act, 1985 — Section 8, 19, 21, 24, 27A, 37, 50, 60
High Courts27 Feb 2020Partly Allowed
Prakash Chandra Alias Om Prakash Vs State Of Uttarakhand
Uttarakhand High Court · (2020) 02 UK CK 0077
Indian Penal Code, 1860 — Section 307, 452
High Courts27 Feb 2020Dismissed
Ajay Kumar Vs State Of Uttarakhand And Another
Uttarakhand High Court · (2020) 02 UK CK 0076
Code Of Criminal Procedure, 1973 — Section 125Hindu Marriage Act, 1955 — Section 9
High Courts27 Feb 2020Disposed Of
Shaukat Vs District Magistrate Haridwar And Others
Uttarakhand High Court · (2020) 02 UK CK 0075
High Courts27 Feb 2020Disposed Of
Sohan Lal Vs State Of Uttarakhand And Others
Uttarakhand High Court · (2020) 02 UK CK 0074
High Courts27 Feb 2020Disposed Of
Mustafa Vs State Of Uttarakhand And Another
Uttarakhand High Court · (2020) 02 UK CK 0073
High Courts26 Feb 2020Disposed Of
GMW Private Limited And Another Vs Uttarakhand Jal Vidyut Nigam Ltd. & Others
Uttarakhand High Court · (2020) 02 UK CK 0072
High Courts26 Feb 2020Dismissed
Dr. Rishabh Tomar Vs State Of Uttarakhand And Another
Uttarakhand High Court · (2020) 02 UK CK 0071
High Courts26 Feb 2020Dismissed
Kavinder Singh And Others Vs State Of Uttarakhand And Others
Uttarakhand High Court · (2020) 02 UK CK 0070
Allahabad High Court Rules, 1952 — Rule 5Constitution Of India, 1950 — Article 14
High Courts26 Feb 2020Partly Allowed
Ram Singh Vs State Of Uttarakhand And Another
Uttarakhand High Court · (2020) 02 UK CK 0069
Code Of Criminal Procedure, 1973 — Section 82, 83, 482Indian Penal Code, 1860 — Section 420
High Courts26 Feb 2020Dismissed
Ateek Ahmad Vs State Of Uttarakhand And Another
Uttarakhand High Court · (2020) 02 UK CK 0068
Code Of Criminal Procedure, 1973 — Section 482Indian Penal Code, 1860 — Section 120B, 406, 420, 467, 468, 471