COURT ARCHIVE

Uttarakhand High Court judgments

21,173 judgments · page 448 of 1,059

High Courts07 Jan 2020Dismissed

Ram Kishore @ Muddar & Others Vs State Of Uttarakhand

Uttarakhand High Court · (2020) 01 UK CK 0024

Code Of Criminal Procedure, 1973 — Section 482Indian Penal Code, 1860 — Section 34, 120B, 147, 148, 149, 302, 307, 504, 506

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High Courts07 Jan 2020Dismissed

Jai Prakash & Others Vs State Of Uttarakhand & Others

Uttarakhand High Court · (2020) 01 UK CK 0023

Protection Of Children From Sexual Offences Act, 2012 — Section 3, 5, 6, 7, 9, 29Indian Penal Code, 1860 — Section 201, 302, 376, 376(AB), 377Code Of Criminal Procedure, 1973 — Section 161, 164, 313

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High Courts07 Jan 2020Dismissed

State Of Uttarakhand & Others Vs Jai Prakash & Others

Uttarakhand High Court · (2020) 01 UK CK 0022

Evidence Act, 1872 — Section 106Code Of Criminal Procedure, 1973 — Section 43, 164, 313, 366Indian Penal Code, 1860 — Section 201, 302, 376AB, 377

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High Courts07 Jan 2020Disposed Of

Kunwar Pal Singh Vs State Of Uttarakhand & Others

Uttarakhand High Court · (2020) 01 UK CK 0021

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High Courts07 Jan 2020Disposed Of/ Allowed

Paramjeet Kaur & Others Vs State Of Uttarakhand & Others

Uttarakhand High Court · (2020) 01 UK CK 0020

Indian Penal Code, 1860 — Section 420, 467, 468, 471Code Of Criminal Procedure, 1973 — Section 320, 482

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High Courts07 Jan 2020Allowed/ Disposed Of

Mahipal Singh & Others Vs State Of Uttarakhand & Others

Uttarakhand High Court · (2020) 01 UK CK 0019

Indian Penal Code, 1860 — Section 313, 323, 326, 498A, 504Dowry Prohibition Act, 1961 — Section 3, 4Code Of Criminal Procedure, 1973 — Section 320, 482

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High Courts06 Jan 2020

Karanpal Vs State Of Uttarakhand

Uttarakhand High Court · (2020) 01 UK CK 0018

Indian Penal Code, 1860 — Section 300, 307, 354, 376, 511Code Of Criminal Procedure, 1973 — Section 164, 313, 354

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High Courts06 Jan 2020Dismissed

M/s Jindal Refineries Limited Vs Manju & Others

Uttarakhand High Court · (2020) 01 UK CK 0017

Code Of Civil Procedure, 1908 — Section 151, Order 41 Rule 27

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High Courts06 Jan 2020Dismissed

M/s Shah Concast Pvt. Ltd Vs State Of Uttarakhand & Others

Uttarakhand High Court · (2020) 01 UK CK 0016

Uttarakhand Goods And Services Tax Act, 2017 — Section 67(6), 107, 129, 130

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High Courts06 Jan 2020Disposed Of

Sumit Malhotra And Others Vs State Of Uttarakhand & Another

Uttarakhand High Court · (2020) 01 UK CK 0015

Code Of Criminal Procedure, 1973 — Section 320, 482Indian Penal Code, 1860 — Section 323, 498A, 504, 506Dowry Prohibition Act, 1961 — Section 3, 4

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High Courts06 Jan 2020Disposed Of

Vijay And Others Vs State Of Uttarakhand & Another

Uttarakhand High Court · (2020) 01 UK CK 0014

Code Of Criminal Procedure, 1973 — Section 482Indian Penal Code, 1860 — Section 147, 148, 323, 504, 506

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High Courts03 Jan 2020Dismissed

Commandant Special Police Uttarakhand Vs Hamidan & Others

Uttarakhand High Court · (2020) 01 UK CK 0013

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High Courts03 Jan 2020Disposed Of

Randhir Singh Vs State Of Uttarakhand & Others

Uttarakhand High Court · (2020) 01 UK CK 0012

Uttar Pradesh Zamindari Abolition And Land Reforms Act, 1950 — Section 122B(4F)Uttar Pradesh Consolidation Of Holdings Act, 1953 — Section 4

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High Courts03 Jan 2020Disposed Of

Weekly Sunday Market Welfare Society Vs State Of Uttarakhand And Others

Uttarakhand High Court · (2020) 01 UK CK 0011

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High Courts03 Jan 2020Dismissed

Khushal Singh Rana And Others Vs State Of Uttarakhand And Others

Uttarakhand High Court · (2020) 01 UK CK 0010

Uttar Pradesh Reorganisation Act, 2000 — Section 73, 74, 74(1)Uttarakhand Subordinate Audit Service Rules, 2019 — Rule 5, 5(1), 5(2), 5(3)Uttar Pradesh Subordinate Co-Operative And Panchayat Audit Examination Rules, 1980

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High Courts03 Jan 2020Disposed Of

Vijay Shanker Shukla Vs State Of Uttarakhand And Others

Uttarakhand High Court · (2020) 01 UK CK 0009

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High Courts03 Jan 2020Dismissed

Poonam Rani And Others Vs State Of Uttarakhand And Another

Uttarakhand High Court · (2020) 01 UK CK 0008

Code Of Criminal Procedure, 1973 — Section 200, 202, 482Indian Penal Code, 1860 — Section 120B, 384, 406, 420, 494, 500, 504, 506Hindu Marriage Act, 1955 — Section 11

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High Courts03 Jan 2020Allowed