High Courts15 Feb 2022Disposed Of
M/s Kailash Hillways Engineering Associate Vs Tehri Hydro Development Corporation & Others
Uttarakhand High Court · (2022) 02 UK CK 0063
COURT ARCHIVE
Uttarakhand High Court judgments
21,184 judgments · page 323 of 1,060
High Courts15 Feb 2022Disposed Of
Rizwana Vs State Of Uttarakhand & Another
Uttarakhand High Court · (2022) 02 UK CK 0058
High Courts15 Feb 2022Dismissed
Ramesh Singh Mehra Vs State Of Uttarakhand
Uttarakhand High Court · (2022) 02 UK CK 0050
Narcotic Drugs And Psychotropic Substances Act, 1985 — Section 8, 20, 60
High Courts12 Feb 2022Dismissed
Kamal Verma (Male) Vs State Of Uttarakhand And Others
Uttarakhand High Court · (2022) 02 UK CK 0038
Constitution Of India, 1950 — Article 226, 227
High Courts11 Feb 2022Disposed Of
Rohit And Another Vs State Of Uttarakhand And Others
Uttarakhand High Court · (2022) 02 UK CK 0037
High Courts11 Feb 2022Allowed
Amjad Vs State Of Uttarakhand
Uttarakhand High Court · (2022) 02 UK CK 0036
Narcotic Drugs And Psychotropic Substances Act, 1985 — Section 8, 21, 60
High Courts11 Feb 2022Dismissed
Samir Thapar Vs Tiny Kesag Ligtsang Thapar
Uttarakhand High Court · (2022) 02 UK CK 0035
Code Of Civil Procedure, 1908 — Order 39 Rule 1, Order 39 Rule 2
High Courts11 Feb 2022Allowed
Nasir Ali Alias Guddu Vs State Of Uttarakhand
Uttarakhand High Court · (2022) 02 UK CK 0034
Narcotic Drugs And Psychotropic Substances Act, 1985 — Section 8, 21, 50
High Courts11 Feb 2022Allowed
Kakey Babu Vs State Of Uttarakhand
Uttarakhand High Court · (2022) 02 UK CK 0030
Indian Penal Code, 1860 — Section 34, 411
High Courts11 Feb 2022Allowed
Gufran Vs State Of Uttarakhand
Uttarakhand High Court · (2022) 02 UK CK 0029
Narcotic Drugs And Psychotropic Substances Act, 1985 — Section 8, 21
High Courts11 Feb 2022Allowed
Manavvar Vs State Of Uttarakhand
Uttarakhand High Court · (2022) 02 UK CK 0027
Narcotic Drugs And Psychotropic Substances Act, 1985 — Section 8, 21, 29
High Courts11 Feb 2022Allowed
Sher Ali Vs State Of Uttarakhand
Uttarakhand High Court · (2022) 02 UK CK 0026
Uttarakhand Protection Of Cow Progeny Act, 2007 — Section 3, 5, 11
High Courts11 Feb 2022Allowed
Shahnoor Vs State Of Uttarakhand
Uttarakhand High Court · (2022) 02 UK CK 0025
Indian Penal Code, 1860 — Section 379, 411
High Courts11 Feb 2022Allowed
Robin & Others Vs State Of Uttarakhand
Uttarakhand High Court · (2022) 02 UK CK 0024
Indian Penal Code, 1860 — Section 379, 411
High Courts11 Feb 2022Disposed Of
Satnam Singh Vs State Of Uttarakhand
Uttarakhand High Court · (2022) 02 UK CK 0017
Narcotic Drugs and Psychotropic Substances Act, 1985 — Section 8, 18, 60
High Courts10 Feb 2022Disposed Of
Sumit Tanwar Vs State Of Uttarakhand And Others
Uttarakhand High Court · (2022) 02 UK CK 0065
Indian Penal Code, 1860 — Section 323, 498A, 504, 506Dowry Prohibition Act, 1961 — Section 3, 4
High Courts10 Feb 2022Disposed Of
Mohd Sahzad And Another Vs State Of Uttarakhand And Others
Uttarakhand High Court · (2022) 02 UK CK 0061
Indian Penal Code, 1860 — Section 323, 420, 504, 506
High Courts10 Feb 2022Disposed Of
Sonu Vs State Of Uttarakhand And Others
Uttarakhand High Court · (2022) 02 UK CK 0051
Indian Penal Code, 1860 — Section 420, 504, 506
High Courts09 Feb 2022
Yash Chowdhary Vs State Of Uttarakhand And Others
Uttarakhand High Court · (2022) 02 UK CK 0060
Indian Penal Code, 1860 — Section 376, 506
High Courts09 Feb 2022Dismissed
Pameshwari Devi And Another Vs State Of Uttarakhand And Others
Uttarakhand High Court · (2022) 02 UK CK 0059
Constitution Of India, 1950 — Article 226