COURT ARCHIVE

Uttarakhand High Court judgments

21,184 judgments · page 308 of 1,060

High Courts06 May 2022Dismissed

Poonam Bhagat Vs State Of Uttarakhand And Another

Uttarakhand High Court · (2022) 05 UK CK 0021

Code Of Criminal Procedure, 1973 — Section 155(2), 156(1), 173, 438, 482Indian Penal Code, 1860 — Section 304BConstitution Of India, 1950 — Article 226

High Courts06 May 2022Disposed Of

Pravesh Kumar And Others Vs State Of Uttarakhand And Others

Uttarakhand High Court · (2022) 05 UK CK 0020

Indian Penal Code, 1860 — Section 420Constitution Of India, 1950 — Article 226

High Courts06 May 2022Disposed Of

Jasveer Singh Vs State Of Uttarakhand And Others

Uttarakhand High Court · (2022) 05 UK CK 0019

Indian Penal Code, 1860 — Section 120B, 406, 420Constitution Of India, 1950 — Article 226

High Courts06 May 2022Disposed Of

Laxmi Tiwari And Four Others Vs State Of Uttarakhand And Others

Uttarakhand High Court · (2022) 05 UK CK 0018

Indian Penal Code, 1860 — Section 406, 420Constitution Of India, 1950 — Article 226

High Courts06 May 2022Disposed Of

Sardar Singh And Two Others Vs State Of Uttarakhand And Others

Uttarakhand High Court · (2022) 05 UK CK 0017

Indian Penal Code, 1860 — Section 406, 420Constitution Of India, 1950 — Article 226

High Courts06 May 2022Disposed Of

Mohd. Zaid Rafi Ansari Vs State Of Uttarakhand And Others

Uttarakhand High Court · (2022) 05 UK CK 0013

Indian Penal Code, 1860 — Section 379, 427, 447Constitution Of India, 1950 — Article 226

High Courts06 May 2022Disposed Of

Devi Prasad Juyal Vs State Of Uttarakhand And Others

Uttarakhand High Court · (2022) 05 UK CK 0012

Indian Penal Code, 1860 — Section 120B, 420, 468Constitution Of India, 1950 — Article 226

High Courts06 May 2022Disposed Of

Ikrar And Others Vs State Of Uttarakhand And Others

Uttarakhand High Court · (2022) 05 UK CK 0011

Indian Penal Code, 1860 — Section 147, 323, 504, 506Constitution Of India, 1950 — Article 226

High Courts05 May 2022Disposed Of

Himanshu Malik Vs State Of Uttarakhand & Another

Uttarakhand High Court · (2022) 05 UK CK 0009

>Code Of Criminal Procedure, 1973 — Section 125

High Courts05 May 2022Allowed

Sanjay Kumar Nagalia Vs SM Milkose Limited

Uttarakhand High Court · (2022) 05 UK CK 0008

Code Of Civil Procedure, 1908 — Order 1 Rule 10, Order 1 Rule 10 (2)Limitation Act, 1963 — Article 54

High Courts05 May 2022Disposed Of

Keshav Kumar Saini Vs State Of Uttarakhand And Others

Uttarakhand High Court · (2022) 05 UK CK 0007

Indian Penal Code, 1860 — Section 406, 420Code Of Criminal Procedure, 1973 — Section 41AConstitution Of India, 1950 — Article 226

High Courts05 May 2022Disposed Of

Manoj Kumar Vs State Of Uttarakhand And Others

Uttarakhand High Court · (2022) 05 UK CK 0006

Indian Penal Code, 1860 — Section 323, 452, 504, 506Code Of Criminal Procedure, 1973 — Section 41AConstitution Of India, 1950 — Article 226

High Courts05 May 2022Disposed Of

Deepak Chauhan Alias Rishi Chauhan Vs State Of Uttarakhand And Others

Uttarakhand High Court · (2022) 05 UK CK 0005

Indian Penal Code, 1860 — Section 323, 354, 452, 504, 506, 509Constitution Of India, 1950 — Article 226

High Courts05 May 2022Disposed Of

Sonali Suman And Others Vs State Of Uttarakhand And Others

Uttarakhand High Court · (2022) 05 UK CK 0004

Indian Penal Code, 1860 — Section 147, 148, 323, 504, 506Constitution Of India, 1950 — Article 226

High Courts05 May 2022Disposed Of

Bhanupratap Vs State Of Uttarakhand And Others

Uttarakhand High Court · (2022) 05 UK CK 0003

Indian Penal Code, 1860 — Section 323, 354, 506Protection Of Children From Sexual Offences Act, 2012 — Section 9(m), 10Constitution Of India, 1950 — Article 226

High Courts04 May 2022Disposed Of

Dheeraj Kapoor Vs State Of Uttarakhand And Others

Uttarakhand High Court · (2022) 05 UK CK 0010

High Courts04 May 2022Disposed Of

Harshavardhan Piyush Chheda & Others Vs State Of Uttarakhand And Others

Uttarakhand High Court · (2022) 05 UK CK 0002

Indian Penal Code, 1860 — Section 120B, 420, 504, 506Constitution Of India, 1950 — Article 226

High Courts04 May 2022Disposed Of

Sanjay Prasad Alias Annu Vs State Of Uttarakhand And Others

Uttarakhand High Court · (2022) 05 UK CK 0001

Indian Penal Code, 1860 — Section 323, 354, 504Constitution Of India, 1950 — Article 226

High Courts29 Apr 2022Disposed Of

Molhad Singh Vs State Of Uttarakhand And Others

Uttarakhand High Court · (2022) 04 UK CK 0128

Indian Penal Code, 1860 — Section 147, 148, 149, 323, 325, 504, 506Constitution Of India, 1950 — Article 226

High Courts29 Apr 2022Disposed Of

Kamal Arora Vs State Of Uttarakhand And Others

Uttarakhand High Court · (2022) 04 UK CK 0126

Indian Penal Code, 1860 — Section 504, 506Constitution Of India, 1950 — Article 226