COURT ARCHIVE

Uttarakhand High Court judgments

21,184 judgments · page 306 of 1,060

High Courts18 May 2022Allowed

Hidayat Ali Vs State Of Uttarakhand

Uttarakhand High Court · (2022) 05 UK CK 0058

Indian Penal Code, 1860 — Section 302Code Of Criminal Procedure, 1973 — Section 207, 313Evidence Act, 1872 — Section 8, 26, 27
High Courts13 May 2022Dismissed

Ravi Kumar Vs State Of Uttarakhand

Uttarakhand High Court · (2022) 05 UK CK 0047

Narcotics Drugs And Psychotropic Substances Act, 1985 — Section 8, 20, 42, 42(1), 42(1)(a), 42(1)(b), 42(1)(c), 42(1)(d), 43, 50, 60