High Courts07 Dec 2022Disposed Of
Mentesha And Another Vs State Of Uttarakhand And Others
Uttarakhand High Court · (2022) 12 UK CK 0025
COURT ARCHIVE
Uttarakhand High Court judgments
21,184 judgments · page 273 of 1,060
High Courts07 Dec 2022Disposed Of
Sabeena And Another Vs State Of Uttarakhand & Others
Uttarakhand High Court · (2022) 12 UK CK 0024
High Courts07 Dec 2022Disposed Of
Gita Mehra Vs State Of Uttarakhand & Others
Uttarakhand High Court · (2022) 12 UK CK 0023
Indian Penal Code, 1860 — Section 376
High Courts07 Dec 2022Dismissed
Kheema Nand Tiwrai Vs State Of Uttarakhand And Others
Uttarakhand High Court · (2022) 12 UK CK 0022
Uttar Prades Public Service (Tribunals) Act, 1976 — Section 2(b)
High Courts07 Dec 2022Dismissed
Kanti Devi Vs State Of Uttarakhand & Others
Uttarakhand High Court · (2022) 12 UK CK 0021
High Courts07 Dec 2022Dismissed
Avdhesh Kumar Vs General Manager (Human Resources) And Others
Uttarakhand High Court · (2022) 12 UK CK 0020
High Courts06 Dec 2022Disposed Of
Subhash Chandra Vs State Of Uttarakhand & Another
Uttarakhand High Court · (2022) 12 UK CK 0028
High Courts06 Dec 2022Disposed Of
Sukhbir Singh Vs State Of Uttarakhand & Another
Uttarakhand High Court · (2022) 12 UK CK 0027
High Courts06 Dec 2022Dismissed
Narayan Ram Vs State Of Uttarakhand And Others
Uttarakhand High Court · (2022) 12 UK CK 0016
High Courts06 Dec 2022
�X� Represented By Her Father And Natural Guardian Vs State Of Uttarakhand And Others
Uttarakhand High Court · (2022) 12 UK CK 0015
Medical Termination Of Pregnancy Act, 1971 — Section 3(2)Constitution Of India, 1950 — Article 21
High Courts06 Dec 2022Disposed Of
Himani @ Rinki Vs Harendra Singh Rautela
Uttarakhand High Court · (2022) 12 UK CK 0014
Hindu Marriage Act, 1955 — Section 13(1)(ia)
High Courts05 Dec 2022Dismissed
Mahendra Singh Aswal Vs State Of Uttarakhand And Others
Uttarakhand High Court · (2022) 12 UK CK 0019
Uttar Pradesh Kshettra Panchayats And Zila Panchayats (Removal Of Pramukhs And Up-Pramukhs, Adhyakshas And Up-Adhyakshas) Enquiry Rules, 1997 — Rule 3
High Courts05 Dec 2022Disposed Of
Pradeep And Another Vs State Of Uttarakhand And Others
Uttarakhand High Court · (2022) 12 UK CK 0018
High Courts05 Dec 2022Allowed
Manju Vs Establishment Officer, Govind Ballabh Pant University Of Agriculture & Technology And Others
Uttarakhand High Court · (2022) 12 UK CK 0017
High Courts02 Dec 2022Allowed
Rohit Rathor Alias Billu Vs State Of Uttarakhand
Uttarakhand High Court · (2022) 12 UK CK 0013
Indian Penal Code, 1860 — Section 120B, 302
High Courts02 Dec 2022Allowed
Salman And Others Vs State Of Uttarakhand
Uttarakhand High Court · (2022) 12 UK CK 0011
Narcotic Drugs And Psychotropic Substances Act, 1985 — Section 8, 21, 29
High Courts02 Dec 2022Allowed
Pankaj Kumar Vs State Of Uttarakhand
Uttarakhand High Court · (2022) 12 UK CK 0009
Indian Penal Code, 1860 — Section 376, 506Protection Of Children From Sexual Offences Act, 2012 — Section 5(l), 6
High Courts02 Dec 2022Allowed
Amritpal Singh Vs State Of Uttarakhand
Uttarakhand High Court · (2022) 12 UK CK 0008
Indian Penal Code, 1860 — Section 363Protection Of Children From Sexual Offences Act, 2012 — Section 16, 17
High Courts02 Dec 2022Allowed
Shiv Pal And Others Vs State Of Uttarakhand
Uttarakhand High Court · (2022) 12 UK CK 0007
Indian Penal Code, 1860 — Section 34, 302, 307, 504. 506
High Courts02 Dec 2022Disposed Of
M/s Shripati Beverage Pvt. Ltd. Vs Executive Officer Electricity Distribution Division Uttarakhand & Ors.
Uttarakhand High Court · (2022) 12 UK CK 0003