COURT ARCHIVE

Uttarakhand High Court judgments

21,184 judgments · page 272 of 1,060

High Courts15 Dec 2022Dismissed

Deepak Sharma Vs State Of Uttarakhand

Uttarakhand High Court · (2022) 12 UK CK 0049

Narcotic Drugs And Psychotropic Substances Act, 1985 — Section 2(viia), 2(xxiiia), 8, 19, 20, 24, 27A, 37, 37(1)(ii)(b), 41, 41(2), 42, 50, 60Code Of Criminal Procedure, 1973 — Section 19, 24, 27AUttar Pradesh Narcotics Drugs Rules, 1986 — Rule 76

High Courts14 Dec 2022Disposed Of

Saiba Malik And Another Vs State Of Uttarakhand And Others

Uttarakhand High Court · (2022) 12 UK CK 0047

High Courts14 Dec 2022Disposed Of

Marwari Panchayati Dharamshala And Others Vs Avdhesh Kumar And Others

Uttarakhand High Court · (2022) 12 UK CK 0046

Code Of Civil Procedure, 1908 — Section 92, 115

High Courts13 Dec 2022Allowed

Kanchan Verma & Others Vs State Of Uttarakhand

Uttarakhand High Court · (2022) 12 UK CK 0048

Indian Penal Code, 1860 — Section 34, 120B, 302, 394, 412Arms Act, 1959 — Section 25Code Of Criminal Procedure, 1973 — Section 313, 437A

High Courts13 Dec 2022Allowed

Prabhakar Singh & Others Vs State Of Uttarakhand & Another

Uttarakhand High Court · (2022) 12 UK CK 0043

Code Of Criminal Procedure, 1973 — Section 482Indian Penal Code, 1860 — Section 323, 498A, 504

High Courts13 Dec 2022Disposed Of

Vishal Dutta & Others Vs State Of Uttarakhand & Another

Uttarakhand High Court · (2022) 12 UK CK 0042

High Courts12 Dec 2022

Pooja Devi Vs State Of Uttarakhand And Others

Uttarakhand High Court · (2022) 12 UK CK 0045

High Courts12 Dec 2022Allowed

Nirmala Vs State Of Uttarakhand

Uttarakhand High Court · (2022) 12 UK CK 0044

Indian Penal Code, 1860 — Section 366AProtection Of Children From Sexual Offences Act, 2012 — Section 16,17Juvenile Justice (Care And Protection Of Children) Act, 2015 — Section 3, 12(1)

High Courts12 Dec 2022Dismissed

Commissioner, State/Commercial Tax, Uttarakhand, Dehradun & Others Vs M/s Universal Chemsol Pvt. Ltd., Haridwar & Others

Uttarakhand High Court · (2022) 12 UK CK 0040

High Courts09 Dec 2022Dismissed

Himanshu Malik Vs State Of Uttarakhand And Others

Uttarakhand High Court · (2022) 12 UK CK 0041

High Courts09 Dec 2022Allowed

Arun Batra Vs Savita Bhatia And Another

Uttarakhand High Court · (2022) 12 UK CK 0033

High Courts08 Dec 2022Disposed Of

Tarannum And Another Vs State Of Uttarakhand And Others

Uttarakhand High Court · (2022) 12 UK CK 0039

High Courts08 Dec 2022Dismissed

Shahanavaz And Others Vs State Of Uttarakhand And Others

Uttarakhand High Court · (2022) 12 UK CK 0038

Indian Penal Code, 1860 — Section 354, 376, 376(2)(N), 377, 498A, 506Code Of Criminal Procedure, 1973 — Section 161

High Courts08 Dec 2022Disposed Of

Mahendra Singh Bisht Vs Kumaon Uttarakhand Sainik Motor Transport Association & Another

Uttarakhand High Court · (2022) 12 UK CK 0037

High Courts08 Dec 2022Dismissed

Awadh Bihari And Another Vs State Of Uttarakhand And Others

Uttarakhand High Court · (2022) 12 UK CK 0036

High Courts08 Dec 2022Dismissed

Vishana Bisht Vs State Of Uttarakhand And Another

Uttarakhand High Court · (2022) 12 UK CK 0035

Uttar Pradesh Special Area Development Authorities Act, 1986 — Section 27

High Courts08 Dec 2022Dismissed

Majar Singh Vs State Of Uttarakhand And Others

Uttarakhand High Court · (2022) 12 UK CK 0034

Uttarakhand Plastic And Other Non Biodegradable Garbage (Regulation Of Use And Disposal) Act, 2013 — Section 3(1)

High Courts08 Dec 2022Disposed Of

Kastubha Nand Joshi Vs State Of Uttarakhand & Others

Uttarakhand High Court · (2022) 12 UK CK 0030

Uttarakhand Urban And Country Planning And Development Act, 1973 — Section 15(5), 27

High Courts07 Dec 2022Disposed Of

Aman Garg Vs Sankalp Negi

Uttarakhand High Court · (2022) 12 UK CK 0029

Code Of Civil Procedure, 1908 — Order 15 Rule 5

High Courts07 Dec 2022

Ranjeet Singh Sajwan Vs State Of Uttarakhand And Another

Uttarakhand High Court · (2022) 12 UK CK 0026

Negotiable Instruments Act, 1881 — Section 138