COURT ARCHIVE

Uttarakhand High Court judgments

21,173 judgments · page 226 of 1,059

High Courts06 Sept 2023Allowed

Ankit Verma Vs State Of Uttarakhand

Uttarakhand High Court · (2023) 09 UK CK 0020

Code Of Criminal Procedure, 1973 — Section 439Indian Penal Code, 1860 — Section 120B, 419, 420, 467, 468, 471Constitution Of India, 1950 — Article 21

High Courts06 Sept 2023Allowed

Chand Khan Vs State Of Uttarakhand

Uttarakhand High Court · (2023) 09 UK CK 0019

Narcotic Drugs And Psychotropic Substances Act, 1985 — Section 2(viia), 2(xxiiia), 8, 21, 60

High Courts06 Sept 2023Disposed Of

Parwati Vs State Of Uttarakhand

Uttarakhand High Court · (2023) 09 UK CK 0018

Indian Penal Code, 1860 — Section 304BDowry Prohibition Act, 1961 — Section 3, 4

High Courts06 Sept 2023Allowed

Adil Vs State Of Uttarakhand

Uttarakhand High Court · (2023) 09 UK CK 0017

Indian Penal Code, 1860 — Section 34, 147, 148, 307, 323, 326, 452

High Courts06 Sept 2023Allowed

Kela Vs State Of Uttarakhand

Uttarakhand High Court · (2023) 09 UK CK 0016

Code Of Criminal Procedure, 1973 — Section 439Indian Penal Code, 1860 — Section 304BConstitution Of India, 1950 — Article 21

High Courts05 Sept 2023Allowed

Vijay Kumar Vs State Of Uttarakhand

Uttarakhand High Court · (2023) 09 UK CK 0026

Code Of Criminal Procedure, 1973 — Section 439Indian Penal Code, 1860 — Section 120B, 420, 467, 468, 471Constitution Of India, 1950 — Article 21

High Courts05 Sept 2023Allowed

Juber Vs State Of Uttarakhand

Uttarakhand High Court · (2023) 09 UK CK 0025

Narcotic Drugs And Psychotropic Substances Act, 1985 — Section 2(viia), 2(xxiiia), 8, 21(b)

High Courts05 Sept 2023Allowed

Alok Kumar Vs State Of Uttarakhand

Uttarakhand High Court · (2023) 09 UK CK 0024

Narcotic Drugs And Psychotropic Substances Act, 1985 — Section 2(viia), 2(xxiiia), 8, 21, 50, 60

High Courts05 Sept 2023Allowed

Ashok Sharma & Others Vs State Of Uttarakhand

Uttarakhand High Court · (2023) 09 UK CK 0015

Code Of Criminal Procedure, 1973 — Section 439Indian Penal Code, 1860 — Section 380, 411, 457

High Courts05 Sept 2023Allowed

Naushad Vs State Of Uttarakhand

Uttarakhand High Court · (2023) 09 UK CK 0013

Code Of Criminal Procedure, 1973 — Section 439Indian Penal Code, 1860 — Section 120B, 307, 332, 333, 336, 353, 398, 420

High Courts05 Sept 2023Allowed

Sonam Vs State Of Uttarakhand

Uttarakhand High Court · (2023) 09 UK CK 0012

Narcotic Drugs And Psychotropic Substances Act, 1985 — Section 2(viia), 2(xxiiia), 8, 20

High Courts05 Sept 2023Allowed

Ajit Khokhar Vs State Of Uttarakhand

Uttarakhand High Court · (2023) 09 UK CK 0011

Code Of Criminal Procedure, 1973 — Section 439Indian Penal Code, 1860 — Section 120B, 380, 386, 427, 506

High Courts05 Sept 2023Disposed Of

Kishor Palariya Alias Krishna Chandra Vs State Of Uttarakhand

Uttarakhand High Court · (2023) 09 UK CK 0010

Narcotic Drugs And Psychotropic Substances Act, 1985 — Section 8, 20, 60

High Courts04 Sept 2023Allowed

Pankaj And Another Vs State Of Uttarakhand

Uttarakhand High Court · (2023) 09 UK CK 0007

Code Of Criminal Procedure, 1973 — Section 439Indian Penal Code, 1860 — Section 380, 411, 457

High Courts04 Sept 2023Allowed

Saroj Yadav Vs State Of Uttarakhand

Uttarakhand High Court · (2023) 09 UK CK 0006

Narcotic Drugs And Psychotropic Substances Act, 1985 — Section 2(viia), 2(xxiiia), 8, 20

High Courts04 Sept 2023Allowed

Shankar Prasad Alias Shankar Saini Vs State Of Uttarakhand

Uttarakhand High Court · (2023) 09 UK CK 0005

Narcotic Drugs And Psychotropic Substances Act, 1985 — Section 2(viia), 2(xxiiia), 8, 20

High Courts01 Sept 2023Disposed Of

Patanjali Ayurved Limited Vs Parth Patanjali Kendra & Another

Uttarakhand High Court · (2023) 09 UK CK 0009

High Courts01 Sept 2023Dismissed

Dr. Kusum Arunachalam And Others Vs Doon University And Others

Uttarakhand High Court · (2023) 09 UK CK 0008

High Courts01 Sept 2023Allowed

Amreen Vs State Of Uttarakhand

Uttarakhand High Court · (2023) 09 UK CK 0004

Indian Penal Code, 1860 — Section 120B, 302

High Courts01 Sept 2023Allowed

Ghanshayam Vs State Of Uttarakhand

Uttarakhand High Court · (2023) 09 UK CK 0003

Narcotic Drugs And Psychotropic Substances Act, 1985 — Section 8, 15(b)