High Courts13 Sept 2023Allowed
Vinay Vs State Of Uttarakhand
Uttarakhand High Court · (2023) 09 UK CK 0036
Code Of Criminal Procedure, 1973 — Section 439Indian Penal Code, 1860 — Section 379, 411
COURT ARCHIVE
Uttarakhand High Court judgments
21,173 judgments · page 225 of 1,059
High Courts13 Sept 2023Allowed
Rihan Ali Vs State Of Uttarakhand
Uttarakhand High Court · (2023) 09 UK CK 0035
Narcotic Drugs And Psychotropic Substances Act, 1985 — Section 2(viia), 2(xxiiia), 8, 21, 50
High Courts13 Sept 2023Disposed Of
Ashwani Sharma Vs State Of Uttarakhand
Uttarakhand High Court · (2023) 09 UK CK 0034
Code Of Criminal Procedure, 1973 — Section 438Indian Penal Code, 1860 — Section 34, 379, 411Constitution Of India, 1950 — Article 21
High Courts13 Sept 2023Allowed
Atul Vs State Of Uttarakhand
Uttarakhand High Court · (2023) 09 UK CK 0033
Code Of Criminal Procedure, 1973 — Section 439Indian Penal Code, 1860 — Section 363, 366, 376Protection Of Children From Sexual Offences Act, 2012 — Section 3(a), 4
High Courts13 Sept 2023Allowed
Nadim Vs State Of Uttarakhand
Uttarakhand High Court · (2023) 09 UK CK 0032
Code Of Criminal Procedure, 1973 — Section 439Indian Penal Code, 1860 — Section 120B, 363, 376, 506, 511Protection Of Children From Sexual Offences Act, 2012 — Section 16, 17
High Courts12 Sept 2023Allowed
SBI General Insurance Company Ltd. Vs State Of Uttarakhand & Others
Uttarakhand High Court · (2023) 09 UK CK 0134
Constitution Of India, 1950 — Article 12, 226
High Courts12 Sept 2023Disposed Of
P.S. Kharayat & Sons Firm Vs State Of Uttarakhand & Others
Uttarakhand High Court · (2023) 09 UK CK 0133
High Courts12 Sept 2023Allowed
Shakuntala Umrao Vs Ram Sharan Umrao
Uttarakhand High Court · (2023) 09 UK CK 0132
Hindu Marriage Act, 1955 — Section 13(1)(ia), Section 9, 13(1)(ib)
High Courts12 Sept 2023Disposed Of
Geeta Jagdish Chandra Joshi Vs Public Works Department, Bhowali & Others
Uttarakhand High Court · (2023) 09 UK CK 0043
High Courts12 Sept 2023Disposed Of
M/s Kunwar Construction Vs State Of Uttarakhand And Others
Uttarakhand High Court · (2023) 09 UK CK 0041
High Courts12 Sept 2023Dismissed
State Of Uttarakhand Vs Sheetal Kumar
Uttarakhand High Court · (2023) 09 UK CK 0039
Indian Penal Code, 1860 — Section 354, 376, 511Code Of Criminal Procedure, 1973 — Section 313Constitution Of India, 1950 — Article 12
High Courts12 Sept 2023Allowed
Devnath Mishra Vs State Of Uttarakhand
Uttarakhand High Court · (2023) 09 UK CK 0031
Prevention Of Corruption Act, 1988 — Section 7
High Courts11 Sept 2023Dismissed
Sakla Nand Lakhera Kairwan Vs Managing Director Uttarakhand Peyjal & Another
Uttarakhand High Court · (2023) 09 UK CK 0048
High Courts11 Sept 2023Dismissed
Managing Director Kumaon Mandal & Another Vs Jiwan Singh Rawat & Another
Uttarakhand High Court · (2023) 09 UK CK 0044
High Courts11 Sept 2023Allowed/ Disposed Of
Gurjeet Kaur Vs State Of Uttarakhand And Others
Uttarakhand High Court · (2023) 09 UK CK 0029
Indian Penal Code, 1860 — Section 380, 411, 457
High Courts11 Sept 2023Dismissed
Aggarwal Advertising Agency And Others Vs State Of Uttarakhand And Others
Uttarakhand High Court · (2023) 09 UK CK 0028
High Courts06 Sept 2023Allowed
Vinay Verma Alias Bantu Vs State Of Uttarakhand
Uttarakhand High Court · (2023) 09 UK CK 0027
Indian Penal Code, 1860 — Section 120B, 302Arms Act, 1959 — Section 3, 5
High Courts06 Sept 2023Disposed Of
Mohd. Faizan Vs State Of Uttarakhand
Uttarakhand High Court · (2023) 09 UK CK 0023
Code Of Criminal Procedure, 1973 — Section 438Uttarakhand Protection Of Cow Progeny Act, 2007 — Section 3, 5, 11Constitution Of India, 1950 — Article 21
High Courts06 Sept 2023Allowed
Rajkishore And Others Vs State Of Uttarakhand And Others
Uttarakhand High Court · (2023) 09 UK CK 0022
Indian Penal Code, 1860 — Section 307, 323, 341, 504, 506
High Courts06 Sept 2023
Suo Motu PIL: In The Matter Of Illegal Construction In Corbett Tiger Reserve & Others Vs Union Of India And Others
Uttarakhand High Court · (2023) 09 UK CK 0021
Forest Conservation Act, 1980 — Section 2(ii)Constitution Of India, 1950 — Article 21, 32, 226