High Courts25 Sept 2023
Gopi Alias Govind Singh Vs State Of Uttarakhand
Uttarakhand High Court · (2023) 09 UK CK 0100
COURT ARCHIVE
Uttarakhand High Court judgments
21,184 judgments · page 223 of 1,060
High Courts25 Sept 2023
Prabhat Gautam Vs State Of Uttarakhand And Another
Uttarakhand High Court · (2023) 09 UK CK 0099
Negotiable Instruments Act, 1881 — Section 138
High Courts25 Sept 2023Allowed
Shivraj Singh Vs State Of Uttarakhand
Uttarakhand High Court · (2023) 09 UK CK 0097
Narcotic Drugs And Psychotropic Substances Act, 1985 — Section 8, 20, 60
High Courts22 Sept 2023Allowed
Reecha Panwar Vs State Of Uttarakhand
Uttarakhand High Court · (2023) 09 UK CK 0098
Indian Penal Code, 1860 — Section 420, 467, 468, 471
High Courts22 Sept 2023
Sanjay Malik Vs State Of Uttarakhand And Another
Uttarakhand High Court · (2023) 09 UK CK 0096
Negotiable Instruments Act, 1881 — Section 138
High Courts22 Sept 2023
Manish Kandari Vs State Of Uttarakhand
Uttarakhand High Court · (2023) 09 UK CK 0095
Indian Penal Code, 1860 — Section 376, 506Protection Of Children From Sexual Offences Act, 2012 — Section 4
High Courts22 Sept 2023Dismissed
Aakib Ahmed Vs State Of Uttarakhand And Others
Uttarakhand High Court · (2023) 09 UK CK 0092
High Courts22 Sept 2023Allowed
Yogesh Sharma Vs State Of Uttarakhand & Others
Uttarakhand High Court · (2023) 09 UK CK 0091
Arbitration And Conciliation Act, 1996 — Section 11(6)
High Courts22 Sept 2023Allowed
Kadir Ahamad Vs State Of Uttarakhand
Uttarakhand High Court · (2023) 09 UK CK 0089
Narcotic Drugs And Psychotropic Substances Act, 1985 — Section 2(viia), 2(xxiiia), 8, 21
High Courts22 Sept 2023Allowed
Anwar Vs State Of Uttarakhand
Uttarakhand High Court · (2023) 09 UK CK 0088
Code Of Criminal Procedure, 1973 — Section 439Indian Penal Code, 1860 — Section 365, 366, 376
High Courts22 Sept 2023Allowed
Tanuja Joshi Alias Tanuja Punetha Vs State Of Uttarakhand
Uttarakhand High Court · (2023) 09 UK CK 0087
Code Of Criminal Procedure, 1973 — Section 41, 41A, 439Indian Penal Code, 1860 — Section 120B, 406, 420Banning Of Unregulated Deposit Schemes Act, 2019 — Section 4, 5, 22, 23
High Courts22 Sept 2023Disposed Of
Vineet Prasad Vs State Of Uttarakhand
Uttarakhand High Court · (2023) 09 UK CK 0086
Code Of Criminal Procedure, 1973 — Section 438Indian Penal Code, 1860 — Section 420, 452
High Courts21 Sept 2023Allowed
Ibrar Ali Vs State Of Uttarakhand
Uttarakhand High Court · (2023) 09 UK CK 0085
Code Of Criminal Procedure, 1973 — Section 439Indian Penal Code, 1860 — Section 120B, 363, 368, 376Protection Of Children From Sexual Offences Act, 2012 — Section 3, 4
High Courts21 Sept 2023Allowed
Sarafraj Vs State Of Uttarakhand
Uttarakhand High Court · (2023) 09 UK CK 0084
Code Of Criminal Procedure, 1973 — Section 439Indian Penal Code, 1860 — Section 411
High Courts21 Sept 2023Allowed
Rashid Pehalwan Alias Rashid Vs State Of Uttarakhand
Uttarakhand High Court · (2023) 09 UK CK 0083
Code Of Criminal Procedure, 1973 — Section 439Indian Penal Code, 1860 — Section 34, 120B, 147, 148, 153A, 295, 307, 323, 324, 427Criminal Law Amendment Act, 1932 — Section 7
High Courts21 Sept 2023Allowed
Hasib Vs State Of Uttarakhand
Uttarakhand High Court · (2023) 09 UK CK 0082
Indian Penal Code, 1860 — Section 363, 366, 376(2)(n)Protection Of Children From Sexual Offences Act, 2012 — Section 5(l), 5j(ii), 6
High Courts21 Sept 2023Allowed
Pradeep Kumar Alias Pappu Vs State Of Uttarakhand
Uttarakhand High Court · (2023) 09 UK CK 0081
Indian Penal Code, 1860 — Section 305, 354D, 363, 366AProtection Of Children From Sexual Offences Act, 2012 — Section 11 (iv), 12, 16, 17Constitution Of India, 1950 — Article 21
High Courts20 Sept 2023Dismissed
Kumaun University, Nainital And Others Vs Nandan Singh Dev And Another
Uttarakhand High Court · (2023) 09 UK CK 0093
Indian Penal Code, 1860 — Section 120B, 420, 468, 471
High Courts20 Sept 2023Disposed Of
Saleem And Three Others Vs State Of Uttarakhand
Uttarakhand High Court · (2023) 09 UK CK 0080
Code Of Criminal Procedure, 1973 — Section 438Uttarakhand Protection Of Cow Progeny Act, 2007 — Section 3, 5, 11
High Courts20 Sept 2023Allowed
Yogender Rawat Vs State Of Uttarakhand
Uttarakhand High Court · (2023) 09 UK CK 0079
Code Of Criminal Procedure, 1973 — Section 439Indian Penal Code, 1860 — Section 120B, 420Information Technology Act, 2000 — Section 66D