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Uttarakhand High Court judgments

21,184 judgments · page 210 of 1,060

High Courts24 Nov 2023Dismissed

Abhishek Agarwal Vs State Of Uttarakhand

Uttarakhand High Court · (2023) 11 UK CK 0113

Code Of Criminal Procedure, 1973 — Section 161, 438Indian Penal Code, 1860 — Section 120B, 409, 420, 466, 467, 468, 471Prevention Of Corruption Act, 1988 — Section 7A
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High Courts23 Nov 2023Allowed

Sushil Gujjar Vs State Of Uttarakhand

Uttarakhand High Court · (2023) 11 UK CK 0116

Code Of Criminal Procedure, 1973 — Section 439Indian Penal Code, 1860 — Section 120B, 380, 386, 427, 506Constitution Of India, 1950 — Article 21
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High Courts23 Nov 2023Allowed

Saurabh Barwal Vs State Of Uttarakhand

Uttarakhand High Court · (2023) 11 UK CK 0115

Code Of Criminal Procedure, 1973 — Section 439Indian Penal Code, 1860 — Section 120B, 420, 467, 468, 471, 506Constitution Of India, 1950 — Article 21
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High Courts22 Nov 2023Allowed

Naim Vs State Of Uttarakhand

Uttarakhand High Court · (2023) 11 UK CK 0105

Code Of Criminal Procedure, 1973 — Section 439Uttarakhand Protection Of Cow Progeny Act, 2007 — Section 3, 5, 11Indian Penal Code, 1860 — Section 332, 353
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High Courts22 Nov 2023Allowed

Dinesh Dogra Vs State Of Uttarakhand

Uttarakhand High Court · (2023) 11 UK CK 0102

Code Of Criminal Procedure, 1973 — Section 439Indian Penal Code, 1860 — Section 34, 420, 467, 468, 471Constitution Of India, 1950 — Article 21
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High Courts21 Nov 2023Allowed

Subham Vs State Of Uttarakhand

Uttarakhand High Court · (2023) 11 UK CK 0077

Code Of Criminal Procedure, 1973 — Section 439Indian Penal Code, 1860 — Section 147, 148, 149, 307, 323, 324
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High Courts20 Nov 2023Allowed

Pawan Kumar Vs State Of Uttarakhand

Uttarakhand High Court · (2023) 11 UK CK 0100

Indian Penal Code, 1860 — Section 363, 366A, 376Protection Of Children From Sexual Offences Act, 2012 — Section 3, 4Code Of Criminal Procedure, 1973 — Section 164
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