High Courts04 Dec 2023Allowed
Sonu Saini Vs State Of Uttarakhand
Uttarakhand High Court · (2023) 12 UK CK 0028
Narcotic Drugs And Psychotropic Substances Act, 1985 — Section 8, 21, 37
COURT ARCHIVE
Uttarakhand High Court judgments
21,184 judgments · page 208 of 1,060
High Courts04 Dec 2023Allowed
Pooja Chamoli Vs Uttarakhand Public Service Commission & Others
Uttarakhand High Court · (2023) 12 UK CK 0027
High Courts04 Dec 2023Allowed
Arvind Negi Vs State Of Uttarakhand And Others
Uttarakhand High Court · (2023) 12 UK CK 0026
Uttarakhand School Education Act, 2006 — Section 39(7)Uttarakhand School Education Regulations, 2009 — Regulation 29, 33, 34
High Courts04 Dec 2023Dismissed
Arjun Singh Vs State Of Uttarakhand And Others
Uttarakhand High Court · (2023) 12 UK CK 0025
High Courts04 Dec 2023Dismissed
Gaurav Negi Vs State Of Uttarakhand
Uttarakhand High Court · (2023) 12 UK CK 0024
Indian Penal Code, 1860 — Section 120B, 420, 467, 468, 471Uttar Pradesh Public Examinations (Prevention Of Unfair Means) Act, 1988 — Section 9, 10
High Courts04 Dec 2023Allowed
Radha Muni Vs State Of Uttarakhand
Uttarakhand High Court · (2023) 12 UK CK 0023
Indian Penal Code, 1860 — Section 120B, 420, 448, 467, 468, 471
High Courts04 Dec 2023Allowed
Rohit Vs State Of Uttarakhand
Uttarakhand High Court · (2023) 12 UK CK 0022
Indian Penal Code, 1860 — Section 34, 302, 394, 411
High Courts04 Dec 2023Allowed
Sunil Kumar Kalra Vs State Of Uttarakhand
Uttarakhand High Court · (2023) 12 UK CK 0021
Indian Penal Code, 1860 — Section 121, 122, 420Arms Act, 1959 — Section 3, 5, 25
High Courts04 Dec 2023
Imran Aziz And Two Others Vs State Of Uttarakhand And Another
Uttarakhand High Court · (2023) 12 UK CK 0016
Code Of Criminal Procedure, 1973 — Section 482Indian Penal Code, 1860 — Section 323, 498A, 504, 506Dowry Prohibition Act, 1961 — Section 3, 4
High Courts04 Dec 2023Allowed
Nadeem Vs State Of Uttarakhand And Another
Uttarakhand High Court · (2023) 12 UK CK 0015
Code Of Criminal Procedure, 1973 — Section 482Indian Penal Code, 1860 — Section 420, 468
High Courts04 Dec 2023
Bhuwan Chand Sharma Vs State Of Uttarakhand And Another
Uttarakhand High Court · (2023) 12 UK CK 0013
Negotiable Instruments Act, 1881 — Section 138
High Courts04 Dec 2023
Tarun Jadli Vs State Of Uttarakhand And Another
Uttarakhand High Court · (2023) 12 UK CK 0012
Negotiable Instruments Act, 1881 — Section 138
High Courts04 Dec 2023Allowed
Vineet Kumar Vs State Of Uttarakhand
Uttarakhand High Court · (2023) 12 UK CK 0011
Code Of Criminal Procedure, 1973 — Section 439Indian Penal Code, 1860 — Section 420Constitution Of India, 1950 — Article 21
High Courts04 Dec 2023Disposed Of
Udaiveer Singh Vs State Of Uttarakhand And Others
Uttarakhand High Court · (2023) 12 UK CK 0010
Constitution Of India, 1950 — Article 226
High Courts04 Dec 2023Allowed
Hardev Vs State Of Uttarakhand
Uttarakhand High Court · (2023) 12 UK CK 0009
Code Of Criminal Procedure, 1973 — Section 439Indian Penal Code, 1860 — Section 34, 302Constitution Of India, 1950 — Article 21
High Courts02 Dec 2023Disposed Of
Rajesh Rawat Vs State Of Uttarakhand And Others
Uttarakhand High Court · (2023) 12 UK CK 0008
Code Of Criminal Procedure, 1973 — Section 482Negotiable Instruments Act, 1881 — Section 138
High Courts01 Dec 2023Allowed
Syed Mohd. Haleem Alias Subhan Vs State Of Uttarakhand
Uttarakhand High Court · (2023) 12 UK CK 0007
Indian Penal Code, 1860 — Section 323, 354, 377, 498A, 504, 506Dowry Prohibition Act, 1961 — Section 3, 4Muslim Women (Protection Of Rights On Marriage) Act, 2019 — Section 3, 4
High Courts01 Dec 2023Allowed/ Disposed Of
Dalveer Singh And Others Vs State Of Uttarakhand And Others
Uttarakhand High Court · (2023) 12 UK CK 0006
Indian Penal Code, 1860 — Section 34, 406, 420, 467, 468, 471, 504, 506
High Courts01 Dec 2023Allowed
Rihan Vs State Of Uttarakhand
Uttarakhand High Court · (2023) 12 UK CK 0005
Code Of Criminal Procedure, 1973 — Section 439Indian Penal Code, 1860 — Section 307Arms Act, 1959 — Section 3, 25
High Courts01 Dec 2023Allowed
Kunta Devi @ Kanta Devi Vs State Of Uttarakhand
Uttarakhand High Court · (2023) 12 UK CK 0004
Indian Penal Code, 1860 — Section 120BProtection Of Children From Sexual Offences Act, 2012 — Section 16, 17