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Uttarakhand High Court judgments

21,184 judgments · page 194 of 1,060

High Courts16 Jan 2024Allowed

Munjir Alias Imran Ahmad Vs State Of Uttarakhand

Uttarakhand High Court · (2024) 01 UK CK 2960

Bharatiya Nagarik Suraksha Sanhita, 2023-Section 483Bharatiya Nyay Sanhita, 2023-Section 64(1), 351(2)Protection Of The Children From Sexual Offences Act, 2012 — Section 3, 4
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High Courts16 Jan 2024Disposed Of

Momeen Vs State Of Uttarakhand

Uttarakhand High Court · (2024) 01 UK CK 0095

Code Of Criminal Procedure, 1973 — Section 438Uttarakhand Protection Of Cow Progeny Act, 2007 — Section 3, 5, 11Prevention Of Cruelty To Animals Act, 1960 — Section 3, 11
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High Courts16 Jan 2024Allowed

Kheem Singh Vs State Of Uttarakhand

Uttarakhand High Court · (2024) 01 UK CK 0093

Code Of Criminal Procedure, 1973 — Section 439Indian Penal Code, 1860 — Section 376, 506Protection Of Children From Sexual Offences Act, 2012 — Section 3, 4
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High Courts16 Jan 2024Allowed

Sadik Vs State Of Uttarakhand

Uttarakhand High Court · (2024) 01 UK CK 0091

Code Of Criminal Procedure, 1973 — Section 439Indian Penal Code, 1860 — Section 34, 147, 148, 149, 307, 323, 325, 452, 504, 506
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High Courts16 Jan 2024Allowed

Yashpal Vs State Of Uttarakhand

Uttarakhand High Court · (2024) 01 UK CK 0090

Code Of Criminal Procedure, 1973 — Section 439Indian Penal Code, 1860 — Section 147, 148, 149, 307, 323, 504, 506
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High Courts15 Jan 2024Disposed Of

Bhukan Singh Vs State Of Uttarakhand

Uttarakhand High Court · (2024) 01 UK CK 0089

Code Of Criminal Procedure, 1973 — Section 438Prevention Of Corruption Act, 1988 — Section 7(a), 8Constitution Of India, 1950 — Article 21
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High Courts15 Jan 2024Allowed

Maroof Vs State Of Uttarakhand

Uttarakhand High Court · (2024) 01 UK CK 0086

Code Of Criminal Procedure, 1973 — Section 439Indian Penal Code, 1860 — Section 34, 147, 148, 149, 307, 323, 325, 452, 504, 506
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High Courts15 Jan 2024Allowed

Muntjeer Vs State Of Uttarakhand

Uttarakhand High Court · (2024) 01 UK CK 0085

Code Of Criminal Procedure, 1973 — Section 439Uttarakhand Protection Of Cow Progeny Act, 2007 — Section 3, 5, 11
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