High Courts25 Jun 2024Allowed
Sobit Vs State Of Uttarakhand
Uttarakhand High Court · (2024) 06 UK CK 0112
Indian Penal Code, 1860 — Section 420, 467, 468, 471
COURT ARCHIVE
Uttarakhand High Court judgments
21,184 judgments · page 168 of 1,060
High Courts25 Jun 2024Allowed
Mahesh Chandra Alias Chota Vs State Of Uttarakhand
Uttarakhand High Court · (2024) 06 UK CK 0111
Code Of Criminal Procedure, 1973 — Section 439Indian Penal Code, 1860 — Section 120B, 420, 467, 468, 471
High Courts24 Jun 2024Disposed Of
Manika Sharma Vs State Of Uttarakhand
Uttarakhand High Court · (2024) 06 UK CK 0128
Code Of Criminal Procedure, 1973 — Section 438Indian Penal Code, 1860 — Section 120B, 409, 420, 466, 467, 468, 471Constitution Of India, 1950 — Article 21, 226
High Courts24 Jun 2024Disposed Of
Aninder Singh Arora And Another Vs State Of Uttarakhand.
Uttarakhand High Court · (2024) 06 UK CK 0127
Code Of Criminal Procedure, 1973 — Section 438Indian Penal Code, 1860 — Section 409, 420, 467, 468, 471Constitution Of India, 1950 — Article 21, 226
High Courts24 Jun 2024Disposed Of
Janak Devi Tiwari Vs Vice-Chancellor GB Pant University And Others
Uttarakhand High Court · (2024) 06 UK CK 0126
Constitution Of India, 1950 — Article 12
High Courts24 Jun 2024Allowed
Nazir Ali Vs State Of Uttarakhand And Others
Uttarakhand High Court · (2024) 06 UK CK 0125
High Courts24 Jun 2024Allowed
Mona Lal Vs Uttarakhand Transport Corporation And Others
Uttarakhand High Court · (2024) 06 UK CK 0124
High Courts24 Jun 2024Disposed Of
Upendra Kumar Sharma Alias Bhagat And Another Vs Anirudh Kumar
Uttarakhand High Court · (2024) 06 UK CK 0123
Code Of Civil Procedure, 1908 — Order 1 Rule 10, Order 21 Rule 97, Order 21 Rule 98, Order 21 Rule 99
High Courts24 Jun 2024Allowed
Divij Vs State Of Uttarakhand
Uttarakhand High Court · (2024) 06 UK CK 0122
Indian Penal Code, 1860 — Section 34, 120B, 307
High Courts24 Jun 2024Allowed
Maan Singh Vs State Of Uttarakhand
Uttarakhand High Court · (2024) 06 UK CK 0121
Indian Penal Code, 1860 — Section 354, 376, 452, 506
High Courts24 Jun 2024Allowed
Shahraukh Khan Vs State Of Uttarakhand
Uttarakhand High Court · (2024) 06 UK CK 0120
Indian Penal Code, 1860 — Section 274, 275, 276, 420Drugs And Cosmetics Act, 1940 — Section 32
High Courts24 Jun 2024Allowed
Krish Damodar Vs State Of Uttarakhand
Uttarakhand High Court · (2024) 06 UK CK 0119
Indian Penal Code, 1860 — Section 34, 323, 363, 364, 504, 506
High Courts24 Jun 2024Allowed
Luv Gupta Vs State Of Uttarakhand
Uttarakhand High Court · (2024) 06 UK CK 0118
Indian Penal Code, 1860 — Section 377, 506Protection Of Children From Sexual Offences Act, 2012 — Section 5, 6
High Courts24 Jun 2024Dismissed
Maa Sheetla Ventures Ltd. Vs Commissioner, Commercial Tax Dehradun
Uttarakhand High Court · (2024) 06 UK CK 0117
High Courts21 Jun 2024Allowed
Priyanka Singh @ Kashish Vs State Of Uttarakhand
Uttarakhand High Court · (2024) 06 UK CK 0020
Indian Penal Code, 1860 — Section 120B, 386, 389, 504, 506
High Courts21 Jun 2024Allowed
Salman Vs State Of Uttarakhand
Uttarakhand High Court · (2024) 06 UK CK 0019
Uttarakhand Protection Of Cow Progeny Act, 2007 — Section 3, 5, 11
High Courts21 Jun 2024Dismissed
Pradeep Vs State Of Uttarakhand
Uttarakhand High Court · (2024) 06 UK CK 0018
Indian Penal Code, 1860 — Section 376 (m)Protection Of Children From Sexual Offences Act, 2012 — Section 5, 6(n)
High Courts21 Jun 2024Dismissed
Tek Chandra Vs State Of Uttarakhand
Uttarakhand High Court · (2024) 06 UK CK 0017
Indian Penal Code, 1860 — Section 302
High Courts21 Jun 2024Allowed
Mahesh Chandra Alias Chota Vs State Of Uttarakhand
Uttarakhand High Court · (2024) 06 UK CK 0016
Code Of Criminal Procedure, 1973 — Section 439Indian Penal Code, 1860 — Section 120B, 420, 467, 468, 471
High Courts21 Jun 2024Allowed
Makhan Singh Vs State Of Uttarakhand
Uttarakhand High Court · (2024) 06 UK CK 0015
Code Of Criminal Procedure, 1973 — Section 439Indian Penal Code, 1860 — Section 120B, 420, 467, 468, 471