High Courts12 Feb 2026Allowed
Tube Private Limited Vs State Of Uttarakhand And Another
Uttarakhand High Court · (2026) 02 UK CK 1758
Uttarakhand Value Added Tax (VAT) Act, 2005 - Section 51
COURT ARCHIVE
Uttarakhand High Court judgments, 2026
1,115 judgments · page 48 of 56
High Courts12 Feb 2026Disposed Of
Manorama Sinha And Another Vs State Of Uttarakhand And Ors.
Uttarakhand High Court · (2026) 02 UK CK 1757
High Courts12 Feb 2026Dismissed
Dalip Singh Adhikari Vs Oriental Insurance Company Ltd.
Uttarakhand High Court · (2026) 02 UK CK 1756
Consumer Protection Act, 2019 - Section 58(1)(a)(iii), 67Constitution Of India, 1950 - Article 227
High Courts12 Feb 2026Allowed
Yograj (Since Deceased, Through LRs) And Another Vs Ram Kumar Gupta
Uttarakhand High Court · (2026) 02 UK CK 1755
Constitution Of India, 1950 - Article 227
High Courts12 Feb 2026Disposed Of
M/s Jaipal Singh Vs Commissioner, State Goods And Services Tax Commissionerate, Dehradun, Uttarakhand And Another
Uttarakhand High Court · (2026) 02 UK CK 1754
Central Goods And Services Tax Act, 2017 - Section 75(4)
High Courts12 Feb 2026Disposed Of
Committee Of Management Of BSV Inter College Jaspur And Another Vs State Of Uttarakhand And Others
Uttarakhand High Court · (2026) 02 UK CK 1753
Constitution Of India, 1950 - Article 227
High Courts12 Feb 2026Allowed
Master Shivam Chhibber Vs Central Board Of Secondary Education CBSE & Another
Uttarakhand High Court · (2026) 02 UK CK 1751
High Courts12 Feb 2026Allowed
Pappu Vs State Of Uttarakhand
Uttarakhand High Court · (2026) 02 UK CK 1750
Code Of Criminal Procedure, 1973 - Section 374Narcotic Drugs And Psychotropic Substances Act, 1985 - Section 8, 20, 50
High Courts11 Feb 2026Allowed
Usha Mittal And Others Vs State Of Uttarakhand And Others
Uttarakhand High Court · (2026) 02 UK CK 1749
Bharatiya Nagarik Suraksha Sanhita, 2023 - Section 528Code Of Criminal Procedure, 1973 - Section 145, 146, 146(1)
High Courts11 Feb 2026Disposed Of
Shankar Singh Vs Dr. Pankaj Kumar Pandey And Others
Uttarakhand High Court · (2026) 02 UK CK 1748
High Courts11 Feb 2026Allowed
Suraj Bora Vs State Of Uttarakhand And Another
Uttarakhand High Court · (2026) 02 UK CK 1747
Code Of Criminal Procedure, 1973 - Section 161, 164, 482Indian Penal Code, 1860 - Section 323, 376, 504, 506
High Courts11 Feb 2026Disposed Of
Guru Nanak Girls Inter College & Others Vs State Of Uttarakhand & Others
Uttarakhand High Court · (2026) 02 UK CK 1745
High Courts11 Feb 2026Allowed
Yashpal Goswami (Since Deceased) Through Its Legal Heir Kshitij Bali Vs Shivkumari And Another
Uttarakhand High Court · (2026) 02 UK CK 1744
Constitution Of India, 1950 - Article 227
High Courts11 Feb 2026Disposed Of
Kanwar Pal Vs Arpit Saini And Others
Uttarakhand High Court · (2026) 02 UK CK 1743
Constitution Of India, 1950 - Article 227
High Courts11 Feb 2026Disposed Of
Shivam Tripathi Vs State Of Uttarakhand And Ors
Uttarakhand High Court · (2026) 02 UK CK 1742
High Courts11 Feb 2026Dismissed
State Of Uttarakhand Through Deputy Secretary & Another Vs Uttarakhand Information Commission Dehradun & Another
Uttarakhand High Court · (2026) 02 UK CK 1741
Right To Information Act, 2005 - Section 8(1)(b), 19(3)
High Courts11 Feb 2026Partly Allowed
Vineet Sharma Vs State Of Uttarakhand And Others
Uttarakhand High Court · (2026) 02 UK CK 1740
Bharatiya Nagarik Suraksha Sanhita, 2023 - Section 438Family Courts Act, 1984 - Section 19(4)Code Of Criminal Procedure, 1973 - Section 125, 125(4)
High Courts10 Feb 2026Allowed
Virendra Singh And Others Vs State Of Uttarakhand
Uttarakhand High Court · (2026) 02 UK CK 1739
Indian Penal Code, 1860 - Section 120B, 420, 467, 471Code Of Criminal Procedure, 1973 - Section 156(3)Constitution Of India, 1950 - Article 21
High Courts10 Feb 2026Disposed Of
Nanda Ballabh Vs Aditya Saha, Regional Provident Fund Commissioner And Another
Uttarakhand High Court · (2026) 02 UK CK 1738
High Courts10 Feb 2026Disposed Of
Ajit Singh Vs Suresh Kumar Tomar, Executive Engineer, PWD, National Highway Division, Dehradun
Uttarakhand High Court · (2026) 02 UK CK 1737