High Courts10 Feb 2026Disposed Of
Anil Kant Vs Aditya Saha, Regional Provident Fund Commissioner And Another
Uttarakhand High Court · (2026) 02 UK CK 1736
COURT ARCHIVE
Uttarakhand High Court judgments, 2026
1,115 judgments · page 49 of 56
High Courts10 Feb 2026Disposed Of
Sudesh Kumar Sharma Vs Yugal Kishore Pant, Managing Director, Uttarakhand Seed And Tarai Development Corporation And Three Others
Uttarakhand High Court · (2026) 02 UK CK 1735
High Courts10 Feb 2026Disposed Of
Khadag Dhwaj Bhandari (K.D. Bhandari) Vs State Of Uttarakhand & Others
Uttarakhand High Court · (2026) 02 UK CK 1734
High Courts10 Feb 2026
Amanjyot Singh Vs Vikas Chandra Bairagi And Another
Uttarakhand High Court · (2026) 02 UK CK 1733
Constitution Of India, 1950 - Article 227
High Courts10 Feb 2026Allowed
Mahesh Chandra Shah Vs Harish Chandra Joshi
Uttarakhand High Court · (2026) 02 UK CK 1732
Uttar Pradesh Urban Buildings (Regulation Of Letting, Rent And Eviction) Act, 1972 - Section 21(1)(a), 22Uttar Pradesh Urban Buildings (Regulation Of Letting, Rent And Eviction) Rules, 1972 - Rule 16Constitution Of India, 1950 - Article 227
High Courts10 Feb 2026Disposed Of
Vidya Nath Chopra Vs State Of Uttarakhand And Ors
Uttarakhand High Court · (2026) 02 UK CK 1731
Constitution Of India, 1950 - Article 226
High Courts10 Feb 2026Dismissed
New India Assurance Co. Ltd. Vs Dhanwati Devi & Others
Uttarakhand High Court · (2026) 02 UK CK 1730
Motor Vehicles Act, 1988 - Section 2(15), 2(21), 2(48), 3, 10(2)(d), 10(2)(e), 166, 173
High Courts09 Feb 2026Disposed Of
Dr. Amit Mewari Vs State Of Uttarakhand & Others
Uttarakhand High Court · (2026) 02 UK CK 1729
High Courts05 Feb 2026Disposed Of
Kishan Pal Vs State Of Uttarakhand And Another
Uttarakhand High Court · (2026) 02 UK CK 1728
Bharatiya Nagarik Suraksha Sanhita, 2023 - Section 528Indian Penal Code, 1860 - Section 353, 354, 504, 506
High Courts03 Feb 2026Disposed Of
Imran Vs State Of Uttarakhand
Uttarakhand High Court · (2026) 02 UK CK 1727
High Courts03 Feb 2026Disposed Of
Jaswant Singh Alias Nandhi And Others Vs State Of Uttarakhand
Uttarakhand High Court · (2026) 02 UK CK 1726
High Courts03 Feb 2026Disposed Of
Bilal Siddiqui Vs State Of Uttarakhand And Another
Uttarakhand High Court · (2026) 02 UK CK 1725
Negotiable Instruments Act, 1881 - Section 138
High Courts02 Feb 2026Disposed Of
Deepak Mehta Vs State Of Uttarakhand
Uttarakhand High Court · (2026) 02 UK CK 1724
Indian Penal Code, 1860 - Section 308, 323, 324, 325, 326, 504, 506
High Courts30 Jan 2026Disposed Of
Charan Singh & Others Vs Vimla Devi & Others
Uttarakhand High Court · (2026) 01 UK CK 1959
High Courts30 Jan 2026Disposed Of
Avadh Enterprises Vs Commissioner Of The CGST, Commissonerate At Dehradun And Others
Uttarakhand High Court · (2026) 01 UK CK 1958
High Courts29 Jan 2026Allowed
Ramkumar & 03 Others Vs State Of Uttarakhand
Uttarakhand High Court · (2026) 01 UK CK 1957
Bharatiya Nyaya Sanhita, 2023 - Section 74, 115(2), 351(3), 352
High Courts29 Jan 2026Allowed
Dalwindar Sharma Vs State Of Uttarakhand
Uttarakhand High Court · (2026) 01 UK CK 1956
Bharatiya Nyaya Sanhita, 2023 - Section 69, 79, 351(3)
High Courts28 Jan 2026Dismissed
Ajay Kishor Bahuguna Vs Honble High Court Of Uttarakhand Nainital And Another
Uttarakhand High Court · (2026) 01 UK CK 1960
High Courts28 Jan 2026Allowed
Jatin Vs State Of Uttarakhand
Uttarakhand High Court · (2026) 01 UK CK 1955
Indian Penal Code, 1860 - Section 323, 341, 376D
High Courts28 Jan 2026
Preeti Karadwal And Another Vs State Of Uttarakhand And Others
Uttarakhand High Court · (2026) 01 UK CK 1952