High Courts19 Feb 2026Dismissed
Rajpal Singh Chauhan And Others Vs State Of Uttarakhand And Others
Uttarakhand High Court · (2026) 02 UK CK 1813
COURT ARCHIVE
Uttarakhand High Court judgments, 2026
1,115 judgments · page 46 of 56
High Courts19 Feb 2026Disposed Of
Bhagwati Devi Vs District Election Officer/ District Magistrate, Almora And Others
Uttarakhand High Court · (2026) 02 UK CK 1803
Constitution Of India, 1950 - Article 227
High Courts18 Feb 2026Disposed Of
Satnam Singh Vs State Of Uttarakhand And others
Uttarakhand High Court · (2026) 02 UK CK 1812
High Courts18 Feb 2026Disposed Of
Rajendra Nagar Residents Welfare Society Vs State Of Uttarakhand And Others
Uttarakhand High Court · (2026) 02 UK CK 1811
Uttar Pradesh Urban Planning And Development Act, 1973 - Section 27, 28
High Courts18 Feb 2026Disposed Of
Ramesh Chandra Sharma Vs Karam Chand (Deceased) Through Legal Representatives And Others
Uttarakhand High Court · (2026) 02 UK CK 1810
Constitution Of India, 1950 - Article 227
High Courts18 Feb 2026Disposed Of
Gulshana Vs Hanifa
Uttarakhand High Court · (2026) 02 UK CK 1808
Constitution Of India, 1950 - Article 227
High Courts18 Feb 2026Disposed Of
Ajeet Kumar Vs Neerja Dhankar And Others
Uttarakhand High Court · (2026) 02 UK CK 1807
Code Of Civil Procedure, 1908 - Order 7 Rule 11Constitution Of India, 1950 - Article 227
High Courts18 Feb 2026Disposed Of
Avtar Singh Vs Prakash Kaur (Deceased) Through Legal Representative And Others
Uttarakhand High Court · (2026) 02 UK CK 1806
Constitution Of India, 1950 - Article 227
High Courts18 Feb 2026Disposed Of
Dipti Sharma Vs Hemant Ishwar Sharma And Others
Uttarakhand High Court · (2026) 02 UK CK 1805
Constitution Of India, 1950 - Article 227
High Courts18 Feb 2026Disposed Of
Deepak Vs Commissioner, State Goods And Services Tax & Another
Uttarakhand High Court · (2026) 02 UK CK 1804
High Courts18 Feb 2026Dismissed
Dev Bhoomi Construction Pvt. Ltd. Vs Bhakti Ram And Another
Uttarakhand High Court · (2026) 02 UK CK 1802
Workmen's Compensation Act, 1923 - Section 4, 10, 22, 30(1)Motor Vehicles Act, 1988 - Section 149
High Courts18 Feb 2026Allowed
"X" CIL Vs State Of Uttarakhand & Anr
Uttarakhand High Court · (2026) 02 UK CK 1801
Juvenile Justice (Care And Protection Of Children) Act, 2015 - Section 94, 102Indian Penal Code, 1860 - Section 363, 366, 376(2)Protection Of Children From Sexual Offences Act, 2012 - Section 5, 6
High Courts18 Feb 2026Allowed
Sunil Dutt Pathak Vs State Of Uttarakhand
Uttarakhand High Court · (2026) 02 UK CK 1800
Code Of Criminal Procedure, 1973 - Section 374(2)Indian Penal Code, 1860 - Section 107, 304B, 306, 498A
High Courts18 Feb 2026Allowed
Firoj Alias Foji Vs State Of Uttarakhand
Uttarakhand High Court · (2026) 02 UK CK 0875
Uttarakhand Protection Of Cow Progeny Act, 2007 - Section 3, 6, 11Constitution Of India, 1950 - Article 21
High Courts17 Feb 2026Disposed Of
Prakash Mehra Vs Dr. R. Rajesh Kumar And Another
Uttarakhand High Court · (2026) 02 UK CK 1799
High Courts17 Feb 2026Disposed Of
Ratan Singh Panwar Vs District Magistrate & Another
Uttarakhand High Court · (2026) 02 UK CK 1798
Uttarakhand Zamidari Abolition And Land Reforms Act, 1950 - Section 131(d)Uttar Pradesh Imposition Of Ceiling On Land Holdings Act, 1960 - Section 25, 27(3)
High Courts17 Feb 2026Disposed Of
Dinesh Chandra Belwal Vs State Of Uttarakhand & Others
Uttarakhand High Court · (2026) 02 UK CK 1797
High Courts17 Feb 2026Dismissed
Sattar Vs State Of Uttarakhand & Others
Uttarakhand High Court · (2026) 02 UK CK 1796
High Courts17 Feb 2026Allowed
M/s Zero Waste Incorporation Vs Nagar Palika Parishad
Uttarakhand High Court · (2026) 02 UK CK 1795
High Courts17 Feb 2026Allowed
Dheeraj Vs State Of Uttarakhand
Uttarakhand High Court · (2026) 02 UK CK 1794
Narcotic Drugs And Psychotropic Substances Act, 1985 - Section 2(viia), 2(xxiiia), 8, 20