COURT ARCHIVE

Uttarakhand High Court judgments, 2025

1,312 judgments · page 9 of 66

High Courts01 Dec 2025Allowed

Anand Singh Vs Champa Devi

Uttarakhand High Court · (2025) 12 UK CK 0032

Family Courts Act, 1984 - Section 19Hindu Marriage Act, 1955 - Section 13(1)(i), 13(1)(ia), 13(1)(ib), 23
High Courts28 Nov 2025Allowed

Rijwan @ Sahil Vs State Of Uttarakhand

Uttarakhand High Court · (2025) 11 UK CK 0804

Indian Penal Code, 1860 - Section 363, 366A, 376Protection Of Children From Sexual Offences Act, 2012 - Section 3, 4Code Of Criminal Procedure, 1973 - Section 161, 164