High Courts26 Nov 2025Allowed
Shiv Kumar Sharma Vs State Of Uttarakhand And Another
Uttarakhand High Court · (2025) 11 UK CK 0712
Indian Penal Code, 1860 - Section 323, 504, 506
COURT ARCHIVE
Uttarakhand High Court judgments, 2025
1,312 judgments · page 10 of 66
High Courts26 Nov 2025Allowed
Paramjeet Kaur Vs State Of Uttarakhand And Another
Uttarakhand High Court · (2025) 11 UK CK 0711
Indian Penal Code, 1860 - Section 323, 452, 504, 506Code Of Criminal Procedure, 1973 - Section 320, 482Bharatiya Nagarik Suraksha Sanhita, 2023 - Section 528
High Courts26 Nov 2025Dismissed
Lalit Singh Bisht Vs Puran Singh
Uttarakhand High Court · (2025) 11 UK CK 0710
Negotiable Instruments Act, 1881 - Section 138Code Of Criminal Procedure, 1973 - Section 311
High Courts25 Nov 2025Allowed
Prabhat Kishore Vs Rukmani Devi
Uttarakhand High Court · (2025) 11 UK CK 0665
Uttar Pradesh Urban Buildings (Regulation Of Letting, Rent And Eviction) Act, 1972 - Section 21(1)(a)Code Of Civil Procedure, 1908 - Order 7 Rule 11, Order 6 Rule 17Constitution Of India, 1950 - Article 227
High Courts25 Nov 2025Allowed
Panchal Ranjan Vs Shivani
Uttarakhand High Court · (2025) 11 UK CK 0664
Code Of Criminal Procedure, 1973 - Section 125, 125(3), 126(2)
High Courts21 Nov 2025
Pooja Melkani & Anr Vs State Of Uttarakhand & Others
Uttarakhand High Court · (2025) 11 UK CK 0586
High Courts21 Nov 2025
Savita Devi & Anr. Vs State Of Uttarakhand & Others
Uttarakhand High Court · (2025) 11 UK CK 0585
High Courts21 Nov 2025
Roshan Kumar & Another Vs State Of Uttarakhand & Others
Uttarakhand High Court · (2025) 11 UK CK 0584
High Courts21 Nov 2025Dismissed
Pramila Goyal And Another Vs Nidhi Sharma
Uttarakhand High Court · (2025) 11 UK CK 0583
Protection Of Women From Domestic Violence Act, 2005 - Section 12, 23
High Courts21 Nov 2025Allowed
Sheetal Vs State Of Uttarakhand & Another
Uttarakhand High Court · (2025) 11 UK CK 0582
Indian Penal Code, 1860 - Section 34, 107, 306, 376, 386, 506Code Of Criminal Procedure, 1973 - Section 161, 397, 401, 482
High Courts21 Nov 2025Allowed
Sapna And Others Vs State of Uttarakhand & Another
Uttarakhand High Court · (2025) 11 UK CK 0581
Indian Penal Code, 1860 - Section 34, 107, 306, 386, 506Code Of Criminal Procedure, 1973 - Section161, 397, 401
High Courts21 Nov 2025Allowed
Kuldeep Nandrajog Vs State Of Uttarakhand
Uttarakhand High Court · (2025) 11 UK CK 0577
Indian Penal Code, 1860 - Section 120B, 420
High Courts21 Nov 2025Allowed
Pawan Vs State Of Uttarakhand
Uttarakhand High Court · (2025) 11 UK CK 0576
Bharatiya Nyaya Sanhita, 2023 - Section 109, 126(2), 190, 191(2), 191(3), 352
High Courts21 Nov 2025Allowed
Sanjay Ahuja Vs State Of Uttarakhand
Uttarakhand High Court · (2025) 11 UK CK 0575
Narcotic Drugs And Psychotropic Substances Act, 1985 - Section 8, 21, 29, 37
High Courts20 Nov 2025Allowed
Narendra Kumar Sharma Vs Chandra Prakash Sharma
Uttarakhand High Court · (2025) 11 UK CK 0526
High Courts20 Nov 2025Disposed Of
Kisan Sahkari Chini Mill, Sitarganj District U.S.Nagar & Another Vs Bhupal Singh & Ors
Uttarakhand High Court · (2025) 11 UK CK 0525
High Courts20 Nov 2025Allowed
Sajid Vs State Of Uttarakhand
Uttarakhand High Court · (2025) 11 UK CK 0524
Indian Penal Code, 1860 - Section 313, 376(2)(n), 376(3), 452, 506Protection Of Children From Sexual Offences Act, 2012 - Section 3A, 4, 51, 6Scheduled Castes And Scheduled Tribes (Prevention Of Atrocities) Act, 1989 - Section 3(2)(5)
High Courts20 Nov 2025Allowed
Gopi Singh Rana Vs State Of Uttarakhand
Uttarakhand High Court · (2025) 11 UK CK 0523
Bharatiya Nyaya Sanhita, 2023 - Section 3(5), 61, 109(1), 118(1), 351(3)Arms Act, 1959 - Sections 4, 25
High Courts20 Nov 2025Allowed
Kuldeep Haldwar Vs State Of Uttarakhand
Uttarakhand High Court · (2025) 11 UK CK 0522
Bharatiya Nyaya Sanhita, 2023 - Section 3(5), 61, 109(1), 118(1), 351(3)Arms Act, 1959 - Sections 4, 25
High Courts20 Nov 2025Allowed
Rajendra Vs State Of Uttarakhand
Uttarakhand High Court · (2025) 11 UK CK 0521
Bharatiya Nyaya Sanhita, 2023 - Section 109(1), 115(2), 117, 191(2), 191(3), 351(2)