High Courts23 Dec 2025Dismissed
Abhay Kumar Vs Vidyapati & Others
Uttarakhand High Court · (2025) 12 UK CK 0583
COURT ARCHIVE
Uttarakhand High Court judgments, 2025
1,312 judgments · page 3 of 66
High Courts23 Dec 2025Dismissed
Shyamrati Vs Naresh Kumar Arora
Uttarakhand High Court · (2025) 12 UK CK 0582
Constitution Of India, 1950 - Article 227
High Courts23 Dec 2025Disposed Of
Saraswati Devi Vs Zila Panchayat Champawat
Uttarakhand High Court · (2025) 12 UK CK 0580
High Courts23 Dec 2025Disposed Of
G4S Secure Solutions India Pvt Ltd & Ors. Vs State Of Uttarakhand And Others
Uttarakhand High Court · (2025) 12 UK CK 0579
Minimum Wage Act, 1948 - Section 4(1)
High Courts23 Dec 2025Allowed
Aniket Chauhan Vs State Of Uttarakhand
Uttarakhand High Court · (2025) 12 UK CK 0578
Narcotic Drugs And Psychotropic Substances Act, 1985 - Section 2(viia), 2(xxiiia), 8, 21, 50
High Courts22 Dec 2025Allowed
Kailash Chandra Joshi Vs State Of Uttarakhand
Uttarakhand High Court · (2025) 12 UK CK 0565
Indian Penal Code, 1860 - Section 120B, 420, 467, 468, 471Constitution Of India, 1950 - Article 21
High Courts22 Dec 2025Allowed
Nitin Kumar And Another Vs State Of Uttarakhand
Uttarakhand High Court · (2025) 12 UK CK 0564
Indian Penal Code, 1860 - Section 120B, 420, 467, 468, 471Constitution Of India, 1950 - Article 21, 226
High Courts22 Dec 2025Allowed
Baljeet Singh Alias Sethi And Another Vs State Of Uttarakhand
Uttarakhand High Court · (2025) 12 UK CK 0563
Bharatiya Nyaya Sanhita, 2023 - Section 109(1), 117(2), 352Constitution Of India, 1950 - Article 21
High Courts22 Dec 2025Allowed
Parvej Hasan Ansari Vs State Of Uttarakhand
Uttarakhand High Court · (2025) 12 UK CK 0562
Indian Penal Code, 1860 - Section 420, 504, 506Constitution Of India, 1950 - Article 21
High Courts22 Dec 2025Allowed
Bhupender And Another Vs State Of Uttarakhand
Uttarakhand High Court · (2025) 12 UK CK 0023
Indian Penal Code, 1860 - Section 376(2)(n), 506Constitution Of India, 1950 - Article 21
High Courts22 Dec 2025Allowed
Harjinder Singh Vs State Of Uttarakhand
Uttarakhand High Court · (2025) 12 UK CK 0022
Bharatiya Nyaya Sanhita, 2023 - Section 109(1), 117(2), 352Constitution Of India, 1950 - Article 21
High Courts22 Dec 2025Allowed
Anis Vs State Of Uttarakhand
Uttarakhand High Court · (2025) 12 UK CK 0021
Bharatiya Nyaya Sanhita, 2023 - Section 69Constitution Of India, 1950 - Article 21
High Courts22 Dec 2025Dismissed
Jagdish Chand Kohli Vs State Of Uttarakhand And Others
Uttarakhand High Court · (2025) 12 UK CK 0561
High Courts22 Dec 2025Allowed
Yogesh Singh Bora Vs State Of Uttarakhand
Uttarakhand High Court · (2025) 12 UK CK 0560
Narcotic Drugs And Psychotropic Substances Act, 1985 - Section 2(viia), 2(xxiiia), 8, 20,
High Courts19 Dec 2025Allowed
Juvenile A Vs State Of Uttarakhand And Three Others
Uttarakhand High Court · (2025) 12 UK CK 1257
Indian Penal Code, 1860 - Section 147, 323, 354, 504, 506, 509Protection Of Children From Sexual Offences Act, 2012 - Section 7, 8Bharatiya Nagarik Suraksha Sanhita, 2023 - Section 528
High Courts19 Dec 2025Allowed
Rishipal Singh Vs State Of Uttarakhand And Another
Uttarakhand High Court · (2025) 12 UK CK 1256
Indian Penal Code, 1860 - Section 323, 498A, 504, 506Dowry Prohibition Act, 1961 - Section 3, 4Bharatiya Nagarik Suraksha Sanhita, 2023 - Section 528
High Courts19 Dec 2025Allowed
Santosh Singh Vs State Of Uttarakhand And Another
Uttarakhand High Court · (2025) 12 UK CK 1255
Indian Penal Code, 1860 - Section 498ADowry Prohibition Act, 1961 - Section 3, 4Bharatiya Nagarik Suraksha Sanhita, 2023 - Section 528
High Courts19 Dec 2025Allowed
Hemant Alias Happy Vs State Of Uttarakhand And Another
Uttarakhand High Court · (2025) 12 UK CK 0526
Bharatiya Nyaya Sanhita, 2023 - Section 3(5), 109, 309(5), 333Bharatiya Nagarik Suraksha Sanhita, 2023 - Section 528
High Courts19 Dec 2025Allowed
Nitin Kumar Vs State Of Uttarakhand And Two Others
Uttarakhand High Court · (2025) 12 UK CK 0525
Indian Penal Code, 1860 - Section 307, 506Bharatiya Nagarik Suraksha Sanhita, 2023 - Section 528
High Courts19 Dec 2025Allowed
Shameem And Others Vs State Of Uttarakhand
Uttarakhand High Court · (2025) 12 UK CK 0524
Uttarakhand Protection Of Cow Progeny Act, 2007 - Section 3, 5, 11Constitution Of India, 1950 - Article 21