COURT ARCHIVE

Uttarakhand High Court judgments, 2024

1,435 judgments · page 69 of 72

High Courts08 Jan 2024Allowed

Afsaar Ali Vs State Of Uttarakhand

Uttarakhand High Court · (2024) 01 UK CK 0055

Indian Penal Code, 1860 — Section 363, 365, 366A, 376Protection Of Children From Sexual Offences Act, 2012 — Section 5, 6
High Courts08 Jan 2024Allowed

Preeti @ Preet Vs State Of Uttarakhand

Uttarakhand High Court · (2024) 01 UK CK 0054

Indian Penal Code, 1860 — Section 363, 377Protection Of Children From Sexual Offences Act, 2012 — Section 5(l), 6Code Of Criminal Procedure, 1973 — Section 161
High Courts08 Jan 2024Dismissed

Arpit Vs State Of Uttarakhand

Uttarakhand High Court · (2024) 01 UK CK 0053

Indian Penal Code, 1860 — Section 363, 366A, 376(2)(n), 376(3)Protection Of Children From Sexual Offences Act, 2012 — Section 3, 4(2), 5(l), 6