High Courts09 Mar 2022Disposed Of
Amba Datt Pancholi Vs Managing Director, Uttarakhand Transport Corporation & Others
Uttarakhand High Court · (2022) 03 UK CK 0054
COURT ARCHIVE
Uttarakhand High Court judgments, 2022
1,206 judgments · page 50 of 61
High Courts08 Mar 2022Disposed Of
Naveen Singh And Another Vs State Of Uttarakhand And Another
Uttarakhand High Court · (2022) 03 UK CK 0072
Indian Penal Code, 1860 — Section 21, 186, 323, 332, 352, 353, 504Code Of Criminal Procedure, 1973 — Section 190, 190(1)(b), 202
High Courts08 Mar 2022Dismissed
Reenu Paul Vs State Of Uttarakhand And Others
Uttarakhand High Court · (2022) 03 UK CK 0069
Biological Diversity Act, 2002 — Section 23, 36(4)
High Courts08 Mar 2022Dismissed
State Of Uttarakhand Vs Ganesh Ram
Uttarakhand High Court · (2022) 03 UK CK 0041
High Courts07 Mar 2022Dismissed
Constable Naveen Singh And Another Vs State Of Uttarakhand And Others
Uttarakhand High Court · (2022) 03 UK CK 0071
Code Of Criminal Procedure, 1973 — Section 155(2), 156(1), 482Prevention Of Corruption Act, 1988 — Section 7, 8, 9Constitution Of India, 1950 — Article 226
High Courts07 Mar 2022
State Of Uttarakhand And Others Vs M/s Hillways Constructions Company Private Ltd
Uttarakhand High Court · (2022) 03 UK CK 0046
Limitation Act, 1963 — Section 5, 117Arbitration And Conciliation Act, 1996 — Section 37Commercial Courts Act, 2015 — Section 13(1A)
High Courts07 Mar 2022Dismissed
Gobind Bhawan Karyalaya Vs Geeta Bhawan Trust Karmchari Union & Others
Uttarakhand High Court · (2022) 03 UK CK 0045
Uttar Pradesh Industrial Act, 1947 — Section 4K
High Courts07 Mar 2022Allowed
Dr. Geeta Jain And Others Vs State Of Uttarakhand And Others
Uttarakhand High Court · (2022) 03 UK CK 0044
High Courts07 Mar 2022Disposed Of
Soniya Vs Chief Medical Officer Udham Singh Nagar & Others
Uttarakhand High Court · (2022) 03 UK CK 0043
High Courts07 Mar 2022Dismissed
Anita Devi Vs State Of Uttarakhand & Others
Uttarakhand High Court · (2022) 03 UK CK 0042
High Courts07 Mar 2022Disposed Of
Dr. Mukul Dev Sharma Vs State Of Uttarakhand And Others
Uttarakhand High Court · (2022) 03 UK CK 0040
Code Of Criminal Procedure, 1973 — Section 125
High Courts07 Mar 2022Disposed Of
Swami Prakashanand Vs Dheeraj Tomar & Another
Uttarakhand High Court · (2022) 03 UK CK 0039
High Courts07 Mar 2022Dismissed
Umrao Singh Saini Vs State Of Uttarakhand & Others
Uttarakhand High Court · (2022) 03 UK CK 0038
High Courts07 Mar 2022Dismissed
Mohar Singh Vs State Of Uttarakhand & Others
Uttarakhand High Court · (2022) 03 UK CK 0037
High Courts07 Mar 2022Disposed Of
Dipty Singh Vs State Of Uttarakhand & Others
Uttarakhand High Court · (2022) 03 UK CK 0036
High Courts07 Mar 2022Disposed Of
Thakur Singh Vs Managing Director, Uttarakhand Purv Sainik Kalyan Nigam Ltd. And Others
Uttarakhand High Court · (2022) 03 UK CK 0035
High Courts07 Mar 2022Dismissed
Subhadra Sharma Vs U.P. Rajkiya Nirman Nigam Limited, Near Bank Of Baroda, R.M.L. Hospital, Picup Bhawan Road, Vibhuti Khand, Gomti Nagar, Lucknow, U.P. And Others
Uttarakhand High Court · (2022) 03 UK CK 0033
High Courts07 Mar 2022Disposed Of
Keshav Yadav Vs State Of Uttarakhand & Others
Uttarakhand High Court · (2022) 03 UK CK 0031
High Courts07 Mar 2022Disposed Of
Vinod Singh Dev & Others Vs State Of Uttarakhand & Others
Uttarakhand High Court · (2022) 03 UK CK 0030
High Courts07 Mar 2022Disposed Of
Deepak Bahuguna Vs Utpal Kumar Singh & Others
Uttarakhand High Court · (2022) 03 UK CK 0027