High Courts14 Dec 2022Disposed Of
Marwari Panchayati Dharamshala And Others Vs Avdhesh Kumar And Others
Uttarakhand High Court · (2022) 12 UK CK 0046
Code Of Civil Procedure, 1908 — Section 92, 115
COURT ARCHIVE
Uttarakhand High Court judgments, 2022
1,206 judgments · page 4 of 61
High Courts13 Dec 2022Allowed
Kanchan Verma & Others Vs State Of Uttarakhand
Uttarakhand High Court · (2022) 12 UK CK 0048
Indian Penal Code, 1860 — Section 34, 120B, 302, 394, 412Arms Act, 1959 — Section 25Code Of Criminal Procedure, 1973 — Section 313, 437A
High Courts13 Dec 2022Allowed
Prabhakar Singh & Others Vs State Of Uttarakhand & Another
Uttarakhand High Court · (2022) 12 UK CK 0043
Code Of Criminal Procedure, 1973 — Section 482Indian Penal Code, 1860 — Section 323, 498A, 504
High Courts13 Dec 2022Disposed Of
Vishal Dutta & Others Vs State Of Uttarakhand & Another
Uttarakhand High Court · (2022) 12 UK CK 0042
High Courts12 Dec 2022
Pooja Devi Vs State Of Uttarakhand And Others
Uttarakhand High Court · (2022) 12 UK CK 0045
High Courts12 Dec 2022Allowed
Nirmala Vs State Of Uttarakhand
Uttarakhand High Court · (2022) 12 UK CK 0044
Indian Penal Code, 1860 — Section 366AProtection Of Children From Sexual Offences Act, 2012 — Section 16,17Juvenile Justice (Care And Protection Of Children) Act, 2015 — Section 3, 12(1)
High Courts12 Dec 2022Dismissed
Commissioner, State/Commercial Tax, Uttarakhand, Dehradun & Others Vs M/s Universal Chemsol Pvt. Ltd., Haridwar & Others
Uttarakhand High Court · (2022) 12 UK CK 0040
High Courts09 Dec 2022Dismissed
Himanshu Malik Vs State Of Uttarakhand And Others
Uttarakhand High Court · (2022) 12 UK CK 0041
High Courts09 Dec 2022Allowed
Arun Batra Vs Savita Bhatia And Another
Uttarakhand High Court · (2022) 12 UK CK 0033
High Courts08 Dec 2022Disposed Of
Tarannum And Another Vs State Of Uttarakhand And Others
Uttarakhand High Court · (2022) 12 UK CK 0039
High Courts08 Dec 2022Dismissed
Shahanavaz And Others Vs State Of Uttarakhand And Others
Uttarakhand High Court · (2022) 12 UK CK 0038
Indian Penal Code, 1860 — Section 354, 376, 376(2)(N), 377, 498A, 506Code Of Criminal Procedure, 1973 — Section 161
High Courts08 Dec 2022Disposed Of
Mahendra Singh Bisht Vs Kumaon Uttarakhand Sainik Motor Transport Association & Another
Uttarakhand High Court · (2022) 12 UK CK 0037
High Courts08 Dec 2022Dismissed
Awadh Bihari And Another Vs State Of Uttarakhand And Others
Uttarakhand High Court · (2022) 12 UK CK 0036
High Courts08 Dec 2022Dismissed
Vishana Bisht Vs State Of Uttarakhand And Another
Uttarakhand High Court · (2022) 12 UK CK 0035
Uttar Pradesh Special Area Development Authorities Act, 1986 — Section 27
High Courts08 Dec 2022Dismissed
Majar Singh Vs State Of Uttarakhand And Others
Uttarakhand High Court · (2022) 12 UK CK 0034
Uttarakhand Plastic And Other Non Biodegradable Garbage (Regulation Of Use And Disposal) Act, 2013 — Section 3(1)
High Courts08 Dec 2022Disposed Of
Kastubha Nand Joshi Vs State Of Uttarakhand & Others
Uttarakhand High Court · (2022) 12 UK CK 0030
Uttarakhand Urban And Country Planning And Development Act, 1973 — Section 15(5), 27
High Courts07 Dec 2022Disposed Of
Aman Garg Vs Sankalp Negi
Uttarakhand High Court · (2022) 12 UK CK 0029
Code Of Civil Procedure, 1908 — Order 15 Rule 5
High Courts07 Dec 2022
Ranjeet Singh Sajwan Vs State Of Uttarakhand And Another
Uttarakhand High Court · (2022) 12 UK CK 0026
Negotiable Instruments Act, 1881 — Section 138
High Courts07 Dec 2022Disposed Of
Mentesha And Another Vs State Of Uttarakhand And Others
Uttarakhand High Court · (2022) 12 UK CK 0025
High Courts07 Dec 2022Disposed Of
Sabeena And Another Vs State Of Uttarakhand & Others
Uttarakhand High Court · (2022) 12 UK CK 0024