COURT ARCHIVE

Uttarakhand High Court judgments, 2022

1,206 judgments · page 2 of 61

High Courts23 Dec 2022Allowed

Sumit Vs State Of Uttarakhand

Uttarakhand High Court · (2022) 12 UK CK 0103

Indian Penal Code, 1860 — Section 376Protection Of Children From Sexual Offences Act, 2012 — Section 3, 4
High Courts22 Dec 2022Dismissed

Padam Thapa Vs State Of Uttarakhand

Uttarakhand High Court · (2022) 12 UK CK 0126

Indian Penal Code, 1860 — Section 34, 201, 302, 364, 376(AB), 376(BD)Protection Of Children From Sexual Offences Act, 2012 — Section 5(e), 6Evidence Act, 1872 — Section 65B
High Courts22 Dec 2022Disposed Of

Raju Singh Vs State Of Uttarakhand And Others

Uttarakhand High Court · (2022) 12 UK CK 0085

Code Of Criminal Procedure, 1973 — Section 482Indian Penal Code, 1860 — Section 363, 376Protection Of Children From Sexual Offences Act, 2012 — Section 5, 6