High Courts29 Mar 2019Dismissed
Harshverdhan Singh And Another Vs State Of Uttarakhand
Uttarakhand High Court · (2019) 03 UK CK 0138
Indian Penal Code, 1860 — Section 378, 379
COURT ARCHIVE
Uttarakhand High Court judgments, 2019
2,103 judgments · page 93 of 106
High Courts28 Mar 2019
Jal Singh Vs State Of Uttarakhand & Others
Uttarakhand High Court · (2019) 03 UK CK 0137
Indian Penal Code, 1860 — Section 420, 467, 468, 471
High Courts28 Mar 2019Dismissed
Harjinder Singh And Others Vs State Of Uttarakhand And Others
Uttarakhand High Court · (2019) 03 UK CK 0136
Indian Penal Code, 1860 — Section 147, 323, 504, 506Scheduled Castes And Tribes (Prevention Of Atrocities) Act, 1989 — Section 3(1)(X)
High Courts28 Mar 2019Allowed
Seema Rangar Vs State Of Uttarakhand & Another
Uttarakhand High Court · (2019) 03 UK CK 0135
High Courts28 Mar 2019Allowed
Raghunath Jat & Others Vs State Of Uttarakhand & Another
Uttarakhand High Court · (2019) 03 UK CK 0134
High Courts28 Mar 2019Disposed Off
Kewala Nand Pathak Vs State Of Uttarakhand & Others
Uttarakhand High Court · (2019) 03 UK CK 0133
High Courts28 Mar 2019Dismissed
Dr. Sudhanshu Pant Vs Union Of India And Others
Uttarakhand High Court · (2019) 03 UK CK 0132
High Courts28 Mar 2019Dismissed
Ishwar Chand Sharma Vs Satendra Kumar & Another
Uttarakhand High Court · (2019) 03 UK CK 0131
Code Of Civil Procedure, 1908 — Section 100, 100(4)
High Courts28 Mar 2019Dismissed
Naruli Devi And Others Vs Jeet Ram Alias Jaitram And Others
Uttarakhand High Court · (2019) 03 UK CK 0130
Code Of Civil Procedure, 1908 — Section 96, Order 7 Rule 3Registration Act, 1908 — Section 17, 49Uttar Pradesh Land Revenue Act, 1901 — Section 32, 32(a), 32(b), 32(c), 32(d), 33(3), 40, 41, 42, 44
High Courts28 Mar 2019Allowed
Sibte Hasan Vs State Of Uttarakhand And Others
Uttarakhand High Court · (2019) 03 UK CK 0129
Indian Penal Code, 1860 — Section 420, 468, 467, 471Indian Forest Act, 1927 — Section 26, 41, 42, 52, 52A, 52A(5)
High Courts27 Mar 2019
Udham Singh Nagar District Cooperative Bank Ltd. & Others Vs Anjula Singh & Others
Uttarakhand High Court · (2019) 03 UK CK 0128
Uttar Pradesh Co-Operative Societies Act, 1965 — Section 122Hindu Succession Act, 1956 — Section 6Code Of Criminal Procedure, 1973 — Section 125
High Courts27 Mar 2019Disposed Off
Khushhal Singh Rawat & Others Vs Union Of India & Others
Uttarakhand High Court · (2019) 03 UK CK 0127
Indian Forest Service (Appointment by Promotion) Regulations, 1996 — Regulation 5(2)
High Courts27 Mar 2019Dismissed
Ankush Pandey Vs State Of Uttarakhand And Another
Uttarakhand High Court · (2019) 03 UK CK 0126
Urban Land (Ceiling And Regulation) Act, 1976 — Section 6(1), 8(4), 9, 10, 10(1), 10(3), 10(5), 10(6), 11, 20, 35, 109(5)Cantonments Act, 1924 — Section 3
High Courts27 Mar 2019Dismissed
Ent Nirmata Kalyan Samiti Vs State Of Uttarakhand And Others
Uttarakhand High Court · (2019) 03 UK CK 0125
High Courts27 Mar 2019
Mussoorie Dehradun Development Authority Vs Arun Tomar & Others
Uttarakhand High Court · (2019) 03 UK CK 0124
Land Acquisition Act, 1894 — Section 4, 11, 11(1), 17(1), 18, 50, 50(2), 53Reorganization Act, 2000 — Section 35Land Acquisition (Amendment) Act, 1984 — Section 11(1)
High Courts27 Mar 2019Allowed
Vivek Vs State Of Uttarakhand
Uttarakhand High Court · (2019) 03 UK CK 0123
Indian Penal Code, 1860 — Section 361, 363, 366A, 375, 376Protection Of Children From Sexual Offences Act, 2012 — Section 3, 3(a), 4, 5(l), 6Code Of Criminal Procedure, 1973 — Section 164, 313
High Courts26 Mar 2019Dismissed
Harish Lal & Others Vs State Of Uttarakhand And Others
Uttarakhand High Court · (2019) 03 UK CK 0122
Uttar Pradesh Public Services (Tribunal) Act, 1976 — Section 5(5), 5(5A), 5(5B)Constitution Of India, 1950 — Article 226, 227
High Courts26 Mar 2019Disposed Off
Dr. Basant Ram & Another Vs Chancellor G.B. Pant University & Others
Uttarakhand High Court · (2019) 03 UK CK 0120
Constitution Of India, 1950 — Article 226
High Courts26 Mar 2019Dismissed
Nand Kishore Yadav Vs Chairman Cum Managing Director, Appointing Authority, Tehri Hydro Development Corp. India & Another
Uttarakhand High Court · (2019) 03 UK CK 0119
Prevention Of Corruption Act, 1988 — Section 7(2), 17(1)Conduct, Discipline And Appeal Rules, 1980 — Rule 23(2), 26, 26(j), 28, 28(1), 29, 30, 33, 33(1)
High Courts26 Mar 2019Disposed Off
Jonit Kumar And Others Vs State Of Uttarakhand & Others
Uttarakhand High Court · (2019) 03 UK CK 0118
Companies Act, 1956 — Section 617