High Courts01 Apr 2019Dismissed
Munni Devi & Ors Vs State Of Uttarakhand & Ors
Uttarakhand High Court · (2019) 04 UK CK 0007
Uttar Pradesh Zamindari Abolition And Land Reforms Act, 1950 — Section 229BCode Of Civil Procedure 1908 — Order 7 Rule 11
COURT ARCHIVE
Uttarakhand High Court judgments, 2019
2,103 judgments · page 92 of 106
High Courts01 Apr 2019Dismissed
Rajendra Singh Rawat Vs State Of Uttarakhand & Others
Uttarakhand High Court · (2019) 04 UK CK 0006
United Provinces Excise Act, 1910 — Section 11Constitution Of India, 1950 — Article 226
High Courts01 Apr 2019Dismissed
Neeraj Kumar Vs District Supply Officer Dehradun & Another
Uttarakhand High Court · (2019) 04 UK CK 0005
Constitution Of India, 1950 — Article 14, 19(1)(g)
High Courts01 Apr 2019Dismissed
India School Society (Registered) Vs State Of Uttarakhand And Others
Uttarakhand High Court · (2019) 04 UK CK 0004
Emblems And Names (Prevention Of Improper Use) Act, 1950 — Section 2(a), 3
High Courts01 Apr 2019Allowed
M/s Lallo Ji Enterprises Vs State Of Uttarakhand And Others
Uttarakhand High Court · (2019) 04 UK CK 0003
High Courts29 Mar 2019Disposed Off
Diwan Singh & Others Vs State Of Uttarakhand & Another
Uttarakhand High Court · (2019) 03 UK CK 0153
Code Of Criminal Procedure, 1973 — Section 320, 482Indian Penal Code, 1860 — Section 498A, 504, 506Dowry Prohibition Act, 1961 — Section 3, 4
High Courts29 Mar 2019Allowed
Ram Chandra And Others Vs State Of Uttarakhand And Another
Uttarakhand High Court · (2019) 03 UK CK 0152
Code Of Criminal Procedure, 1973 — Section 156(3), 482Indian Penal Code, 1860 — Section 147, 304, 323, 324, 452, 504, 506Dowry Prohibition Act, 1961 — Section 3, 4, 323, 498A, 504, 506
High Courts29 Mar 2019Dismissed
Shiv Prakash & Another Vs State Of Uttarakhand & Another
Uttarakhand High Court · (2019) 03 UK CK 0151
Code Of Criminal Procedure, 1973 — Section 190(1)(b), 482Indian Penal Code, 1860 — Section 380, 457
High Courts29 Mar 2019Dismissed
Rakesh Dangwal Vs Director Youva Kalyan And Prantiya Rakshak Dal & Others
Uttarakhand High Court · (2019) 03 UK CK 0150
High Courts29 Mar 2019Dismissed
Manoj Kumar Vs Uttarakhand Transport Corporation & Others
Uttarakhand High Court · (2019) 03 UK CK 0149
High Courts29 Mar 2019Disposed Off
Sandeep Anand Vs Punjab National Bank & Others
Uttarakhand High Court · (2019) 03 UK CK 0148
High Courts29 Mar 2019Disposed Off
Nagendra Kumar Vs State Of Uttarakhand & Another
Uttarakhand High Court · (2019) 03 UK CK 0147
Constitution Of India, 1950 — Article 226
High Courts29 Mar 2019Allowed
Sushila Semwal Vs State Of Uttarakhand & Another
Uttarakhand High Court · (2019) 03 UK CK 0146
High Courts29 Mar 2019Disposed Off
Trilochan Prasad Nautiyal Vs Garhwal Mandal Vikas Nigam, Dehradun
Uttarakhand High Court · (2019) 03 UK CK 0145
High Courts29 Mar 2019Disposed Off
Poornima Sharma & Others Vs State Of Uttarakhand & Others
Uttarakhand High Court · (2019) 03 UK CK 0144
High Courts29 Mar 2019Dismissed
Kishan Ram Vs State Of Uttarakhand And Others
Uttarakhand High Court · (2019) 03 UK CK 0143
Constitution Of India, 1950 — Article 226
High Courts29 Mar 2019Disposed Off
Mr. Rohit Jaiswal Vs M/s Sri Ram City Union Finance Ltd. & Others
Uttarakhand High Court · (2019) 03 UK CK 0142
High Courts29 Mar 2019Allowed
Manish Srivastav Vs State Of Uttarakhand & Ors
Uttarakhand High Court · (2019) 03 UK CK 0141
United Provinces Excise Act, 1910 — Section 11, 11(1)Constitution Of India, 1950 — Article 226
High Courts29 Mar 2019Dismissed
Vir Krishan Sharma & Others Vs State Of Uttarakhand & Ors
Uttarakhand High Court · (2019) 03 UK CK 0140
Uttar Pradesh Land Revenue Act, 1901 — Section 210
High Courts29 Mar 2019
M/s. Amar Saheed Gajendra Singh Vs State Of Uttarakhand & Another
Uttarakhand High Court · (2019) 03 UK CK 0139
Code Of Criminal Procedure, 1973 — Section 218, 219, 219(1), 220(1), 397, 401Negotiable Instruments Act, 1881 — Section 138, 138(b)