COURT ARCHIVE

Uttarakhand High Court judgments, 2019

2,103 judgments · page 100 of 106

High Courts28 Feb 2019Dismissed

Amjad Vs State Of Uttarakhand And Others

Uttarakhand High Court · (2019) 02 UK CK 0081

Code Of Criminal Procedure, 1973 — Section 156(3)Excise Act, 1910 Section 3(1), 27, 24A, 31Constitution Of India, 1950 — Article 226

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High Courts28 Feb 2019Dismissed

State Of Uttarakhand And Another Vs Usha Devi And Another

Uttarakhand High Court · (2019) 02 UK CK 0080

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High Courts28 Feb 2019Allowed

Anjali Singh Vs State Of Uttarakhand And Others

Uttarakhand High Court · (2019) 02 UK CK 0079

Uttarakhand School Education Act, 2006 — Section 24Dying In Harness Rules, 1974 — Rule 2(C)Constitution Of India, 1950 — Article 14, 15, 15(2), 16, 309

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High Courts28 Feb 2019Dismissed

Vijay Kumar Nautiyal Vs State Of Uttarakhand And Others

Uttarakhand High Court · (2019) 02 UK CK 0078

Uttarakhand Technical Education Gazetted Officers Service Rules, 2009 — Rule 3(k)

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High Courts28 Feb 2019Disposed Off

Basant Ballabh Pant And Another Vs State Of Uttarakhand And Others

Uttarakhand High Court · (2019) 02 UK CK 0077

Uttar Pradesh Khadi And Village Industries Board Act, 1960 — Section 4, 10(3), 37

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High Courts28 Feb 2019Dismissed

Professor M.S. M. Rawat (Retired Vice-Chancellor) Vs Hemwati Nandan Bahuguna Garhwal University Srinagar & Another

Uttarakhand High Court · (2019) 02 UK CK 0076

Central University Act, 2009 — Section 33, 33(1), 33(2), 33(3)Code Of Civil Procedure, 1908 — Section 9Constitution Of India, 1950 — Article 32, 226

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High Courts28 Feb 2019Dismissed

Anand Mangal Thulgharia Vs Uma Devi & Others

Uttarakhand High Court · (2019) 02 UK CK 0075

Uttar Pradesh Urban Buildings (Regulation Of Letting, Rent And Eviction) Act, 1972 — Section 21(1), 21(1)(a), 22

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High Courts28 Feb 2019Dismissed

Harjinder Singh Vs Harvans Lal

Uttarakhand High Court · (2019) 02 UK CK 0074

Uttar Pradesh Urban Buildings (Regulation Of Letting, Rent And Eviction) Act, 1972 — Section 21(1)(a), 22, 34, Rule 27

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High Courts27 Feb 2019Dismissed

Deen Bandhu Singh Rawat Vs State Of Uttarakhand And Others

Uttarakhand High Court · (2019) 02 UK CK 0073

Uttar Pradesh Secondary Education Service Commission (Amendment Act), 1998 — Rule 33(C), 33C(3), 33C(3)(b)

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High Courts27 Feb 2019Disposed Off

Kishore Singh Bisht & Others Vs State Of Uttarakhand & Others

Uttarakhand High Court · (2019) 02 UK CK 0072

Environment (Protection) Act, 1986 — Section 3, 6, 25Solid Waste Management Rules, 2016 — Rule 11, 15, 16, 20

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High Courts27 Feb 2019Allowed

Vinay Agarwal & Another Vs State Of Uttarakhand & Another

Uttarakhand High Court · (2019) 02 UK CK 0071

Indian Penal Code, 1860 — Section 307, 323, 498A, 504Dowry Prohibition Act, 1961 — Section 3, 4Code Of Criminal Procedure, 1973 — Section 320, 482

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High Courts27 Feb 2019Disposed Off

State Of Uttarakhand And Another Vs Kailash Chandra Chandola And Others

Uttarakhand High Court · (2019) 02 UK CK 0070

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High Courts27 Feb 2019Dismissed

Sudesh Chandra And Another & Others Vs Collector/ District Magistrate U.S. Nagar And Others

Uttarakhand High Court · (2019) 02 UK CK 0069

Uttar Pradesh Subordinate Revenue Ministerial (Registrar Kanoongo And Assistant Registrar Kanoongo) Service Rules, 1958 — Rule 8

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High Courts27 Feb 2019

State Industrial Development Authority Of Uttarakhand @Hash Union Of India And Others

Uttarakhand High Court · (2019) 02 UK CK 0068

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High Courts27 Feb 2019Dismissed

Rakesh Kumar Vs Union Of India And Others

Uttarakhand High Court · (2019) 02 UK CK 0067

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High Courts27 Feb 2019Partly Allowed

Ram Prakash & Others Vs Shail Goyal & Others

Uttarakhand High Court · (2019) 02 UK CK 0066

Code Of Civil Procedure, 1908 — Order 41 Rule 25, Order 41 Rule 27

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High Courts27 Feb 2019Allowed

Bhagwati Charan Agarwal Vs Pramod Kumar Agarwal & Another

Uttarakhand High Court · (2019) 02 UK CK 0065

Uttar Pradesh Urban Buildings (Regulation Of Letting, Rent And Eviction) Act, 1972 — Section 20, 20(4)Provincial Small Cause Courts Act, 1887 — Section 25

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High Courts27 Feb 2019Partly Allowed