High Courts10 May 2018Allowed
MS SATYA SAI BUILDERS Vs MS LAKSHAY CONSTRUCTION AND OTHERS
Uttarakhand High Court · (2018) 05 UK CK 0046
Constitution of India, — Article 226
COURT ARCHIVE
Uttarakhand High Court judgments, 2018
1,394 judgments · page 55 of 70
High Courts10 May 2018Allowed
AAKASH SARASWAT Vs UTTARAKHAND INFORMATION COMMISSION AND OTHERS
Uttarakhand High Court · (2018) 05 UK CK 0045
High Courts09 May 2018Dismissed
PRINCIPAL COMMISSIONER OF INCOME TAX DEHRADUN Vs MS MAHIMA UDYOG
Uttarakhand High Court · (2018) 05 UK CK 0044
Income Tax Act, 1961 — Section 80IC, 143(2), 261A, 271(1)(c)
High Courts09 May 2018Disposed Off
HAJI ABDUL WAJID CHARATABLE TRUST Vs KUMAUN UNIVERSITY NAINITAL AND ANOTHER
Uttarakhand High Court · (2018) 05 UK CK 0043
High Courts09 May 2018Dismissed
DR. NAVODITA CHAUDHARY Vs STATE OF UTTARAKHAND AND OTHERS
Uttarakhand High Court · (2018) 05 UK CK 0042
High Courts09 May 2018Dismissed
COMMISSIONER COMMERCIAL TAX UTTARAKHAND DEHRADUN Vs MS HANUMAN INDUSTRIES KICHHA
Uttarakhand High Court · (2018) 05 UK CK 0041
High Courts09 May 2018Allowed
JAI PRAKASH BHADULA AND ANOTHER Vs STATE OF UTTARAKHAND AND ANOTHER
Uttarakhand High Court · (2018) 05 UK CK 0040
Indian Penal Code, 1860 — Section 323, 498A, 506Code Of Criminal Procedure 1973, — Sectinon 482Dowry Prohibition Act, 1961 —Section 3, 4
High Courts09 May 2018Allowed
GURMUKH SINGH ALIAS GORKHA Vs STATE OF UTTARAKHAND AND ANOTHER
Uttarakhand High Court · (2018) 05 UK CK 0039
Indian Penal Code, 1860 — Section 323, 506Code Of Criminal Procedure 1973, — Sectinon 482
High Courts09 May 2018Allowed
BHARAT SINGH PUNDIR Vs STATE OF UTTARAKHAND AND ANOTHER
Uttarakhand High Court · (2018) 05 UK CK 0038
Indian Penal Code, 1860 — Section 417, 420Code Of Criminal Procedure 1973, — Sectinon 482
High Courts09 May 2018Dismissed
JAVED HUSAIN Vs STATE OF UTTARAKHAND AND OTHERS
Uttarakhand High Court · (2018) 05 UK CK 0037
Indian Penal Code, 1860 — Section 120B, 379, 411Mines and Minerals (Development and Regulation) Act, 1957 — Section 4, 11Constitution of India, — Article 226
High Courts09 May 2018Disposed Off
UTTAM MANDAL Vs STATE OF UTTARAKHAND AND ANOTHER
Uttarakhand High Court · (2018) 05 UK CK 0036
High Courts09 May 2018Disposed Off
MS DEX AGRO SWEETNERS PRIVATE LIMITED Vs UTTARAKHAND ENVIRONMENT PROTECTION AND POLLUTION
Uttarakhand High Court · (2018) 05 UK CK 0035
Water (Prevention and Control of Pollution) Act, 1974 — Section 33A, 33BWater (Prevention and Control of Pollution) Rules, 1975 — Rule 34, 34(3), 34(6)
High Courts09 May 2018Dismissed
PRAMOD CHANDRA PANT Vs STATE OF UTTARAKHAND AND OTHERS
Uttarakhand High Court · (2018) 05 UK CK 0034
High Courts08 May 2018Dismissed
DR. U.C. JOSHI AND ANOTHER Vs STATE OF UTTARAKHAND AND OTHERS.
Uttarakhand High Court · (2018) 05 UK CK 0033
Uttar Pradesh State Reorganization Act, 2000 — Section 19, 35
High Courts08 May 2018Dismissed
MOHD ATHAR Vs TEHSIM AHMAD AND OTHERS
Uttarakhand High Court · (2018) 05 UK CK 0032
High Courts08 May 2018Allowed
DEVENDRA SINGH NEGI Vs UNION OF INDIA AND OTHERS
Uttarakhand High Court · (2018) 05 UK CK 0031
High Courts08 May 2018Dismissed
ISHRAR Vs STATE OF UTTARAKHAND AND OTHERS
Uttarakhand High Court · (2018) 05 UK CK 0030
Constitution of India, — Article 226Uttarakhand Protection of Cow Progeny Act, 2007 — Section 3, 5, 11Code of Criminal Procedure, 1973 — Section 173
High Courts07 May 2018Dismissed
ZAKIR Vs STATE OF UTTARAKHAND AND OTHERS
Uttarakhand High Court · (2018) 05 UK CK 0029
High Courts07 May 2018Dismissed
MOHD. JAFFAR AND ANOTHER Vs STATE OF UTTARAKHAND AND OTHERS
Uttarakhand High Court · (2018) 05 UK CK 0028
High Courts07 May 2018Dismissed
GURCHARAN SINGH Vs STATE OF UTTARAKHAND AND OTHERS
Uttarakhand High Court · (2018) 05 UK CK 0027
Constitution of India — Article 226Indian Penal Code, 1860 — Section 420, 467, 468, 471, 506