High Courts07 May 2018Dismissed
PREMA PAPNEY Vs GENERAL MANAGER PERSONNEL UTTARAKHAND TRANSPORT CO
Uttarakhand High Court · (2018) 05 UK CK 0026
Constitution of India — Article 14, 16
COURT ARCHIVE
Uttarakhand High Court judgments, 2018
1,394 judgments · page 56 of 70
High Courts04 May 2018Allowed
SMT. KAVITA SHAHI Vs STATE OF UTTARAKHAND AND ANOTHER
Uttarakhand High Court · (2018) 05 UK CK 0025
Indian Penal Code, 1860 — Section 120B, 416, 419, 420, 467, 468, 471CODE OF CRIMINAL PROCEDURE, 1973 — Sectinon 482
High Courts04 May 2018Allowed
SANDEEP KUMAR MAMGAI ALIAS ANURAG Vs STATE OF UTTARAKHAND AND OTHERS
Uttarakhand High Court · (2018) 05 UK CK 0024
Indian Penal Code, 1860 — Section 409Code Of Criminal Procedure 1973, — Sectinon 482
High Courts04 May 2018Allowed
RAJAT KUMAR MAMGAI AND OTHERS Vs STATE OF UTTARAKHAND AND ANOTHER
Uttarakhand High Court · (2018) 05 UK CK 0023
Indian Penal Code, 1860 — Section 120B, 420CODE OF CRIMINAL PROCEDURE, 1973 — Sectinon 482
High Courts04 May 2018Partly Allowed
HONBLE HIGH COURT OF UTTARAKHAND Vs MAN MOHAN TRIPATHI AND ANOTHER
Uttarakhand High Court · (2018) 05 UK CK 0022
Constitution of India, — Article 136, 309Uttar Pradesh Reorganisation Act, 2000 — Section 30Uttarakhand Government Servants (Criterion for Recruitment by Promotion) Rules, 2004 — Rule 4, 5, 6, 9, 17
High Courts04 May 2018Dismissed
SONIA AND OTHERS Vs STATE OF UTTARAKHAND AND ANOTHER
Uttarakhand High Court · (2018) 05 UK CK 0021
Indian Penal Code, 1860 — Section 304B, 498ADowry Prohibition Act, 1961 — Section 3, 4Code Of Criminal Procedure, 1973 — Section 161
High Courts04 May 2018Disposed Off
NAVEEN CHAND Vs STATE OF UTTARAKHAND AND OTHERS
Uttarakhand High Court · (2018) 05 UK CK 0020
Indian Forest Act, 1927 — Section 52A
High Courts03 May 2018Dismissed
THE NEW INDIA ASSURANCE COMPANY LTD Vs SMT SONIKA AND OTHERS
Uttarakhand High Court · (2018) 05 UK CK 0019
Motor Vehicles Act, 1988 — Section 173Indian Penal Code, 1860 — Section 279, 304A, 334
High Courts03 May 2018Allowed
RAM ASREY MAURYA Vs STATE OF UTTARAKHAND AND OTHERS
Uttarakhand High Court · (2018) 05 UK CK 0018
High Courts03 May 2018Dismissed
MOHAMMAD SHAHNAWAZ Vs STATE OF UTTARAKHAND AND OTHERS
Uttarakhand High Court · (2018) 05 UK CK 0017
Constitution of India — Article 226Indian Penal Code, 1860 — Section 406, 420, 504, 506
High Courts02 May 2018Disposed Of
ATTAR SINGH CHAUHAN Vs N.H.P.C LIMITED NATIONAL HYDRO POWERS CORPORATION
Uttarakhand High Court · (2018) 05 UK CK 0016
High Courts02 May 2018Dismissed
MS HILLWAYS CONSTRUCTION COMPANY PRIVATE LIMITED Vs INCOME TAX DEPARTMENT AND OTHERS
Uttarakhand High Court · (2018) 05 UK CK 0015
Indian Penal Code, 1860 — Section 120B, 420, 468, 471Prevention of Corruption Act, 1988
High Courts02 May 2018Dismissed
DALJEET SINGH AND ANOTHER Vs STATE OF UTTARAKHAND AND OTHERS
Uttarakhand High Court · (2018) 05 UK CK 0014
Securitisation and Reconstruction of Financial Assets and Enforcement of Securities Interest Act, 2002 — Section 13(2), 17
High Courts02 May 2018Dismissed
BABLI GAUR AND OTHER Vs UTTARAKHAND PUBLIC SERVICE COMMISSION HARIDWAR
Uttarakhand High Court · (2018) 05 UK CK 0013
High Courts02 May 2018Dismissed
VINOD KUMAR SAXENA Vs STATE OF UTTARAKHAND AND OTHERS
Uttarakhand High Court · (2018) 05 UK CK 0012
Constitution of India, — Article 309,315, 316, 316(1), 317, 318, 318(b), 319, 320
High Courts02 May 2018Dismissed
DHARAM SINGH RANA Vs CHAIRMAN CUM MANAGING DIRECTOR THDC INDIA LIMITED
Uttarakhand High Court · (2018) 05 UK CK 0011
High Courts02 May 2018Dismissed
COMMISSIONER COMMERCIAL TAX UTTARAKHAND DEHRADUN Vs MS J.P. ELECTRICALS INDUSTRIES SELAKUI DEHRADUN
Uttarakhand High Court · (2018) 05 UK CK 0010
High Courts02 May 2018Dismissed
RAVI KUMAR Vs STATE OF UTTARAKHAND AND OTHERS
Uttarakhand High Court · (2018) 05 UK CK 0009
Constitution of India, — Article 226Mines and Minerals (Development and Regulation) Act, 1957 — Section 4,21Indian Penal Code, 1860 — Section 120B, 379, 411
High Courts02 May 2018Disposed Off
JASBIR SINGH ALIAS PICCHU Vs STATE OF UTTARAKHAND AND OTHERS
Uttarakhand High Court · (2018) 05 UK CK 0008
Indian Penal Code, 1860 — Section 323, 504, 506
High Courts02 May 2018Dismissed
MANOJ AGRAWAL AND ANOTHER Vs STATE OF UTTARAKHAND AND OTHERS
Uttarakhand High Court · (2018) 05 UK CK 0007