High Courts17 May 2018Dismissed
UCO BANK Vs SURYPRAKASH KANNAUJIYA AND OTHERS
Uttarakhand High Court · (2018) 05 UK CK 0086
Payment of Gratuity Act, 1972 — Section 7, 7(3), 7(3A)
COURT ARCHIVE
Uttarakhand High Court judgments, 2018
1,394 judgments · page 53 of 70
High Courts16 May 2018Dismissed
GOPAL SINGH AND OTHERS Vs SMT. DURGA SINGH RATHORE ALIAS DURGA RATHORE
Uttarakhand High Court · (2018) 05 UK CK 0085
Constitution of India, — Article 227Code of Civil Procedure, 1908 — Section 105Uttar Pradesh Urban Buildings (Regulation of Letting, Rent and Eviction) Act, 1972 — Section 21(1)(a)
High Courts16 May 2018Disposed Off
MONU ALIAS HUSANPAL Vs STATE OF UTTARAKHAND AND ANOTHER
Uttarakhand High Court · (2018) 05 UK CK 0084
Indian Penal Code, 1860 — Section 313, 376Code of Criminal Procedure, 1973 — Section 482
High Courts16 May 2018Dismissed
RAJESH GUPTA Vs THE DISTRICT MAGISTRATE DEHRADUN AND OTHERS
Uttarakhand High Court · (2018) 05 UK CK 0083
Constitution of India, — Article 300ARight to Fair Compensation and Transparency in Land Acquisition, Rehabilitation and Resettlement Act, 2013 — Section 17(1)
High Courts16 May 2018Dismissed
RAVI Vs STATE OF UTTARAKHAND AND OTHERS
Uttarakhand High Court · (2018) 05 UK CK 0082
Indian Penal Code, 1860 — Section 302, 376DCode of Criminal Procedure, 1973 — Section 156(3)
High Courts16 May 2018Disposed Off
BISHAN SINGH Vs UNION OF INDIA AND OTHERS
Uttarakhand High Court · (2018) 05 UK CK 0081
Right to Fair Compensation and Transparency in Land Acquisition, Rehabilitation and Resettlement Act, 2013 — Section 26
High Courts16 May 2018
RAMESH GIRI Vs UNION OF INDIA AND OTHERS
Uttarakhand High Court · (2018) 05 UK CK 0080
Constitution of India, — Section 226Central Civil Services (Classification, Control and Appeal) Rules, 1965 — Rule 24, 25
High Courts16 May 2018Disposed Off
VANSH ALIAS WASEEM Vs STATE OF UTTARAKHAND AND OTHERS
Uttarakhand High Court · (2018) 05 UK CK 0079
Indian Penal Code, 1860 — Section 295A, 298, 307, 377, 498A
High Courts16 May 2018Disposed Off
MS PARAVEJ CONTRACTOR Vs STATE OF UTTARAKHAND AND OTHERS
Uttarakhand High Court · (2018) 05 UK CK 0078
High Courts16 May 2018Dismissed
PUSHPENDRA KUMAR AND OTHERS Vs RAJKUMAR AND OTHERS
Uttarakhand High Court · (2018) 05 UK CK 0077
Constitution of India, — Article 227
High Courts16 May 2018Dismissed
MS I. AND D. CONSTRUCTION Vs STATE OF UTTARAKHAND AND OTHERS
Uttarakhand High Court · (2018) 05 UK CK 0076
High Courts15 May 2018Dismissed
THDC INDIA LTD. Vs STATE OF UTTARAKHAND AND OTHERS
Uttarakhand High Court · (2018) 05 UK CK 0075
High Courts15 May 2018Disposed Off
MOHD. FAROOQ AND OTHERS Vs STATE OF UTTARAKHAND AND OTHERS
Uttarakhand High Court · (2018) 05 UK CK 0074
High Courts15 May 2018Allowed
YASHPAL SINGH AND OTHERS Vs HUKUM SINGH AND OTHERS
Uttarakhand High Court · (2018) 05 UK CK 0073
Code Of Civil Procedure, 1908 — Order 41 Rule 27
High Courts15 May 2018Disposed Off
UTTARANCHAL PARIVAHAN NIGAM VETANBHOGI KARAMCHARI Vs REGISTRAR COOPERATIVE SOCIETIES AND ANOTHER
Uttarakhand High Court · (2018) 05 UK CK 0072
Uttaranchal Co-operative Societies Act, 2003
High Courts15 May 2018Dismissed
SHAILENDRA SHARMA ALIAS MINTI Vs STATE OF UTTARAKHAND AND OTHERS
Uttarakhand High Court · (2018) 05 UK CK 0071
Constitution of India, — Article 226Indian Penal Code, 1860 — Section 294, 354(d), 452, 504, 506
High Courts15 May 2018Disposed Off
SMT SONI Vs STATE OF UTTARAKHAND AND OTHERS
Uttarakhand High Court · (2018) 05 UK CK 0070
High Courts15 May 2018Dismissed
NAUSHAD AND OTHERS Vs STATE OF UTTARAKHAND AND OTHERS
Uttarakhand High Court · (2018) 05 UK CK 0069
Indian Penal Code, 1860 — Section 379
High Courts15 May 2018Disposed Off
ARUN KUMAR BHADORIA Vs STATE OF UTTARAKHAND AND OTHERS
Uttarakhand High Court · (2018) 05 UK CK 0068
Constitution of India, — Article 10,23, 24, 42, 248Uttarakhand Police Act, 2007 — Section 2, 3, 4, 5, 7, 12, 15, 21, 29, 42, 50, 78, 79, 79(1)Police Reform Act, 2002 — Section 9
High Courts15 May 2018Dismissed
MODERN SCHOOL AND ANOTHER Vs STATE OF UTTARAKHAND AND OTHERS
Uttarakhand High Court · (2018) 05 UK CK 0067
Constitution of India, — Article 226Uttar Pradesh Urban Planning and Development Act, 1973 — Section 16, 32, 41, 54