High Courts10 Aug 2018Dismissed
Shri Jugal Kishore Wasan Alias Babli Vs Babu Lal Gupta & Others
Uttarakhand High Court · (2018) 08 UK CK 0068
COURT ARCHIVE
Uttarakhand High Court judgments, 2018
1,394 judgments · page 30 of 70
High Courts10 Aug 2018
Alim Vs State of Uttarakhand and others
Uttarakhand High Court · (2018) 08 UK CK 0067
Prevention of Cruelty to Animals Act, 1960 — Section 2(a), 2(f), 3, 4(iv), 5, 5(ix), (x), 11, 11(1), 11(h), 11(1)(m), 11(1)(m)(ii), 21, 22, 28, 35, 38Uttar Pradesh Municipal Corporations Act, 1959 — Section 114(xxviii)Uttarakhand Municipalities Act, 1916 — Section 7(y)
High Courts10 Aug 2018Allowed
Amit Ahmad Vs State of Uttarakhand
Uttarakhand High Court · (2018) 08 UK CK 0065
Indian Penal Code, 1860 — Section 379
High Courts10 Aug 2018Allowed
Sarafat & Other Vs State of Uttarakhand
Uttarakhand High Court · (2018) 08 UK CK 0064
Uttarakhand Protection of Cow Progeny Act, 2007 — Section 3, 5, 11
High Courts10 Aug 2018Allowed
Arif Sabri Vs State of Uttarakhand
Uttarakhand High Court · (2018) 08 UK CK 0063
Indian Penal Code, 1860 — Section 120B, 420, 467, 468, 471
High Courts10 Aug 2018Allowed
Ravish Warsi @ Mohd. Ravish Vs State of Uttarakhand
Uttarakhand High Court · (2018) 08 UK CK 0062
Indian Penal Code, 1860 — Section 392, 411
High Courts10 Aug 2018Allowed
Sandeep Vs State of Uttarakhand
Uttarakhand High Court · (2018) 08 UK CK 0061
Indian Penal Code, 1860 — Section 376
High Courts10 Aug 2018Allowed
Habiz Qureshi & others Vs State of Uttarakhand
Uttarakhand High Court · (2018) 08 UK CK 0060
Uttarakhand Protection of Cow Progeny Act, 2007 — Section 3, 5, 11(1)Prevention of Cruelty to Animals Act, 1960 — Section 11(d)
High Courts10 Aug 2018Allowed
Shivam @ Shiva Vs State of Uttarakhand
Uttarakhand High Court · (2018) 08 UK CK 0059
Indian Penal Code, 1860 — Section 380, 411
High Courts10 Aug 2018Allowed
Suleman Vs State of Uttarakhand
Uttarakhand High Court · (2018) 08 UK CK 0058
Uttarakhand Protection of Cow Progeny Act, 2007 — Section 3, 5, 11
High Courts10 Aug 2018Allowed
Puskar Singh Vs State of Uttarakhand
Uttarakhand High Court · (2018) 08 UK CK 0056
Wild Life Protection Act, 1972 — Section 51
High Courts10 Aug 2018Allowed
Rajendra Singh Vs State of Uttarakhand
Uttarakhand High Court · (2018) 08 UK CK 0055
Indian Wildlife (Protection) Act, 1972 — Section 9, 11, 15
High Courts09 Aug 2018Dismissed
Almora District Cooperative Bank Limited & Others @APPELLANT@Hash Manoj Kumar & Others
Uttarakhand High Court · (2018) 08 UK CK 0232
High Courts09 Aug 2018Allowed
Mukesh Nautiyal @APPELLANT@Hash State Of Uttarakhand
Uttarakhand High Court · (2018) 08 UK CK 0231
Code Of Criminal Procedure, 1973 — Section 207, 313, 374(2)Indian Penal Code, 1860 — Section 34, 120(B), 201, 302
High Courts09 Aug 2018Dismissed
Ravi Singh Chauhan Vs Smt. Urmila Mittal & Others
Uttarakhand High Court · (2018) 08 UK CK 0054
Transfer of Property Act, 1882 — Section 3Indian Registration Act, 1908 — Section 30, 51, 55
High Courts09 Aug 2018Partly Allowed
Uttarakhand Transport Corporation Vs Bal Krashna Giri
Uttarakhand High Court · (2018) 08 UK CK 0053
Industrial Disputes Act, 1947 — Section 33-C (2)
High Courts09 Aug 2018Dismissed
Yunus & Others Vs State of Uttarakhand & Another
Uttarakhand High Court · (2018) 08 UK CK 0052
Indian Penal Code, 1860 — Section 147, 148, 149, 323, 324, 427, 452, 504, 506Code Of Criminal Procedure, 1973 — Section 319, 482
High Courts09 Aug 2018Disposed Of
Raman Pal Vs State of Uttarakhand & Another
Uttarakhand High Court · (2018) 08 UK CK 0051
Indian Penal Code, 1860 — Section 120B, 420, 467, 468, 504, 506Code Of Criminal Procedure, 1973 — Section 482
High Courts09 Aug 2018Dismissed
Sukhveer Singh alias Sukkhi Vs State of Uttarakhand & Another
Uttarakhand High Court · (2018) 08 UK CK 0050
Indian Penal Code, 1860 — Section 323, 325, 504, 506Code Of Criminal Procedure, 1973 — Section 482
High Courts09 Aug 2018Allowed
Sanu Vs State of Uttarakhand
Uttarakhand High Court · (2018) 08 UK CK 0049
Indian Penal Code, 1860 — Section 380, 411, 454