Civil Procedure Code, 1908 (CPC) — Section 80Constitution of India, 1950 — Article 227Uttar Pradesh Urban Buildings (Regulation of Letting, Rent and Eviction) Act, 1972 — Section 21(1), 21(1)(a)

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High Courts05 Nov 2014Dismissed

Vibhuti Shankar and Others Vs State of Uttarakhand and Others

Uttarakhand High Court · (2015) 2 UC 1430

Criminal Procedure Code, 1973 (CrPC) - Section 204 482Penal Code, 1860 (IPC) - Section 323 452 498-A 504 506

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High Courts03 Nov 2014Allowed

Surendra Kumar Srivastava Vs State of Uttarakhand and Others

Uttarakhand High Court · (2015) LabIC 1130

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High Courts03 Nov 2014

Ramesh Dutt Mishra and Others Vs Subhash Thapa and Others

Uttarakhand High Court · (2014) 11 UK CK 0017

Civil Procedure Code, 1908 (CPC) — Order 18 Rule 2, Order 8 Rule 6A, 103, 151, 92

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High Courts30 Oct 2014Disposed off

Harendra Singh Mehra Vs State of Uttarakhand and Others

Uttarakhand High Court · (2015) 1 NCC 523

Constitution of India, 1950 - Article 226 — Forest Act, 1927 - Section 26, 41, 42, 52

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High Courts30 Oct 2014Allowed

Prem Ram Vs State of Uttarakhand and Others

Uttarakhand High Court · (2015) LabIC 822

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High Courts30 Oct 2014

Rajesh Kumar Shah Vs State of Uttarakhand and Others

Uttarakhand High Court · (2015) CriLJ 645 : (2015) 1 NCC 590 : (2015) 2 UC 1596

Arms Act, 1959 — Section 17, 17(3)(b)Constitution of India, 1950 — Article 226, 227Penal Code, 1860 (IPC) — Section 188, 307, 354, 504

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High Courts28 Oct 2014

Devi Sharma and Others Vs State of Uttarakhand

Uttarakhand High Court · (2015) CriLJ 525 : (2015) 1 NCC 363 : (2015) 3 RCR(Criminal) 97

Criminal Procedure Code, 1973 (CrPC) — Section 357(3), 386, 387Penal Code, 1860 (IPC) — Section 323, 324, 379, 380, 381Probation of Offenders Act, 1958 — Section 11, 3, 4, 5, 6

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High Courts27 Oct 2014