High Courts10 Oct 2014Allowed
Pramod Thukral and Others Vs Mohammad Hanif
Uttarakhand High Court · (2015) 2 UC 1432
Criminal Procedure Code, 1973 (CrPC) - Section 156 192 200 202Penal Code, 1860 (IPC) - Section 406 504 506
COURT ARCHIVE
Uttarakhand High Court judgments, 2014
469 judgments · page 5 of 24
High Courts09 Oct 2014
Ganesh Ram Vs Chief General Manager and Others
Uttarakhand High Court · (2014) 10 UK CK 0004
High Courts09 Oct 2014
Bajaj Auto Ltd. Vs Union of India
Uttarakhand High Court · (2015) 317 ELT 12 : (2015) 50 GST 180
Central Excise Laws (Amendment and Validation) Act, 1982 — Section 2(3), 2(i)(b)Central Excises and Salt Act, 1944 — Section 5AConstitution of India, 1950 — Article 226
High Courts07 Oct 2014
Jagdish Singh Dhakariyal Vs Additional Director General of Police and Others
Uttarakhand High Court · (2014) 10 UK CK 0008
High Courts07 Oct 2014
Mahendra Singh Adhikari Vs State of Uttarakhand and Others
Uttarakhand High Court · (2014) 10 UK CK 0006
High Courts29 Sept 2014
Narendra Prasad Agarwal Vs Mussoorie Dehradun Development Authority
Uttarakhand High Court · (2014) 09 UK CK 0037
High Courts26 Sept 2014Dismissed
Nathu Mal Ram Niwas and Others Vs R.B. Narayan Singh Sugar Mills Ltd. and Others
Uttarakhand High Court · (2015) 2 UC 1447
Civil Procedure Code, 1908 (CPC) - Order 8 Rule 5Evidence Act, 1872 - Section 59 60 63 64 65
High Courts25 Sept 2014
Ajay Singh Rawat Vs Union of India
Uttarakhand High Court · (2014) 09 UK CK 0036
Prevention of Cruelty to Animals Act, 1960 — Section 11
High Courts25 Sept 2014
Santosh Kumar Joshi Vs State of Uttarakhand
Uttarakhand High Court · (2014) 09 UK CK 0035
High Courts24 Sept 2014Allowed
Krishnapal Vs State of Uttarakhand
Uttarakhand High Court · (2014) 09 UK CK 0041
Constitution of India, 1950 — Article 226Criminal Procedure Code, 1973 (CrPC) — Section 320Penal Code, 1860 (IPC) — Section 307, 323, 452, 504, 506
High Courts24 Sept 2014
Yukti Constructions Pvt. Ltd. Vs State of Uttarakhand
Uttarakhand High Court · (2014) 09 UK CK 0028
Land Acquisition Act, 1894 — Section 11, 17, 4, 6, 7
High Courts24 Sept 2014
Rashpal Singh Vs Kishtopad Gharami
Uttarakhand High Court · (2014) 107 ALR 838
Limitation Act, 1963 — Section 5
High Courts24 Sept 2014
Tripti Tripathi Vs Uttarakhand Public Service Commission
Uttarakhand High Court · (2014) LabIC 4499
Constitution of India, 1950 — Article 14, 226
High Courts23 Sept 2014
In Re.: Jaimurthy Minerals and Chemicals Pvt. Ltd.
Uttarakhand High Court · (2014) 09 UK CK 0030
Companies Act, 1956 — Section 100, 100(1)(c), 101(1), 102(b), 103
High Courts23 Sept 2014Disposed Off
Bhola Vs State of Uttarakhand
Uttarakhand High Court · (2014) 87 ALLCC 818
Criminal Procedure Code, 1973 (CrPC) — Section 302, 320, 482Penal Code, 1860 (IPC) — Section 307, 308, 323, 34
High Courts23 Sept 2014Allowed
Bazpur Stone Crusher Pvt. Ltd. Vs State of Uttarakhand and Others
Uttarakhand High Court · AIR 2015 UC 88
Forest Act, 1927 - Section 2, 2(4)
High Courts23 Sept 2014Dismissed
Chandan Singh and Others Vs Umesh Massey and Others
Uttarakhand High Court · (2015) 2 UC 1187
Constitution of India, 1950 - Article 227Limitation Act, 1963 - Section 27Uttar Pradesh Zamindari Abolition and Land Reforms Act, 1950 - Section 154 163 164 209 210
High Courts22 Sept 2014
Anushandhan Adhikari Vs Pramod Kumar
Uttarakhand High Court · (2015) 145 FLR 171 : (2014) LabIC 4223 : (2015) 1 LLJ 464
High Courts22 Sept 2014Allowed
Vishal Uniyal Vs State of Uttarakhand
Uttarakhand High Court · (2014) 09 UK CK 0031
Criminal Procedure Code, 1973 (CrPC) — Section 320, 482Penal Code, 1860 (IPC) — Section 120B, 120-B, 406
High Courts19 Sept 2014Allowed
Sudhir Kumar Vs State of Uttarakhand
Uttarakhand High Court · (2014) 09 UK CK 0040
Criminal Procedure Code, 1973 (CrPC) — Section 320, 482Dowry Prohibition Act, 1961 — Section 3, 4Penal Code, 1860 (IPC) — Section 498A