High Courts12 Dec 2014
The New India Assurance Co. Ltd. Vs Bhuwan Chandra Sunal and Others
Uttarakhand High Court · (2015) 3 UC 1641
Constitution of India, 1950 — Article 142
COURT ARCHIVE
Uttarakhand High Court judgments, 2014
469 judgments · page 2 of 24
High Courts11 Dec 2014Allowed
Raju Vs State of Uttarakhand
Uttarakhand High Court · (2014) 2 NCC 827 : (2015) 3 UC 1687
Arms Act, 1959 - Section 25, 4 — Criminal Procedure Code, 1973 (CrPC) - Section 313 — Evidence Act, 1872 - Section 25, 26, 27 — Penal Code, 1860 (IPC) - Section 201, 302
High Courts10 Dec 2014Dismissed
State of Uttarakhand Vs Sanjay Kumar and Others
Uttarakhand High Court · (2014) 2 NCC 879
Penal Code, 1860 (IPC) - Section 366, 368, 376
High Courts10 Dec 2014Allowed
Bansidhar Chaman Lal Vs District Magistrate and Others
Uttarakhand High Court · AIR 2015 UC 32 : (2015) 2 UC 1589
Securitisation and Reconstruction of Financial Assets and Enforcement of Security Interest Act, 2002 - Section 13, 13(4), 14
High Courts10 Dec 2014
Meenakshi Sharma Vs State of Uttarakhand and Others
Uttarakhand High Court · (2014) 12 UK CK 0018
High Courts10 Dec 2014
Oriental Insurance Company Limited and Others Vs Keshav Ram and Others
Uttarakhand High Court · (2015) 3 UC 1653
Motor Vehicles Act, 1988 — Section 149(2)(a)(ii)
High Courts10 Dec 2014Allowed
Narayan Vs State of Uttarakhand
Uttarakhand High Court · (2015) 2 NCC 162 : (2015) 2 UC 1494
Penal Code, 1860 (IPC) - Section 201 302
High Courts09 Dec 2014
National Insurance Company Limited Vs Basruddin and Others
Uttarakhand High Court · (2014) 12 UK CK 0016
Motor Vehicles Act, 1988 — Section 15(1), 3
High Courts09 Dec 2014
Uttarakhand Transport Corporation Vs Commissioner, Commercial Tax
Uttarakhand High Court · (2016) 87 VST 21
Constitution of India, 1950 — Article 366Uttarakhand Value Added Tax Act, 2005 — Section 35
High Courts08 Dec 2014Disposed off
Neelima Devi Vs Commissioner and Others
Uttarakhand High Court · (2015) 110 ALR 352 : (2015) 2 UC 1575
High Courts05 Dec 2014
Devender Kumar Vs Savita and Others
Uttarakhand High Court · (2014) 12 UK CK 0027
Motor Vehicles Act, 1988 — Section 66(3)(i)
High Courts04 Dec 2014
Shiv Raj Kumar Kapoor Vs Akhatar Ali and Others
Uttarakhand High Court · (2014) 12 UK CK 0028
High Courts04 Dec 2014Allowed
Neelam Bangwal and Others Vs State of Uttarakhand and Others
Uttarakhand High Court · AIR 2015 UC 21 : (2015) 2 UC 1579
Central Universities Act, 2009 - Section 4, 4(f)
High Courts04 Dec 2014Dismissed
Sabir Khan Vs Naushad Ahmad
Uttarakhand High Court · (2015) 2 UC 1339
Civil Procedure Code, 1908 (CPC) - Order 21 Rule 100, Order 21 Rule 101, Order 21 Rule 103, Order 21 Rule 97, Order 21 Rule 98Constitution of India, 1950 - Article 226 227Transfer of Property Act, 1882 - Section 106
High Courts04 Dec 2014Disposed off
Mehbood Hasan Ansari Vs State of Uttarakhand and Others
Uttarakhand High Court · (2015) 2 UC 1347
High Courts02 Dec 2014
Uttarakhand Transport Corporation and Others Vs Manwar Singh and Others
Uttarakhand High Court · (2014) 12 UK CK 0031
High Courts02 Dec 2014
Vijay Bhatt Vs Garhwal Mandal Vikas Nigam Ltd. and Others
Uttarakhand High Court · (2014) 12 UK CK 0014
High Courts01 Dec 2014
Manjit Kaur Vs Dhan Prakash
Uttarakhand High Court · AIR 2015 UC 29
Registration Act, 1908 - Section 17, 17(1)(d), 49 — Transfer of Property Act, 1882 - Section 107
High Courts28 Nov 2014
Arvind Paul Vs State of Uttarakhand and Others
Uttarakhand High Court · (2015) 88 ALLCC 729
Penal Code, 1860 (IPC) — Section 120-B, 406, 420, 467, 468