High Courts19 Mar 2014Dismissed
State of Uttarakhand Vs Deep Singh
Uttarakhand High Court · (2014) 2 NCC 98
Penal Code, 1860 (IPC) — Section 120B, 342, 376, 498A
COURT ARCHIVE
Uttarakhand High Court judgments, 2014
469 judgments · page 21 of 24
High Courts19 Mar 2014Allowed
Bhajan Singh Vs State of Uttaranchal
Uttarakhand High Court · (2014) 1 NCC 876
Penal Code, 1860 (IPC) — Section 147, 149, 304, 323, 34
High Courts19 Mar 2014Dismissed
Kotwal Singh Vs State of Uttaranchal
Uttarakhand High Court · (2014) 1 NCC 798
Criminal Procedure Code, 1973 (CrPC) — Section 313Evidence Act, 1872 — Section 113-BPenal Code, 1860 (IPC) — Section 120-B, 201, 302, 304B, 304-B
High Courts19 Mar 2014Dismissed
Union of India Vs S. Daleep Singh and Others
Uttarakhand High Court · (2015) 1 UC 517
Arbitration Act, 1940 - Section 14, 15, 15, 16, 16 — Limitation Act, 1963 - Section 5
High Courts19 Mar 2014Allowed
Kumaun University Vs Harish Chandra Pandey and Others
Uttarakhand High Court · (2015) 111 ALR 58 : (2015) 128 RD 579 : (2015) 1 UC 339
Civil Procedure Code, 1908 (CPC) - Order 13 Rule 1, Order 7 Rule 14, Order 8 Rule 1-A — Constitution of India, 1950 - Article 226, 227
High Courts19 Mar 2014Allowed
All Saints College Society Nainital and Others Vs State of Uttarakhand and Others
Uttarakhand High Court · (2015) 1 UC 361
High Courts12 Mar 2014Dismissed
Mussoorie Dehradun Development Authority Vs District Judge,Dehradun
Uttarakhand High Court · (2014) 2 UC 961
Urban Land (Ceiling and Regulation) Act, 1976 — Section 33, 6(1)
High Courts12 Mar 2014
Commissioner Vs Continental Cement Company
Uttarakhand High Court · (2014) 72 VST 401
Uttarakhand Value Added Tax Act, 2005 — Section 18, 2(28)
High Courts12 Mar 2014
Commissioner Vs Doon Institute of Information and Technology (P.) Ltd.
Uttarakhand High Court · (2014) 35 STR 711 : (2014) 72 VST 379
High Courts12 Mar 2014Dismissed
Anand Singh Bisht Vs Nusrat Ullah Khan
Uttarakhand High Court · (2014) 2 UC 959
Civil Procedure Code, 1908 (CPC) — Order 41 Rule 24, Order 41 Rule 25
High Courts11 Mar 2014
Navi Sher Vs State of Uttarakhand
Uttarakhand High Court · (2014) 2 UC 939
Penal Code, 1860 (IPC) — Section 395, 397, 412
High Courts10 Mar 2014Dismissed
Ved Prakash Tyagi Vs Union of India
Uttarakhand High Court · AIR 2014 UC 31 : (2015) 110 ALR 763 : (2015) 1 UC 217
Constitution of India, 1950 — Article 226Indian Medicine Central Council Act, 1970 — Section 27, 27(1), 27(2)
High Courts10 Mar 2014
Garhwal Marbles Vs Oriental Insurance Company Ltd.
Uttarakhand High Court · (2014) 2 UC 936
High Courts10 Mar 2014Dismissed
Manoj Kumar Vs State of Uttarakhand
Uttarakhand High Court · (2014) 2 UC 928
Criminal Procedure Code, 1973 (CrPC) — Section 436APenal Code, 1860 (IPC) — Section 120B, 201, 380, 420, 467
High Courts10 Mar 2014Disposed Off
Pushpendra Vs State of Uttarakhand
Uttarakhand High Court · (2014) 2 UC 927
Penal Code, 1860 (IPC) — Section 306, 309, 363, 366, 506
High Courts06 Mar 2014
Himgiri Ispat Pvt. Ltd. Vs Customs,Excise and Service Tax
Uttarakhand High Court · (2014) 305 ELT 36 : (2014) 27 GSTR 201
Constitution of India, 1950 — Article 226
High Courts06 Mar 2014Dismissed
Aman Panchal Vs Smt. Rashmi
Uttarakhand High Court · AIR 2014 UC 27 : (2014) 3 DMC 132 : (2015) 1 UC 144
Dowry Prohibition Act, 1961 — Section 3, 4Hindu Marriage Act, 1955 — Section 13, 9Penal Code, 1860 (IPC) — Section 323, 452, 498A, 504, 506
High Courts06 Mar 2014
Harish Ram Vs Satya
Uttarakhand High Court · (2014) 1 NCC 359
Arms Act, 1959 — Section 25, 4Penal Code, 1860 (IPC) — Section 201, 302, 34
High Courts06 Mar 2014Dismissed
Murtaza Ali Vs Aslam
Uttarakhand High Court · (2015) 3 BC 170 : (2015) 1 UC 726
Criminal Procedure Code, 1973 (CrPC) - Section 311, 482 — Negotiable Instruments Act, 1881 - Section 138, 143