High Courts04 Mar 2014Disposed off
Munnibala Rawat Vs Uttarakhand Bahuuddeshiya Vitta Evam Vikas Nigam and Others
Uttarakhand High Court · (2015) 1 UC 257
Constitution of India, 1950 - Article 226
COURT ARCHIVE
Uttarakhand High Court judgments, 2014
469 judgments · page 22 of 24
High Courts04 Mar 2014Allowed
Gold Plus Glass Industry Ltd. Vs Chief Controlling Revenue Authority and Others
Uttarakhand High Court · (2015) 111 ALR 301 : (2015) 128 RD 7 : (2015) 1 UC 183
Stamp Act, 1899 - Section 33, 38, 40, 40(1)(b), 62
High Courts04 Mar 2014Allowed
Sher Singh Vs State of Uttaranchal
Uttarakhand High Court · (2015) 1 UC 735
Criminal Procedure Code, 1973 (CrPC) - Section 313 — Narcotic Drugs and Psychotropic Substances Act, 1985 - Section 20(b), 21, 22
High Courts04 Mar 2014Allowed
Deepak Verma Vs State of Uttarakhand and Others
Uttarakhand High Court · (2015) 1 UC 729
Criminal Procedure Code, 1973 (CrPC) - Section 161, 482 — Penal Code, 1860 (IPC) - Section 402, 406
High Courts03 Mar 2014
Parvati Devi Vs State of Uttarakhand
Uttarakhand High Court · (2015) 1 UC 741
Criminal Procedure Code, 1973 (CrPC) - Section 313, 319, 482 — Penal Code, 1860 (IPC) - Section 409, 420, 468
High Courts03 Mar 2014Allowed
Sanjeev Shah and Others Vs Hans Raj Shah and Others
Uttarakhand High Court · (2015) 1 UC 198
Limitation Act, 1963 - Section 5
High Courts28 Feb 2014
Gulshan Kumar Ghai Vs State of Uttarakhand and Others
Uttarakhand High Court · AIR 2014 UC 29
Constitution of India, 1950 — Article 162
High Courts26 Feb 2014Dismissed
Ram Pal Singh Vs Moti Lal
Uttarakhand High Court · (2015) 1 UC 232
Uttar Pradesh Urban Buildings (Regulation of Letting, Rent and Eviction) Act, 1972 - Section 12, 18
High Courts26 Feb 2014Allowed
Aslam and Others Vs Harendra Singh Negi
Uttarakhand High Court · (2015) 128 RD 20 : (2015) 1 UC 159
Uttar Pradesh Consolidation of Holdings Act, 1953 - Section 49, 52 — Uttar Pradesh Zamindari Abolition and Land Reforms Act, 1950 - Section 331
High Courts25 Feb 2014
Rajendra Bhatt Vs State of Uttaranchal
Uttarakhand High Court · (2014) CriLJ 2001
Criminal Procedure Code, 1973 (CrPC) — Section 313Penal Code, 1860 (IPC) — Section 436, 506
High Courts25 Feb 2014Allowed
Rajendra Singh Vs Seesh Pal Singh
Uttarakhand High Court · (2015) 110 ALR 753 : (2015) 128 RD 525 : (2015) 1 UC 558
Contract Act, 1872 - Section 28, 29 — Transfer of Property Act, 1882 - Section 106, 111, 111(b), 111(h)
High Courts25 Feb 2014
Kharak Singh Vs State of Uttaranchal
Uttarakhand High Court · (2015) 1 UC 759
Arms Act, 1959 - Section 27 — Criminal Procedure Code, 1973 (CrPC) - Section 161, 313 — Penal Code, 1860 (IPC) - Section 307, 323, 324, 34, 504
High Courts25 Feb 2014Disposed off
Gopal Ram Vs Union of India and Others
Uttarakhand High Court · (2015) 1 UC 469
High Courts24 Feb 2014
Bhim Singh Vs State of Uttarakhand
Uttarakhand High Court · (2014) 104 ALR 107
Motor Vehicles Act, 1988 — Section 73, 74
High Courts24 Feb 2014Allowed
Govind Singh Rautela Vs U.P. Financial Corporation
Uttarakhand High Court · AIR 2014 UC 37 : (2015) 1 BC 95
Constitution of India, 1950 — Article 14State Financial Corporations Act, 1951 — Section 31, 31(1)Uttar Pradesh Land Revenue Act, 1901 — Section 183
High Courts21 Feb 2014Dismissed
Defence Research Education Society Vs Prescribed Authority
Uttarakhand High Court · (2014) 143 FLR 203 : (2014) LabIC 2256 : (2014) 3 LLN 796 : (2014) LLR 871
Evidence Act, 1872 — Section 58Industrial Disputes Act, 1947 — Section 10, 2A, 33(2)(b), 6
High Courts21 Feb 2014
Shashi Agrawal and Others Vs Additional Collector (Finance and Revenue)/Deputy Director of Consolidation and Others
Uttarakhand High Court · (2015) 111 ALR 295 : (2015) 128 RD 1 : (2015) 1 UC 166
Registration Act, 1908 - Section 49 — Stamp Act, 1899 - Section 2, 35 — Transfer of Property Act, 1882 - Section 53-A — Uttar Pradesh Consolidation of Holdings Act, 1953 - Section 1, 17, 3, 4, 42-A
High Courts18 Feb 2014Allowed
Kanchan Devi and Others Vs State of U.P. and Others
Uttarakhand High Court · (2015) 3 CCR 234 : (2015) 2 DMC 583 : (2015) 1 UC 768
Criminal Procedure Code, 1973 (CrPC) - Section 228, 482 — Dowry Prohibition Act, 1961 - Section 3, 4 — Penal Code, 1860 (IPC) - Section 315, 498-A
High Courts17 Feb 2014
Khushal Singh Vs State of Uttarakhand
Uttarakhand High Court · (2014) 1 NCC 329
Criminal Procedure Code, 1973 (CrPC) — Section 313Penal Code, 1860 (IPC) — Section 201, 302, 498
High Courts15 Feb 2014
Maya Joshi Vs The Officer Commandant
Uttarakhand High Court · (2015) 146 FLR 61 : (2015) 1 UC 177 : (2014) 1 UC 794
Workmens Compensation Act, 1923 — Section 4-A