High Courts19 Mar 2012Dismissed
Chdndan Giri Vs State of Uttrakhand
Uttarakhand High Court · (2012) 03 UK CK 0026
Criminal Procedure Code, 1973 (CrPC) — Section 313Penal Code, 1860 (IPC) — Section 376
COURT ARCHIVE
Uttarakhand High Court judgments, 2012
737 judgments · page 30 of 37
High Courts19 Mar 2012Dismissed
Naseem Ahmed Vs State of Uttaranchal and Others
Uttarakhand High Court · (2012) 03 UK CK 0023
Criminal Procedure Code, 1973 (CrPC) — Section 482Essential Commodities Act, 1955 — Section 3, 7
High Courts19 Mar 2012Dismissed
Bhuwan Chandra Lohani and Others Vs State of Uttarakhand and Girish Chandra Sharma Manager PGS Inter College Jyoli
Uttarakhand High Court · (2012) 03 UK CK 0019
Criminal Procedure Code, 1973 (CrPC) — Section 482Penal Code, 1860 (IPC) — Section 500
High Courts16 Mar 2012Dismissed
Narayan Singh Vs State of Uttaranchal and nine others
Uttarakhand High Court · (2012) 03 UK CK 0101
Penal Code, 1860 (IPC) — Section 147, 34, 427, 452
High Courts16 Mar 2012
Gopal Vs State of Uttarakhand
Uttarakhand High Court · (2012) 03 UK CK 0099
Penal Code, 1860 (IPC) — Section 279, 313, 337, 338
High Courts16 Mar 2012
Smt. Shikha Thakur Vs Mukesh Thakur
Uttarakhand High Court · (2012) 03 UK CK 0096
Civil Procedure Code, 1908 (CPC) — Order 6 Rule 17, 151Hindu Marriage Act, 1955 — Section 13
High Courts16 Mar 2012Allowed
Kala @ Kalia @ Kalwa @ Suraj Vs State of Uttarakhand
Uttarakhand High Court · (2012) 2 UC 1286
Penal Code, 1860 (IPC) — Section 120B, 201, 34, 396, 397
High Courts16 Mar 2012
Vijay Kumar Vs Rakesh Kumar Jain
Uttarakhand High Court · (2012) 2 UC 1285
Negotiable Instruments Act, 1881 (NI) — Section 138
High Courts15 Mar 2012
Ghanshyam Joshi and Others Vs State of Uttarakhand and Others
Uttarakhand High Court · (2012) 03 UK CK 0118
High Courts15 Mar 2012
Nazar Hussain Vs State of Uttaranchal
Uttarakhand High Court · (2012) 03 UK CK 0116
Arms Act, 1959 — Section 25, 27Penal Code, 1860 (IPC) — Section 307
High Courts15 Mar 2012
Karamjeet Singh Vs State of Uttaranchal and others
Uttarakhand High Court · (2012) 03 UK CK 0093
Criminal Procedure Code, 1973 (CrPC) — Section 482Penal Code, 1860 (IPC) — Section 406
High Courts15 Mar 2012
Amrish Kumar and Others Vs State of Uttaranchal
Uttarakhand High Court · (2012) 2 UC 1277
Criminal Law (Amendment) Act, 1932 — Section 7Penal Code, 1860 (IPC) — Section 147, 341, 482
High Courts15 Mar 2012Dismissed
Hari Singh Vs State of Uttarakhand and others
Uttarakhand High Court · (2012) 03 UK CK 0091
Penal Code, 1860 (IPC) — Section 307, 323, 324, 325, 504
High Courts15 Mar 2012Dismissed
Chatar Singh, Samay Singh, and Sanjay Kumar Vs State of Uttaranchal
Uttarakhand High Court · (2012) 2 UC 1284
Penal Code, 1860 (IPC) — Section 332
High Courts14 Mar 2012
Noor Hasan @ Mangta Vs State of Uttaranchal
Uttarakhand High Court · (2012) 03 UK CK 0117
Dowry Prohibition Act, 1961 — Section 3, 4Penal Code, 1860 (IPC) — Section 323, 452, 498A, 504, 506
High Courts14 Mar 2012Dismissed
Ms. Rachna Vs State and another
Uttarakhand High Court · (2012) 03 UK CK 0103
High Courts14 Mar 2012Dismissed
State of Uttarakhand and Others Vs Bal Krishna Mishra and Another
Uttarakhand High Court · (2012) 03 UK CK 0102
High Courts14 Mar 2012Allowed
Ravindra Arora Vs State of Uttarakhand and Indresh Bhatia
Uttarakhand High Court · (2012) 03 UK CK 0095
Criminal Procedure Code, 1973 (CrPC) — Section 482Penal Code, 1860 (IPC) — Section 120B, 420, 467, 468, 471
High Courts14 Mar 2012Dismissed
Subhash Chand Vs Smt. Saraswati Devi and Master Rohit (Minor) through her natural guardian and mother Smt. Saraswati Devi Both
Uttarakhand High Court · (2012) 03 UK CK 0055
Criminal Procedure Code, 1973 (CrPC) — Section 125, 482
High Courts14 Mar 2012Allowed
Indresh Bhatia Vs State of Uttarakhand
Uttarakhand High Court · (2012) 03 UK CK 0054
Criminal Procedure Code, 1973 (CrPC) — Section 482Penal Code, 1860 (IPC) — Section 406, 420