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Uttarakhand High Court judgments, 2009

528 judgments · page 16 of 27

High Courts22 Jun 2009

Shamim Alam Vs Dinesh Aggarwal

Uttarakhand High Court · (2009) 3 UC 1731

Civil Procedure Code, 1908 (CPC) — Order 47 Rule 1, Order 8 Rule 1, Order 9 Rule 9, 151Representation of the People Act, 1951 — Section 109, 110, 112, 116, 117
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High Courts22 Jun 2009Allowed

Shamim Alam Vs Dinesh Agarwal

Uttarakhand High Court · (2009) 3 UC 1731

Civil Procedure Code, 1908 (CPC) — Order 47 Rule 1, Order 8 Rule 1, Order 9 Rule 9, 151Representation of the People Act, 1951 — Section 109, 110 , 112, 116, 117
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High Courts18 Jun 2009Dismissed

Arjun Nath Vs State of Uttarakhand

Uttarakhand High Court · (2010) 1 NCC 168 : (2009) 3 UC 1604

Criminal Procedure Code, 1973 (CrPC) — Section 164, 207, 313Penal Code, 1860 (IPC) — Section 302, 394
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High Courts17 Jun 2009

Raghunath Prasad Jindal Vs The State

Uttarakhand High Court · (2009) NCC 659

Criminal Procedure Code, 1973 (CrPC) — Section 313, 360, 361, 374Essential Commodities (Special Provisions) Act, 1981 — Section 7Essential Commodities Act, 1955 — Section 3, 7
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High Courts16 Jun 2009Allowed

Sangram Singh Vs State of Uttrakhand

Uttarakhand High Court · (2009) NCC 773 : (2009) 2 UC 1330 : (2009) 2 UD 85

Criminal Procedure Code, 1973 (CrPC) — Section 313, 374Penal Code, 1860 (IPC) — Section 100, 103, 201, 207, 302
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High Courts16 Jun 2009Dismissed

Kishori Vs State of Uttarakhand

Uttarakhand High Court · (2010) 1 NCC 119 : (2009) 3 UC 1413

Criminal Procedure Code, 1973 (CrPC) — Section 207, 313, 374Penal Code, 1860 (IPC) — Section 302, 304Uttar Pradesh Reorganisation Act, 2000 — Section 35
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High Courts15 Jun 2009Dismissed

Vishambar Vs State of Uttarakhand

Uttarakhand High Court · (2009) 06 UK CK 0061

Criminal Procedure Code, 1973 (CrPC) — Section 207, 313, 374Penal Code, 1860 (IPC) — Section 302, 304, 498A
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High Courts15 Jun 2009

Sher Singh Vs The State

Uttarakhand High Court · (2009) 06 UK CK 0011

Criminal Procedure Code, 1973 (CrPC) — Section 161, 207, 313, 374, 376Penal Code, 1860 (IPC) — Section 376
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