High Courts07 Jan 2009
Rakesh and Others Vs Pramod Kumar and Others
Uttarakhand High Court · (2011) 1 UC 160
Motor Vehicles Act, 1988 — Section 173
COURT ARCHIVE
Uttarakhand High Court judgments, 2009
528 judgments · page 27 of 27
High Courts07 Jan 2009Allowed
Rakesh and others Vs Pramod Kumar and others
Uttarakhand High Court · (2011) 1 UC 160
Motor Vehicles Act, 1988 — Section 173
High Courts07 Jan 2009
Tejpal Singh Vs Oriental Insurance Company Ltd. and Others
Uttarakhand High Court · (2009) 01 UK CK 0004
Motor Vehicles Act, 1988 — Section 173
High Courts02 Jan 2009Dismissed
Oriental Insurance Company Ltd. Vs Smt. Rakama Devi and Others and Smt. Sunita Devi and Others
Uttarakhand High Court · (2009) 3 UC 1474 : (2009) 1 UD 308
Motor Vehicles Act, 1988 — Section 165, 166
High Courts02 Jan 2009Allowed
Udai Ram Uniyal Vs State of Uttarakhand and Others
Uttarakhand High Court · (2009) 2 UC 758
High Courts02 Jan 2009Dismissed
Anubhav Kumar Agarwal Vs The New India Assurance Company Ltd. and Others
Uttarakhand High Court · (2009) 01 UK CK 0010
Motor Vehicles Act, 1988 — Section 163A, 173
High Courts02 Jan 2009
Mukesh Kumar Vs Family Judge, Family Court, Haridwar and Another
Uttarakhand High Court · (2009) NCC 372
Criminal Procedure Code, 1973 (CrPC) — Section 125, 397, 401Family Courts Act, 1984 — Section 19(4)
High Courts02 Jan 2009Dismissed
Uttaranchal Transport Corporation Vs Madhusudan Uniyal and Others
Uttarakhand High Court · (2009) 1 UD 166
Motor Vehicles Act, 1988 — Section 173