High Courts20 Nov 2008Allowed
Union Bank of India Vs Kwality Restaurant
Uttarakhand High Court · (2009) 1 UC 357
Provincial Small Cause Courts Act, 1887 — Section 15, 15(1), 23
COURT ARCHIVE
Uttarakhand High Court judgments, 2008
443 judgments · page 4 of 23
High Courts19 Nov 2008Dismissed
Pan Singh Vs Smt. Geeta Pathak and Others
Uttarakhand High Court · (2009) 1 UC 365
Motor Vehicles Act, 1988 — Section 173
High Courts19 Nov 2008
The New India Assurance Company Ltd. Vs Smt. Soni and Others
Uttarakhand High Court · (2009) 1 UC 606
Motor Vehicles Act, 1988 — Section 173Penal Code, 1860 (IPC) — Section 279, 304A, 338
High Courts18 Nov 2008Allowed
Ali Hasan (deceased), by L.Rs. and Another Vs The Deputy Director of Consolidation and Others
Uttarakhand High Court · (2009) 1 UC 293
Uttar Pradesh Consolidation of Holdings Act, 1953 — Section 11(1), 9Uttar Pradesh Land Revenue Act, 1901 — Section 44
High Courts18 Nov 2008Allowed
Commissioner of Income Tax and Another Vs Bhawani Shankar Was
Uttarakhand High Court · (2009) 311 ITR 8 : (2010) 186 TAXMAN 352 : (2008) 2 UD 521 : (2006) 2 UD 521
Income Tax Act, 1961 — Section 131(1)(d), 260A, 271(1)(c), 271E
High Courts18 Nov 2008
Smt. Kiran Devi and Others Vs Mahaprabandak, Uttaranchal Sarak Parivahan Nigam and Others
Uttarakhand High Court · (2009) 1 UC 363
Motor Vehicles Act, 1988 — Section 173
High Courts18 Nov 2008
Mohan Singh Mair Vs Rajendra Singh and Another
Uttarakhand High Court · (2009) 1 UC 610
Workmens Compensation Act, 1923 — Section 30
High Courts17 Nov 2008Dismissed
The State Vs Khan Mohd. and Others
Uttarakhand High Court · (2009) 1 UC 485
Criminal Procedure Code, 1973 (CrPC) — Section 207, 313, 378Penal Code, 1860 (IPC) — Section 147, 149, 307, 307, 308
High Courts17 Nov 2008
Rajender Prasad Vs Lalit Joshi and Others
Uttarakhand High Court · (2009) 1 UC 612
Motor Vehicles Act, 1988 — Section 173
High Courts14 Nov 2008Allowed
Jagdish Singh (in jail) Vs State of Uttarakhand
Uttarakhand High Court · (2009) 1 UC 392
Criminal Procedure Code, 1973 (CrPC) — Section 313, 374(2)Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) — Section 18, 20
High Courts14 Nov 2008Allowed
Jagdish Singh Vs State of Uttarakhand
Uttarakhand High Court · (2009) NCC 187
Criminal Procedure Code, 1973 (CrPC) — Section 313, 374(2)Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) — Section 18, 20
High Courts12 Nov 2008Dismissed
Rashid Ahmad Vs Nazar Mohammad and Others
Uttarakhand High Court · (2009) 1 UC 377
Civil Procedure Code, 1908 (CPC) — Section 100
High Courts12 Nov 2008Allowed
The State Vs Girish Singh and Another
Uttarakhand High Court · (2009) NCC 143 : (2009) 1 UC 399
Criminal Procedure Code, 1973 (CrPC) — Section 161, 207, 313, 378Dowry Prohibition Act, 1961 — Section 2Evidence Act, 1872 — Section 113B
High Courts11 Nov 2008Dismissed
Smt. Jashoda Devi and Others Vs Vinay Kumar Chaudhary and Another
Uttarakhand High Court · (2009) 1 UC 617
Workmens Compensation Act, 1923 — Section 30
High Courts10 Nov 2008
Ratan Kumar Aggarwal Vs Vishram Ram and Another
Uttarakhand High Court · (2009) 1 UC 619
Motor Vehicles Act, 1988 — Section 166, 173
High Courts10 Nov 2008Allowed
Mahesh Tripathi and Another Vs State of Uttarakhand and Another
Uttarakhand High Court · (2009) 1 UC 208
Uttar Pradesh Public Services (Tribunal) Act, 1976 — Section 1, 1(4), 2, 6
High Courts10 Nov 2008Dismissed
Musaddi and Others Vs Mangal and Others
Uttarakhand High Court · (2009) 1 UC 380
Civil Procedure Code, 1908 (CPC) — Section 100Uttar Pradesh Consolidation of Holdings Act, 1953 — Section 122B, 49, 52Uttar Pradesh Reorganisation Act, 2000 — Section 35
High Courts07 Nov 2008Dismissed
Harbans Motor Works and Others Vs Bharat Petroleum Corpn. Ltd. and Others
Uttarakhand High Court · AIR 2009 Utt 46 : (2009) 2 UC 853 : (2009) 1 UD 196
Constitution of India, 1950 — Article 226
High Courts06 Nov 2008Allowed
Pitamber Lal Vs State of Uttarakhand and Others
Uttarakhand High Court · (2009) 3 UC 1888
Evidence Act, 1872 — Section 108
High Courts05 Nov 2008
Smt. Sapura Davs and Another Vs Hayat Singh Bisht and Others
Uttarakhand High Court · (2009) 1 UC 651
Motor Vehicles Act, 1988 — Section 166, 173