High Courts03 Jan 2008Allowed
K.J. Cosmetical Ltd. Vs State of Uttaranchal and Others
Uttarakhand High Court · (2008) 8 UC 1011
Civil Procedure Code, 1908 (CPC) — Section 20Criminal Procedure Code, 1973 (CrPC) — Section 200, 202, 482Negotiable Instruments Act, 1881 (NI) — Section 138, 142
