High Courts05 Feb 2008
Aftab Ahmad Vs State Of Uttarakhand and Others
Uttarakhand High Court · (2008) NCC 813
Criminal Procedure Code, 1973 (CrPC) — Section 125, 482
COURT ARCHIVE
Uttarakhand High Court judgments, 2008
443 judgments · page 22 of 23
High Courts17 Jan 2008
Ved Pal Singh Vs State of Uttarakhand
Uttarakhand High Court · (2008) 1 ACR 653 : (2008) NCC 495 : (2008) 8 UC 980 : (2008) 1 UD 338
Arms Act, 1959 — Section 25Criminal Procedure Code, 1973 (CrPC) — Section 207, 313Penal Code, 1860 (IPC) — Section 103, 147, 148, 149, 300
High Courts17 Jan 2008Dismissed
Commissioner of Income Tax Vs Enron Oil and Gas India Ltd.
Uttarakhand High Court · (2008) 218 CTR 411
Income Tax Act, 1961 — Section 260A, 32, 37, 42
High Courts17 Jan 2008
Smt. Bhagwati Devi Vs State of Uttarakhand
Uttarakhand High Court · (2008) CriLJ 2464 : (2008) NCC 443 : (2008) 1 UC 477 : (2008) 1 UD 207
Criminal Procedure Code, 1973 (CrPC) — Section 207, 313, 374Dowry Prohibition Act, 1961 — Section 3, 4Penal Code, 1860 (IPC) — Section 302, 307, 498A
High Courts15 Jan 2008Dismissed
Ram Sukh Vs Dinesh Agarwal
Uttarakhand High Court · AIR 2008 Utt 33
Civil Procedure Code, 1908 (CPC) — Order 6 Rule 16 , Order 6 Rule 17, Order 7 Rule 11Representation of the People Act, 1951 — Section 100, 123, 83, 86
High Courts11 Jan 2008Allowed
Kalyan Singh Vs Kalyan Singh and Another
Uttarakhand High Court · (2008) 116 FLR 781 : (2008) 2 LLJ 585
Employees Compensation Act, 1923 — Section 30, 4
High Courts11 Jan 2008Dismissed
Megh Shyam Singh Rawat Vs Chetan Gandhi and Others
Uttarakhand High Court · (2008) 3 UC 1665
Civil Procedure Code, 1908 (CPC) — Order 9 Rule 13, 115General Clauses Act, 1897 — Section 27Provincial Small Cause Courts Act, 1887 — Section 17, 25, 29(2)
High Courts10 Jan 2008Dismissed
Mahant Ashok Prapanna Sharma Vs State of Uttaranchal and Another
Uttarakhand High Court · (2008) NCC 604 : (2008) 8 UC 1217
Criminal Procedure Code, 1973 (CrPC) — Section 145, 145(1), 145(4), 145(5), 146
High Courts09 Jan 2008Dismissed
M/S Apex Traders Vs State of Uttaranchal and Others
Uttarakhand High Court · (2008) NCC 838
Criminal Procedure Code, 1973 (CrPC) — Section 200, 202, 432, 482Negotiable Instruments Act, 1881 (NI) — Section 138
High Courts08 Jan 2008Dismissed
State of Uttar Pradesh (Now State of Uttarakhand) Vs Soban Singh and Others
Uttarakhand High Court · (2008) 8 UC 986
Criminal Procedure Code, 1973 (CrPC) — Section 161, 207, 313, 378Penal Code, 1860 (IPC) — Section 149, 302, 304B, 34, 498AUttar Pradesh Reorganisation Act, 2000 — Section 35
High Courts08 Jan 2008Dismissed
Akil Ahmad Vs The State
Uttarakhand High Court · (2008) 01 UK CK 0013
Criminal Procedure Code, 1973 (CrPC) — Section 207, 209, 313, 374(2)Evidence Act, 1872 — Section 134Penal Code, 1860 (IPC) — Section 307, 328, 34
High Courts08 Jan 2008Dismissed
National Insurance Co. Ltd. Vs Rajat Kumar Jain and Others
Uttarakhand High Court · (2009) ACJ 1793
Motor Vehicles Act, 1988 — Section 163A, 173
High Courts07 Jan 2008Allowed
The Oriental Insurance Company Limited. Vs Sahjad Ahmad and Another
Uttarakhand High Court · (2008) 1 UC 388
Civil Procedure Code, 1908 (CPC) — Order 13 Rule 4Motor Vehicles Act, 1988 — Section 166, 173
High Courts04 Jan 2008Dismissed
Shaukin Shah Vs State of Uttrakhand
Uttarakhand High Court · (2008) 8 UC 1209
Criminal Procedure Code, 1973 (CrPC) — Section 207, 209, 313, 374(2)Evidence Act, 1872 — Section 134Penal Code, 1860 (IPC) — Section 363, 366, 376, 511
High Courts04 Jan 2008Allowed
The New India Assurance Company Limited Vs Smt. Parvati Devi and Others
Uttarakhand High Court · (2008) 3 UC 1674
Motor Vehicles Act, 1988 — Section 140, 166, 173
High Courts04 Jan 2008Dismissed
State of Uttarakhand and Others Vs Smt. Bintul and Another
Uttarakhand High Court · (2008) 1 UC 508
Civil Procedure Code, 1908 (CPC) — Order 41 Rule 11, 100, 5
High Courts04 Jan 2008
Sub-Inspector Raghuvansh Kumar Chauhan Vs State of Uttaranchal and Others
Uttarakhand High Court · (2008) NCC 287
Penal Code, 1860 (IPC) — Section 120(B), 313, 376, 419, 493
High Courts04 Jan 2008
United India Insurance Company Ltd. Vs Smt. Ganga Devi and Others
Uttarakhand High Court · (2008) 8 UC 895
Motor Vehicles Act, 1988 — Section 166
High Courts03 Jan 2008Allowed
New India Assurance Co. Ltd. Vs Shakeela Begum and Others
Uttarakhand High Court · (2009) ACJ 1988 : (2008) 1 UC 631 : (2008) 1 UD 197
Motor Vehicles Act, 1988 — Section 173Penal Code, 1860 (IPC) — Section 279, 304A
High Courts03 Jan 2008Dismissed
Dr. Bharat Singh Vs Indian Institute of Technology and Others
Uttarakhand High Court · (2008) 1 UC 395
Constitution of India, 1950 — Article 14, 226