High Courts18 Mar 2008
United India Insurance Company Limited Vs Sri Ram Anuj Singh (deceased) through L.Rs. and Others
Uttarakhand High Court · (2008) 03 UK CK 0018
Workmens Compensation Act, 1923 — Section 10, 30
COURT ARCHIVE
Uttarakhand High Court judgments, 2008
443 judgments · page 20 of 23
High Courts18 Mar 2008Dismissed
Smt. Veermati Vs State of Uttaranchal and Others
Uttarakhand High Court · AIR 2008 Utt 43 : (2008) 8 UC 1204 : (2008) 1 UD 479
General Clauses Act, 1897 — Section 3Income Tax Act, 1961 — Section 10Transfer of Property Act, 1882 — Section 106
High Courts17 Mar 2008Allowed
Manoj Sahi Vs State of Uttrakhand
Uttarakhand High Court · (2008) CriLJ 3216 : (2008) 8 UC 1181 : (2008) 1 UD 458
Criminal Procedure Code, 1973 (CrPC) — Section 313Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) — Section 20, 50, 52, 55, 57
High Courts17 Mar 2008Dismissed
Smt. Sarojani Devi and Another Vs State of U.P.
Uttarakhand High Court · (2008) NCC 619 : (2008) 8 UC 1115
Criminal Procedure Code, 1973 (CrPC) — Section 164, 201, 207, 313, 374Penal Code, 1860 (IPC) — Section 201, 302, 304, 314, 34Uttar Pradesh Reorganisation Act, 2000 — Section 35
High Courts17 Mar 2008
Dayal Singh and Others Vs State of Uttarakhand
Uttarakhand High Court · (2008) 2 ACR 1160 : (2008) NCC 547 : (2008) 8 UC 1096 : (2008) 1 UD 394
Criminal Procedure Code, 1973 (CrPC) — Section 207, 313, 374(2)Evidence Act, 1872 — Section 154Penal Code, 1860 (IPC) — Section 192, 302, 307, 323, 34
High Courts17 Mar 2008Dismissed
The New India Assurance Company Ltd. Vs Jagdish Chandra Suyal and Another
Uttarakhand High Court · (2008) 03 UK CK 0019
Central Motor Vehicles Rules, 1989 — Rule 3
High Courts14 Mar 2008Allowed
Smt. Renu Tyagi Vs The State
Uttarakhand High Court · (2008) NCC 772
Criminal Procedure Code, 1973 (CrPC) — Section 207, 209, 313, 374(2)Penal Code, 1860 (IPC) — Section 363, 366, 366A, 366A, 376
High Courts14 Mar 2008Allowed
Oriental Insurance Company Ltd. Vs Krishna Pal and Others
Uttarakhand High Court · (2008) 3 UC 1788
Workmens Compensation Act, 1923 — Section 2, 2(1), 30
High Courts14 Mar 2008
Harbans Kumar @ Guddu Vs State of Uttarakhand
Uttarakhand High Court · (2008) 8 UC 1186
Criminal Procedure Code, 1973 (CrPC) — Section 313Penal Code, 1860 (IPC) — Section 307, 308
High Courts14 Mar 2008Dismissed
Sriram and Others Vs State of Uttarakhand
Uttarakhand High Court · (2008) 3 UC 1433
Criminal Procedure Code, 1973 (CrPC) — Section 156(3), 161, 313Penal Code, 1860 (IPC) — Section 304, 307, 323, 34
High Courts14 Mar 2008Dismissed
Sri Ram and Others Vs State of Uttarakhand
Uttarakhand High Court · (2008) NCC 90
Criminal Procedure Code, 1973 (CrPC) — Section 156(3), 161, 313Penal Code, 1860 (IPC) — Section 304, 307, 323, 34
High Courts14 Mar 2008
United India Insurance Company Limited Vs Smt. Seema Massey and Others
Uttarakhand High Court · (2008) 03 UK CK 0005
Motor Vehicles Act, 1988 — Section 173
High Courts12 Mar 2008Allowed
Sher Ram Arya Vs The Chairman, Trade Tax Tribunal and Another
Uttarakhand High Court · (2008) 2 UC 1137
Civil Procedure Code, 1908 (CPC) — Section 100Transfer of Property Act, 1882 — Section 105
High Courts10 Mar 2008Allowed
Ram Agarwal Vs Smt. Brijendra Kaur and Others
Uttarakhand High Court · AIR 2008 Utt 25 : (2008) 3 UC 1449 : (2008) 1 UD 607
Arbitration Act, 1940 — Section 30, 33, 39Civil Procedure Code, 1908 (CPC) — Section 115, 141, 151, 47Uttar Pradesh Urban Buildings (Regulation of Letting, Rent and Eviction) Act, 1972 — Section 2A
High Courts07 Mar 2008
Dayal Singh and Others Vs The State
Uttarakhand High Court · (2008) 8 UC 1088
Criminal Procedure Code, 1973 (CrPC) — Section 207, 313, 374(2)Penal Code, 1860 (IPC) — Section 201, 302, 34
High Courts07 Mar 2008
Smt. Ram Kaur Prashad (Executant, deceased) Vs State of Uttrakhand
Uttarakhand High Court · (2008) 2 AWC 1489 : (2008) 3 UC 1453 : (2008) 1 UD 613
Succession Act, 1925 — Section 263, 276Uttar Pradesh Reorganisation Act, 2000 — Section 35
High Courts05 Mar 2008
Abil @ Adil and Another Vs State of Uttaranchal
Uttarakhand High Court · (2008) NCC 530 : (2008) 8 UC 1127
Criminal Procedure Code, 1973 (CrPC) — Section 161, 207, 374(2)Penal Code, 1860 (IPC) — Section 300, 302, 304, 307, 324
High Courts05 Mar 2008Dismissed
Pooran Singh Vs State of Uttarakhand
Uttarakhand High Court · (2008) CriLJ 2693
Criminal Procedure Code, 1973 (CrPC) — Section 161, 313Penal Code, 1860 (IPC) — Section 307, 326
High Courts04 Mar 2008Dismissed
Girbir Singh and Others Vs State of Uttrakhand
Uttarakhand High Court · (2008) NCC 909
Criminal Procedure Code, 1973 (CrPC) — Section 313, 350Penal Code, 1860 (IPC) — Section 141, 142, 147, 149, 307
High Courts29 Feb 2008Dismissed
Nari Chand Vs State of Uttarakhand
Uttarakhand High Court · (2008) NCC 657
Criminal Procedure Code, 1973 (CrPC) — Section 161, 313Penal Code, 1860 (IPC) — Section 307, 324